Take notes as you read a judgment using our Virtual Legal Assistant and get email alerts whenever a new judgment matches your query (Query Alert Service). Try out our Premium Member Services -- Sign up today and get free trial for one month.
Kerala High Court
Dilsha Lakshmi. R vs Kerala University Of Health Sciences on 20 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
MONDAY, THE 20TH DAY OF MAY 2024 / 30TH VAISAKHA, 1946
WP(C) NO. 17457 OF 2024
PETITIONERS:
1 SOURAV. R.
AGED 24 YEARS
S/O. RAVEENDRAN. P., SOURAV NIVAS, KARUVAMBRAM WEST
P.O., NARUKARA, MANJERI, MALAPPURAM DISTRICT.,
REG. NO.190030909., PIN - 676121
2 JIJO FRANCIS
AGED 24 YEARS
S/O. FRANCIS. D., RESIDING AT XAVIER BHAVAN,
AYANIMOODU, VEDIVACHANCOIL P.O.,
THIRUVANANTHAPURAM,REG.NO.190030895., PIN - 695501
3 ABIN REJI
AGED 24 YEARS
S/O. P.V. REJI, PALAKKADAN HOUSE, ADIMALI P.O.,
IDUKKI DISTRICT, REG.NO.190030868., PIN - 685561
4 JEWEL SAJU
AGED 24 YEARS
S/O. SAJU.K.P., KULANGARAKUDY HOUSE, CHELAD P.O.,
ELAVUMPARAMBU, KOTHAMANGALAM, ERNAKULAM DISTRICT, REG.
NO.190030894, PIN - 686681
5 VISHNUPRIYA K.S.
AGED 23 YEARS
D/O. K.M. SUNIL, KULANGARAMADOM HOUSE, KOLAKKATTUCHALI
P.O., CHELAMBRA (VIA), MALAPPURAM DISTRICT,
REG.NO.190030914., PIN - 673634
6 ARATHI. S.K.
AGED 24 YEARS
D/O. SELVARAJ.B., S.K. NIVAS, ADUMANCADU,
PARASSUVAIKKAL P.O., PARASSALA, THIRUVANANTHAPURAM,
REG.NO.190030878., PIN - 695508
7 BHAVANA SINGH
AGED 29 YEARS
D/O. LATE. AJEET SINGH, LADIES HOTEL, VAIDYARATNAM
AYURVEDA COLLEGE, OLLUR, THRISSUR DISTICT,
REG.NO.190030885, PIN - 680306
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
2
BY ADVS.
B.S.SIVAJI
DHANYA SREENIVASAN
PARVATHY B.
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR., PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR, PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF
MEDICINE,
AWAHAR LAL NEHRU BHARTIYA CHIKITSA AYAM
HOMEOPATHY ANUSANDHAN BHAVAN, 61- 65,
INSTITUTIONAL AREA, JANAKPURI 'D'. BLOCK, NEW
DELHI - REPRESENTED BY ITS SECRETARY., PIN -
110058
4 THE PRINCIPAL
VAIDYARATNAM AYURVEDA COLLEGE, OLLUR,
THAIKKATTUSSERY, THRISSUR, PIN-680306., PIN -
680306
BY ADV
KIRAN M.S.
BINNY THOMAS - SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.05.2024, ALONG WITH WP(C).17134/2024,
17376/2024 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
MONDAY, THE 20TH DAY OF MAY 2024 / 30TH VAISAKHA, 1946
WP(C) NO. 17134 OF 2024
PETITIONERS:
