Praveen Singh Rajput vs Assistant Commissioner Of Income Tax

Kerala High Court

Praveen Singh Rajput vs Assistant Commissioner Of Income Tax on 14 May, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

WA No.631/2024                               1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR. JUSTICE T.R.RAVI
                                         &
                   THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
              Tuesday, the 14th day of May 2024 / 24th Vaisakha, 1946
                                 WA NO. 631 OF 2024
       AGAINST JUDGMENT DATED 01/04/2024 IN WP(C) 23888/2023 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          PRAVEEN SINGH RAJPUT, AGED 43 YEARS, 10/968D , 1ST FLOOR OCEAN
          BUILDING , MELE PALAYAM ROAD, NEAR VNM, CALICUT, PIN - 673001

    BY ADVS M/S.RAGHUNATHAN P.,M.SHYLAJA, PREMJIT NAGENDRAN AND RISHAL.K

   RESPONDENT(S)/RESPONDENT:

      1. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 , AAYAKAR
         BHAVAN , NORTH BLOCK ,NEW ANNEXE BUILDING , MANANCHIRA, KOZHIKODE,
         PIN - 673001
      2. JOINT COMMISSSIONER OF INCOME TAX, AAYAKAR BHAVAN , NORTH BLOCK ,
         NEW ANNEXE BUILDING, MANANCHIRA, KOZHIKODE, PIN - 673001

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay all further proceedings pursuant to Ext. P-1 assessment order
   including penalty proceedings for AY 2021.22, pending disposal of the Writ
   Appeal.
        This Writ Appeal coming on for orders on 14/05/2024 upon perusing
   the appeal memorandum, the court on the same day passed the following:
                                      ORDER

Admit.

Respondents entered appearance. There will be an interim order as prayed for, for a period of one month.

Sd/- T.R.RAVI JUDGE Sd/- HARISANKAR V. MENON JUDGE 14-05-2024 /True Copy/ Assistant Registrar WA No.631/2024 2/2 EXHIBIT-P1 ASSESSMENT ORDER DT. 17.06.2023 FOR AY 2021.23