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Kerala High Court
Smitha Nair .R vs Sudha K on 20 May, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
Con.Case(C) No.1436/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
Monday, the 20th day of May 2024 / 30th Vaisakha, 1946
CONTEMPT CASE(C) NO. 1436 OF 2023(S) IN WP(C) 5738/2023
PETITIONER:
SMITHA NAIR. R, AGED 46 YEARS, W/O. SIJU,
HIGHER SECONDARY SCHOOL TEACHER (ENGLISH)
GOVT. HIGHER SECONDARY SCHOOL, KADUMEENCHIRA,
RANNI, PATHANAMTHITTA, RESIDING AT 'SMITHAM'
PALACHIRA, THIRUVANANTHAPURAM DISTRICT - 695 143.
BY ADVOCATES M/S. R.K. MURALEEDHARAN & AMAL S KUMAR.
RESPONDENT/3RD RESPONDENT IN THE WRIT PETITION:
SUDHA K, THE REGIONAL DEPUTY DIRECTOR OF
HIGHER SECONDARY EDUCATION, OFFICE OF THE
REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY EDUCATION,
THIRUVANANTHAPURAM DISTRICT - 695 033.
BY GOVERNMENT PLEADER
This Contempt of court case (civil) having come up for orders on
20.05.2024, the court on the same day passed the following:
ORDER
After going through the pleadings I am of the prima facie opinion that the respondent committed contempt. The respondent will appear through video conference before this Court on 18.06.2024. In the meanwhile, if the directions are complied or the judgment is varied or modified, the appearance is dispensed with.
Issue a copy of this order to the learned Government Pleader who will communicate the same to the officer concerned.
Post on 18.06.2024.
Sd/- P.V.KUNHIKRISHNAN JUDGE
20-05-2024 /True Copy/ Deputy Registrar