1 SREETHU RAVI. T.
AGED 24 YEARS
D/O. A. RAVICHANDRAN, THARAKAM, NAMPULLIPURA
P.O., MYLAMPULLY, MUNDUR, PALAKKAD DISTRICT,
REG.NO.190030092., PIN - 678592
2 ATHIRA VIJAYAN
AGED 23 YEARS
D/O. VIJAYAN K.R., KUNNEMALAYIL HOUSE,
PRAVITHANAM P.O., PALA, KOTTAYAM DISTRICT,
REG.NO.190030079.,
PIN - 686651
3 POORNIMA.S.
AGED 25 YEARS
D/O. SUDHAKARAN C.P., POORNIMA HOUSE,
KANISHANMUKKU P.O., AZHIKODE SOUTH, KANNUR
DISTRICT, REG. NO.190030087., PIN - 670009
4 VISHNUPRIYA K.S.
AGED 22 YEARS
D/O. SANTHOSH K.G., KAVATHIYAMKUNNEL HOUSE,
KARIMKUNNAM P.O., THODUPUZHA, IDUKKI DISTRICT,
REG.NO.190030097., PIN - 685586
5 NAJISHA C.T.
AGED 23 YEARS
D/O. SAKKIR HUSSAIN C.T., CHETTIYAN THODIKA
HOUSE, NILAMBUR, RAMANKUTH P.O., MALAPPURAM
DISTRICT, REG.NO.190030109., PIN - 679330
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
4
6 HANA P.R.
AGED 24 YEARS
D/O. RESH P.V., POTTEPARAMBIL HOUSE, ANTHIKAD
P.O., THRISSUR DISTRICT, REG.NO. 190030083.,
PIN - 680641
7 ANISHA.P.M.
AGED 25 YEARS
D/O. P. MANIKANDAN, RESIDING AT "VISHNU", NEW
COLONY, CHETTY STREET, SULTHANPET, PALAKKAD
DISTRICT, REG. NO.190030076., PIN - 678001
8 SREELAKSHMI.P.A.
AGED 23 YEARS
D/O. ANIRUDHAN P.V., PALLIPURATHUKARAN HOUSE,
VELUTHUR P.O., MANAKODY, THRISSUR DISTRICT,
REG. NO. 19003041., PIN - 680012
BY ADVS.
B.S.SIVAJI
DHANYA SREENIVASAN
PARVATHY B.
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR, PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR., PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF
MEDICINE
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AYAM
HOMEOPATHY ANUSANDHAN BHAVAN, 61- 65,
INSTITUTIONAL AREA, JANAKPURI 'D'. BLOCK, NEW
DELHI, REPRESENTED BY ITS SECRETARY., PIN -
110058
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
5
4 THE PRINCIPAL
SANTHIGIRI AYURVEDA MEDICAL COLLEGE, OLASSERY,
PALAKKAD DISTRICT., PIN - 678551
BY ADVS.
BINNY THOMAS -SC
KIRAN M.S. - SC
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.05.2024, ALONG WITH WP(C).17457/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
MONDAY, THE 20TH DAY OF MAY 2024 / 30TH VAISAKHA, 1946
WP(C) NO. 17376 OF 2024
PETITIONERS:
1 DILSHA LAKSHMI. R.
AGED 23 YEARS
D/O. RAJAN. M., RESIDING AT RAMAPURAM HOUSE,
HARBOUR ROAD, CHOMBALA P.O., KOZHIKODE
DISTRICT, REG. NO.190030380., PIN - 673308
2 APARNA.C.
AGED 24 YEARS
D/O. PRADEEPAN, PALAYAD P.O., DHARMADAM,
THALASSERY, KANNUR- REG. NO.190030343., PIN -
670661
3 JISHA. D.
AGED 23 YEARS
D/O. DAMODARA.V., 'MANJUSHRI', PUDUKOLI, ULLODY
P.O., (VIA) KUMBALA, KASARAGOD DISTRICT,
REG.NO.190030354, PIN - 671322
4 NAMITHA C.V.
AGED 23 YEARS
D/O. MOHANAN C.V., CHERIYA VEEDU, KANIKUNNU
P.O., KUPPAM, TALIPARAMBA, KANNUR DISTRICT,
REG.NO.190030387., PIN - 670502
5 GAYATHRI.T.P.
AGED 23 YEARS
D/O. PRAKASH T.K., THEKKEPURATH HOUSE,
KURUKKANPARA,KUNNAMKULAM P.O., THRISSUR
DISTRICT., REG.NO.190030350, PIN - 680593
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
7
6 NAVYA T.V.
AGED 22 YEARS
D/O. VIJAYAN T.V., THIRUNELLY HOUSE, MOOLANKAVU
P.O., SULTHANBATHERI, KOZHIKODE DISTRICT,
PINREG.NO.190030388., PIN - 673592
7 AISWARYA M.P.
AGED 23 YEARS
D/O. GOPALAKRISHNAN M.P., MATTUMMAL PARAMBIL,
KUDALUNCHI P.O.., KOZHIKODE DISTRICT, REG.
NO.190030376., PIN - 673303
8 ANUGRAHA.S.
AGED 22 YEARS
D/O. SAJI DAS, 'ANUPAMAM' AALAPPURAM, THIRUMALA
P.O., THIRUVANANTHAPURAM DISTRICT, , REG.
NO.190030392.,
PIN - 695006
9 VINSON.V.
AGED 23 YEARS
S/O. VINAYAKUMAR K., CHITHIRA, T.C. NO.9/116,
MEVARATHALAKONAM, KALLAMPALLY, SREEKARIYAM,
MEDICAL COLLEGE. P.O., THIRUVANANTHAPURAM
DISTRICT, REG.NO.190030374., PIN - 695011
10 SREERAJ.P.M.
AGED 24 YEARS
S/O. PRAKASH.M.S., MALIAKKAL HOUSE, KOTHAD
P.O., ERNAKUMAM DISTRICT, REG. NO.190030160.,
PIN - 682027
BY ADVS.
B.S.SIVAJI
DHANYA SREENIVASAN
PARVATHY B.
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR., PIN - 680596
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
8
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR., PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF
MEDICINE
JAWAHARLAL NEHRU BHARTIYA CHIKITSA AYAM
HOMEOPATHY ANUSANDHAN BHAVAN, 61- 65,
INSTITUTIONAL AREA, JANAKPURI 'D'. BLOCK, NEW
DELHI, REPRESENTED BY ITS SECRETARY., PIN -
110058
4 THE PRINCIPAL
MVR AYURVEDA COLLEGE, PARASSINIKADAVU, P.O.
KANNUR DISTRICT,, PIN - 670563
5 THE PRINCIPAL
P.N. PANICKER SOUHRUDA AYURVEDA MEDICAL
COLLEGE, PARAKALIL P.O., ANANDASRAM VIA
KANHANGAD, KANNUR DISTRICT,, PIN - 671531
BY ADV
KIRAN M.S. -SC
BINNY THOMAS
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.05.2024, ALONG WITH WP(C).17457/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
MONDAY, THE 20TH DAY OF MAY 2024 / 30TH VAISAKHA, 1946
WP(C) NO. 17412 OF 2024
PETITIONERS:
1 MARY VISMAYA
AGED 28 YEARS
D/O. C.T. VARGHESE, CHAKKALAKKAL HOUSE,
PACHALAM P.O., ERNAKULAM DISTRICT.,
REG.NO.190030278., PIN - 682012
2 RAHUL SENTHIL KUMAR
AGED 24 YEARS
S/O. R. SENTHIL KUMAR, CHIYAN KOVIL HOUSE,
POOTHRAKKAL P.O., THRISSUR DISTRICT,
680561REG.NO.190030298.,
PIN - 680561
3 HRITHWIK.K.M
AGED 24 YEARS
S/O. MADHAVAN.K., KATTILANCHERI HOUSE,
THACHINGANADAM, THACHINGANADAM P.O., MALAPPURAM
DISTRICT, REG. NO.190030314, PIN - 679325
4 ANOOJA REJI
AGED 26 YEARS
D/O. REJI K.P., KALARICKAL HOUSE, ALPARA P.O.,
CHURULIPATHAL, IDUKKI DISTRICT,
REG.NO.190030268.,
PIN - 685606
5 SNEHA. A.S.
AGED 24 YEARS
D/O. SIVADASAN.A.P., ATTUTHALAPPURA HOUSE,
SREEKRISHNAPURAM P.O., PALAKKAD DISTRICT,
REG.NO.190030290, PIN - 679513
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
10
6 NIHMA. T
AGED 24 YEARS
D/O. ABDUL MAJEED. T., THOOMBIL HOUSE,
VALIYORA, VENGARA, KOORIYAD P.O., MALAPPURAM
DISTRICT, REG. NO.190031150., PIN - 676306
7 MUHAMMED SHAHEEN.P.
AGED 25 YEARS
S/O. ABDU RAZAK.P., THAMANNAH, PERUMBATTA
PARAMBA, PERUMANNA P.O., KOZHIKODE DISTRICT,
REG. NO.180030666., PIN - 673019
8 ADWAITH. V.H
AGED 26 YEARS
S/O. HARIDASAN V.M., VADUVANNA HOUSE,
KUTTANASSERY P.O., THIRUVAZHIYOD, PALAKKAD
DISTRICT REG.NO.160030663., PIN - 679514
BY ADVS.
B.S.SIVAJI
DHANYA SREENIVASAN
PARVATHY B.
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS REGISTRAR,
MULANKUNNATHUKAVU, THRISSUR., PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR, PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF
MEDICINE
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AYAM
HOMEOPATHY ANUSANDHAN BHAVAN, 61- 65,
INSTITUTIONAL AREA, JANAKPURI 'D'. BLOCK, NEW
DELHI - , REPRESENTED BY ITS SECRETARY., PIN -
110058
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
11
4 THE PRINCIPAL
VISHNU AYURVEDA MEDICAL COLLEGE, KULAPPULLI
P.O., SHORNUR, PALAKKAD DISTRICT, PIN - 679122
5 THE PRINCIPAL
VAIDYARATNAM P.S. VARIER AYURVEDA COLLEGE,
EDARIKODE P.O., MALAPPURAM DISTRICT, PIN -
676501
BY ADVS.
BINNY THOMAS -SC
KIRAN M.S.- SC
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.05.2024, ALONG WITH WP(C).17457/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
MONDAY, THE 20TH DAY OF MAY 2024 / 30TH VAISAKHA, 1946
WP(C) NO. 17438 OF 2024
PETITIONERS:
1 AKSHAY.A.
AGED 27 YEARS
S/O. ANILKUMAR. S., 'SREEVALSAM',
VALIYAKULANGARA, OACHIRA P.O., KOLLAM DISTRICT,
REG.NO.190030727.,
PIN - 690526
2 NAYANA.M.S.
AGED 26 YEARS
D/O. MADANAN, SUJA BHAVAN, VAVANIKONAM,
VATTAPPRA P.O., THIRUVANANTHAPURAM, REG.
NO.180030400, PIN - 695028
3 HRIDHYA UNNIKRISHNAN
AGED 24 YEARS
D/O. M.S. UNNIKRISHNAN, MULLASSERY HOUSE, OKKAL
P.O., NAMBILLY, ERNAKULAM DISTRICT, REG.
NO.190030775.,
PIN - 683550
4 AISHA REZMIYA
AGED 23 YEARS
D/O. P.M. ABOOBACKER, PAREKKATTU HOUSE, PANIPRA
P.O., KOTHAMANGALAM, ERNAKULAM DISTRICT,
REG.NO.190030781., PIN - 686691
5 ABIN JOSE
AGED 25 YEARS
S/O. JOSE.M.S., MACHIYANICKAL HOUSE,
MULAKUVALLY P.O., IDUKKI DISTRICT,
REG.NO.180030362, PIN - 686602
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
13
6 SREENATH.K.M
AGED 23 YEARS
S/O. NARAYANAN NAMBOOTHIRIPAD, RESIDING AR
KALLOORMANA, EDARIKODE P.O., AMBALAVATTAM,
MALAPPURAM DISTRICT, REG. NO.190030573.,
PIN - 676501
7 IRENE VARGHESE
AGED 23 YEARS
D/O. VARGHESE P. JOHN, PULIKOTTIL HOUSE,
VELUTHUR P.O., KUNNATHANGADI, THRISSUR
DISTRICT, REG.NO.190030539., PIN - 680012
8 MAMATHA MURALEEDHARAN
AGED 26 YEARS
D/O. MURALEEDHARAN K.P., RESIDING AT 'JYOTHIS',
PERUMUDIYOOR, PATTAMBI, PALAKKAD DISTRICT, REG.
NO.170031100., PIN - 679303
9 GOPIKA MANI AYYAPPN
AGED 22 YEARS
D/O. MANI AYYAPPAN, MUNDATHARA, MUNDATHARA
HOUSE, PANNITHADAM, CHIRAMANANGADU P.O.,
THRISSUR DISTRICT, , REG.NO.190030566,
PIN - 680604
10 BABINA. E
AGED 25 YEARS
D/O. BINDU.E., BINDU NIVAS,
THAIKKEET,THRIKARIPUR, KASARAGOD DISTRICT,
REG.NO.190030531., PIN - 671310
BY ADVS.
B.S.SIVAJI
DHANYA SREENIVASAN
PARVATHY B.
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
14
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR., PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR,, PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF
MEDICINE
JAWAHARLAL NEHRU BHARTIYA CHIKITSA AYAM
HOMEOPATHY ANUSANDHAN BHAVAN, 61- 65,
INSTITUTIONAL AREA, JANAKPURI 'D'. BLOCK, NEW
DELHI, REPRESENTED BY ITS SECRETARY.,
PIN - 110058
4 THE PRINCIPAL
NANGELIL AYURVEDA MEDICAL COLLEGE, NELLIKKUZHY
P.O., KOTHAMANGALAM,, PIN - 686691
5 THE PRINCIPAL
ASHTANGAM AYURVEDA CHIKITSALAYAM AND
VIDYAPEEDAM, VAVANOOR, KOOTTANAD.P.O., PALAKKAD
DISTRICT,
PIN - 679533
BY ADVS.
BINNY THOMAS - SC
KIRAN M.S. - SC
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.05.2024, ALONG WITH WP(C).17457/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
MONDAY, THE 20TH DAY OF MAY 2024 / 30TH VAISAKHA, 1946
WP(C) NO. 17481 OF 2024
PETITIONERS:
1 VIDYA. H.
AGED 24 YEARS
D/O. M. HARISH., 'PRANAVAM' HOUSE, KAITHARAVE,
VANDITHAVALAM, P.O. PALAKKAD DISTRICT, REG. NO.
180030884., PIN - 678534
2 ALPHA M. VINOD
AGED 24 YEARS
D/O. VINOD KUMAR, MP SADANAM, MAMPILLIKUNNA,
CHATHANNOOR P.O., KOLLAM DISTRICT, REG.
190031183,
PIN - 691572
3 NANDINI DINESH BABU
AGED 23 YEARS
D/O. DINESH BABU.M., GOWRINANDHANAM VKC,
THEVAKKAL P.O., KUZHIKKALA, ERNAKULAM DISTRICT,
REG. NO190031224., PIN - 682021
4 ARSHA RAVI
AGED 25 YEARS
D/O. RAVI. T.P., RESIDING AT 'SUDARSANAM',
PUNNAPALA P.O., WANDOOR, MALAPPURAM DISTRICT,
REG. NO.180030878., PIN - 679328
5 ANJALI KRISHNA
AGED 22 YEARS
D/O. ANILKUMAR.K., ESI QUARTERS, ESI
DISPENSARY, SIVANCOVIL ROAD, PUNALUR, KOLLAM
DISTRICT, REG.NO.190030855., PIN - 691305
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
16
6 KARTHIKA NAIR. S.
AGED 24 YEARS
D/O. SABITA SEKHAR.S., SANTHI BHAVAN, ELANTHOOR
P.O., PATHANAMTHITTA, REG.NO.180030318.,
PIN - 689643
BY ADVS.
B.S.SIVAJI
DHANYA SREENIVASAN
PARVATHY B.
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR., PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR., PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF
MEDICINE
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AYAM
HOMEOPATHY ANUSANDHAN BHAVAN, 61- 65,
INSTITUTIONAL AREA, JANAKPURI 'D'. BLOCK, NEW
DELHI, REPRESENTED BY ITS SECRETARY., PIN -
110058
4 THE PRINCIPAL
AHALIA AYURVEDA MEDICAL COLLEGE KOZHIPPRA,
PALAKKAD DISTRICT., PIN - 678557
5 THE PRINCIPAL
SREE NAYARANA INSTITUTE OF AYURVEDIC STUDIES
AND RESEARCH KARIMPINPUZHA P.O., PUTHOOR KOLLAM
DISTRICT., PIN - 691507
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
17
6 THE PRINCIPAL
MANNAM AYURVEDA CO-OPERATIVE MEDICAL COLLEGE,
MANNAM SUGAR MILLS P.O.,
PANDALAM,PATHANAMTHITTA DISTRICT., PIN - 689501
BY ADVS.
BINNY THOMAS - SC
KIRAN M.S. - SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.05.2024, ALONG WITH WP(C).17457/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
MONDAY, THE 20TH DAY OF MAY 2024 / 30TH VAISAKHA, 1946
WP(C) NO. 17487 OF 2024
PETITIONERS:
1 SAMIKSHA S. PILLAI
AGED 22 YEARS
D/O. R. SANTHOSH KUMAR, KUCHVELIL HOUSE, AROOR,
ALAPPUZHA DISTRICT. REG: NO. 190030495., PIN -
688534
2 LEKSHMI M.S.
AGED 24 YEARS
D/O. G. MANIKANTANPILLAI INDHU-LEKSHMI,
MYLAKKADU, KOTTIYAM P.O., KOLLAM DISTRICT. REG.
NO.190030456,
PIN - 691571
3 NEHA. P.S.
AGED 25 YEARS
D/O. SUMANGALA J.R., 'RAGHAVAM', VAKKOM P.O.,
THIRUVANANTHAPURAM, REG. NO.190030493., PIN -
695309
4 NITHYA.S
AGED 25 YEARS
D/O. SUSY. S., BETHLEHEM VILLA, BONAVISTA,
THANGASSERY P.O., KOLLAM DISTRICT,
REG.NO.190030466., PIN - 691007
5 MEHWISH.P.K.
AGED 25 YEARS
S/O. ABDUL NASSAR P.K., PERUVAN KUZHIYIL HOUSE,
VADAKKUMURI, IRUMBUZHI P.O., MALAPPURAM
DISTRICT, REG. NO.190030459, PIN - 676509
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
19
6 ALFA BISMI.K.
AGED 25 YEARS
D/O. SALEEM.K., RAHMATH MANZIL, P.C. PALAM,
NARIKKUNI P.O, KOZHIKODE DISTRICT
REG.NO.170030054., PIN - 673585
7 KRISHNANJANA P.S.
AGED 23 YEARS
D/O. SATHIAN P.R., PURAMADATHIL, KOLERI P.O.,
PURAKKADI, KENICHIRA, WAYANAD DISTRICT,
REG.190030452, PIN - 673576
8 SOORYA .B.S.
AGED 23 YEARS
D/O. SREEKUMAR.M., RESIDING AT M.S. BHAVAN,
PALACKAL, KURUTHAMCODE P.O., KATTAKADA,
THIRUVANANTHAPURAM DISTRICT, REG.NO.190030477.,
PIN - 695572
9 MUHSINA MUHAMMED
AGED 24 YEARS
D/O. MUHAMMED KUNJU. A., VELUTHEDATHU
MEKKATHIL, MULLAKKERI, PANMANA P.O., CHAVARA,
KOLLAM DISTRICT, REG. NO.190030462., PIN -
691583
10 SANJAY.K.S.
AGED 24 YEARS
S/O. SUBRAMANIAN. K.K., KAVATTUVALAPPIL HOUSE,
MUNDATHICODE P.O., THRISSUR DISTRICT,
REG.NO.190030494., PIN - 680623
11 RAHUL BIJU
AGED 26 YEARS
S/O. BIJU. C.S., RESIDING AT 'SREENANDANAM',
HOUSE NO.D-40, ALUVILA ROAD, PANANKARA,
KODUNGANNOOR, THIRUVANANTHAPURAM DISTRICT,
REG.NO.180030073.,
PIN - 695013
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
20
12 MOHAMMED SHAMIL.K
AGED 26 YEARS
S/O. ABDUL BASHEER.K., KUTTASSERI HOUSE,
VARANGODE, DOWNHILL P.O., MALAPURAM DISTRICT,
REG.NO.190030460, PIN - 676519
13 MOHAMMED YASEEN. B.
AGED 23 YEARS
S/O. KB CHERIYA KOYA, BIYYAMMADA HOUSE,
KAVARATTI UT P.O., LAKSHAWEEP DISTRICT, REG.
NO. 190030644.,
PIN - 682555
14 REVATHI PANICKER
AGED 23 YEARS
D/O. T.R. DINESH, THEKKEKUTTU HOUSE, MADAPPALLY
P.O., CHANGANACHERRY, KOTTAYAM DISTRICT,
REG.NO.190030639., PIN - 686546
BY ADVS.
B.S.SIVAJI
DHANYA SREENIVASAN
PARVATHY B.
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR., PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR., PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF
MEDICINE
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AYAM
HOMEOPATHY ANUSANDHAN BHAVAN, 61- 65,
INSTITUTIONAL AREA, JANAKPURI 'D'. BLOCK, NEW
DELHI - REPRESENTED BY ITS SECRETARY., PIN -
110058
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
21
4 THE PRINCIPAL
GOVERNMENT AYURVEDA COLLEGE, AYURVEDA COLLEGE
JUNCTION, M.G. ROAD, THIRUVANANTHAPURAM, PIN -
695001
5 THE PRINCIPAL
GOVERNMENT AYURVEDA MEDICAL COLLEGE,
PUTHIYAKAVU, THRIPUNITHURA ERNAKULAM ., PIN -
682301
BY ADVS.
BINNY THOMAS - SC
KIRAN M.S. - SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.05.2024, ALONG WITH WP(C).17457/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024,
WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024,
WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024,
& WP(C) NO. 17487 OF 2024
22
JUDGMENT
[WP(C) Nos.17457/2024, 17134/2024, 17376/2024, 17412/2024, 17438/2024, 17481/2024, 17487/2024] The petitioners in all these cases, are students of BAMS in Kerala University of Health Sciences in various Colleges affiliated to the said University. All the said students have completed First and Second Professional BAMS examinations. The grievance of the petitioners is that, they were not permitted to appear for the Final Professional examinations, mainly on the ground that, they could not complete certain papers in Third Professional Examinations.
2. The specific contention raised by the petitioners is by placing reliance upon Ext.P2, which is the relevant pages of Indian Medicine Central Council (Minimum Standards of Education in Indian Medicine) Amendment Regulations, 2016, in which Regulation 6(3)(c) contemplates that, a failed student of third professional who have passed all the subjects of first and second professional examination shall be allowed to appear in final WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024, WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024, WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024, & WP(C) NO. 17487 OF 2024 23 professional Examination. However, the learned Senior Counsel appearing for the University pointed out that, as per Ext.P3 Regulations of the University, vide 1.18(d), it has been made mandatory that the students shall pass all the subjects of previous years, before registering for final year examinations. Therefore, it was pointed that in the light of the Regulations of the University, which is applicable to the petitioners in this case, the prayers sought by the petitioners cannot be entertained.
3. However, the learned counsel for the petitioners pointed out that, the conflict between the provisions in the Ext P2 and P3 Regulations was considered by this Court in Ext.P4 judgment, and specific directions in this regard were passed by this Court. It is seen from Ext.P4 judgment that, in paragraph 6 thereof, the following observations and directions were made by this Court:
"This Court is of the view that the Regulations of the University can be safeguarded by allowing the students to write the final examination without clearing the previous examination. However, the University need not release such results unless the students clear the previous examinations. This is the possible WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024, WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024, WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024, & WP(C) NO. 17487 OF 2024 24 reconciliation between the two Regulations to maintain higher standard and the purpose for which such Regulation is formulated by the University. Therefore, the University can permit such students to appear for the final year provisional examination without clearing the previous examination and the University need to publish such results only along with the clearing of the previous examination. This would be more practical and convenient for the University as well, otherwise the University has to keep hold on such examination which may result in unforeseen consequences as well. If that be so, in the light of the CCIM Regulations, the students may be permitted to appear for the examination on condition that the results will not be declared without clearing the previous year examination."
Since this Court has already passed orders and issued directions, reconciling the provisions contained in Exts.P2 and P3 Regulations, the petitioners who are similarly situated persons can also be given the benefits of the same.
In such circumstances, this writ petition is disposed of, permitting the petitioners to appear for the final professional examinations, however, the results of such examinations shall not be published, unless and until the petitioners clear all the WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024, WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024, WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024, & WP(C) NO. 17487 OF 2024 25 examinations of the third professional. It is further clarified that, this benefit shall be available, only if the petitioners have cleared all the examinations of the first and second professionals and registered for the third professional examination.
With the above directions these writ petitions are disposed of.
Sd/-
ZIYAD RAHMAN A.A. JUDGE scs WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024, WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024, WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024, & WP(C) NO. 17487 OF 2024 26 APPENDIX OF WP(C) 17134/2024 PETITIONER EXHIBITS Exhibit -P1 TRUE COPY OF THE NOTIFICATION NO.5041/2024/EX-AYUSH A4/KUHS (1) DATED 02.04.2024 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, MAY, 2024 TO BE HELD FROM 27.05.2024.
Exhibit -P2 TRUE COPY OF THE RELEVANT PAGES OF THE
INDIAN MEDICINE CENTRAL COUNCIL
(MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 PUBLISHED AS PER NOTIFICATION DATED 07.11.2016.
Exhibit -P3 TRUE COPY OF THE RELEVANT PAGES OF THE
REGULATION ISSUED BY THE 1ST
RESPONDENT UNIVERSITY.
Exhibit -P4 TRUE COPY OF THE JUDGMENT DATED
27/09/2018 IN W.P.(C) NO.29326/2018. WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024, WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024, WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024, & WP(C) NO. 17487 OF 2024 27 APPENDIX OF WP(C) 17376/2024 PETITIONER EXHIBITS Exhibit -P1 TRUE COPY OF THE NOTIFICATION NO.5041/2024/EX-AYUSH A4/KUHS (1) DATED 02.04.2024 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, MAY, 2024 TO BE HELD FROM 27.05.2024.
Exhibit -P2 TRUE COPY OF THE RELEVANT PAGES OF THE
INDIAN MEDICINE CENTRAL COUNCIL
(MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 PUBLISHED AS PER NOTIFICATION DATED 07.11.2016.
Exhibit -P3 TRUE COPY OF THE RELEVANT PAGES OF THE
REGULATION ISSUED BY THE 1ST
RESPONDENT UNIVERSITY.
Exhibit -P4 TRUE COPY OF THE JUDGMENT DATED
27/09/2018 IN W.P.(C) NO.29326/2018. WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024, WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024, WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024, & WP(C) NO. 17487 OF 2024 28 APPENDIX OF WP(C) 17412/2024 PETITIONER EXHIBITS Exhibit -P1 TRUE COPY OF THE NOTIFICATION NO.5041/2024/EX-AYUSH A4/KUHS (1) DATED 02.04.2024 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, MAY, 2024 TO BE HELD FROM 27.05.2024.
Exhibit -P2 TRUE COPY OF THE RELEVANT PAGES OF THE
INDIAN MEDICINE CENTRAL COUNCIL
(MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 PUBLISHED AS PER NOTIFICATION DATED 07.11.2016.
Exhibit -P3 TRUE COPY OF THE RELEVANT PAGES OF THE
REGULATION ISSUED BY THE 1ST
RESPONDENT UNIVERSITY.
Exhibit -P4 TRUE COPY OF THE JUDGMENT DATED
27/09/2018 IN W.P.(C) NO.29326/2018. WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024, WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024, WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024, & WP(C) NO. 17487 OF 2024 29 APPENDIX OF WP(C) 17438/2024 PETITIONER EXHIBITS Exhibit -P1 TRUE COPY OF THE NOTIFICATION NO.5041/2024/EX-AYUSH A4/KUHS (1) DATED 02.04.2024 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, MAY, 2024 TO BE HELD FROM 27.05.2024.
Exhibit -P2 TRUE COPY OF THE RELEVANT PAGES OF THE
INDIAN MEDICINE CENTRAL COUNCIL
(MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 PUBLISHED AS PER NOTIFICATION DATED 07.11.2016.
Exhibit -P3 TRUE COPY OF THE RELEVANT PAGES OF THE REGULATION FOR BAMS COURSE ISSUED BY THE 1ST RESPONDENT UNIVERSITY Exhibit -P4 TRUE COPY OF THE JUDGMENT DATED 27/09/2018 IN W.P.(C) NO.29326/2018. WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024, WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024, WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024, & WP(C) NO. 17487 OF 2024 30 APPENDIX OF WP(C) 17481/2024 PETITIONER EXHIBITS Exhibit -P1 TRUE COPY OF THE NOTIFICATION NO.5041/2024/EX-AYUSH A4/KUHS (1) DATED 02.04.2024 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, MAY, 2024 TO BE HELD FROM 27.05.2024.
Exhibit -P2 TRUE COPY OF THE RELEVANT PAGES OF THE
INDIAN MEDICINE CENTRAL COUNCIL
(MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 PUBLISHED AS PER NOTIFICATION DATED 07.11.2016.
Exhibit -P3 TRUE COPY OF THE RELEVANT PAGES OF THE
REGULATION ISSUED BY THE 1ST
RESPONDENT UNIVERSITY .
Exhibit-P4 TRUE COPY OF THE JUDGMENT DATED
27/09/2018 IN W.P.(C) NO.29326/2018. WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024, WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024, WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024, & WP(C) NO. 17487 OF 2024 31 APPENDIX OF WP(C) 17487/2024 PETITIONER EXHIBITS Exhibit -P1 TRUE COPY OF THE NOTIFICATION NO.5041/2024/EX-AYUSH A4/KUHS (1) DATED 02.04.2024 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, MAY, 2024 TO BE HELD FROM 27.05.2024.
Exhibit -P2 TRUE COPY OF THE RELEVANT PAGES OF THE
INDIAN MEDICINE CENTRAL COUNCIL
(MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 PUBLISHED AS PER NOTIFICATION DATED 07.11.2016.
Exhibit -P3 TRUE COPY OF THE RELEVANT PAGES OF THE
REGULATION ISSUED BY THE 1ST
RESPONDENT UNIVERSITY.
Exhibit -P4 TRUE COPY OF THE JUDGMENT DATED
27/09/2018 IN W.P.(C) NO.29326/2018. WP(C) NO. 17457 OF 2024, WP(C) NO. 17134 OF 2024, WP(C) NO. 17376 OF 2024, WP(C) NO. 17412 OF 2024, WP(C) NO. 17438 OF 2024, WP(C) NO. 17481 OF 2024, & WP(C) NO. 17487 OF 2024 32 APPENDIX OF WP(C) 17457/2024 PETITIONER EXHIBITS Exhibit -P1 TRUE COPY OF THE NOTIFICATION NO.5041/2024/EX-AYUSH A4/KUHS (1) DATED 02.04.2024 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, MAY, 2024 TO BE HELD FROM 27.05.2024.
Exhibit -P2 TRUE COPY OF THE RELEVANT PAGES OF THE
INDIAN MEDICINE CENTRAL COUNCIL
(MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 PUBLISHED AS PER NOTIFICATION DATED 07.11.2016.
Exhibit -P3 TRUE COPY OF THE RELEVANT PAGES OF THE
REGULATION ISSUED BY THE 1ST
RESPONDENT UNIVERSITY.
Exhibit -P4 TRUE COPY OF THE JUDGMENT DATED
27/09/2018 IN W.P.(C) NO.29326/2018.