Ahamed Usman vs Deputy Commissioner-1

Kerala High Court

Ahamed Usman vs Deputy Commissioner-1 on 14 May, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

WA No.627/2024                               1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR. JUSTICE T.R.RAVI
                                         &
                   THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
              Tuesday, the 14th day of May 2024 / 24th Vaisakha, 1946
                                 WA NO. 627 OF 2024
        AGAINST JUDGMENT DATED 19/03/2024 IN WP(C) 4468/2024 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          AHAMED USMAN, AGED 56 YEARS, PROP. PARY ASSOCIATES ,    CALICUT ROAD,
          MALAPPURAM , KERALA, PIN - 676519

    BY ADVS.M/S. RAGHUNATHAN P.,PREMJIT NAGENDRAN AND RISHAL.K

   RESPONDENT(S)/RESPONDENT:

      1. DEPUTY COMMISSIONER-1 SPECIAL CIRCLE, STATE GST DEPARTMENT
         MALAPPURAM, PIN - 676505
      2. GOODS AND SERVICE TAX NETWORK, THRO' ITS CHAIRMAN EAST WING , 4TH
         FLOOR, WORLD MARK -1, AEROCITY, NEW DELHI, PIN - 110037
      3. GOODS AND SERVICE TAX COUNCIL, REP BY SECRETARY, 5TH FLOOR, TOWER
         II, JEEVAN BHARATH BUILDING, JANPATH ,CONNAUGHT PLACE, NEW DELHI,
         PIN - 110001
      4. CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS, REP BY, CHAIRMAN
         DEPARTMENT OF REVENUE, MINISTRY OF FINANCE ,NORTH BLOCK, NEW DELHI,
         PIN - 110001
      5. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT ,
         FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

    BY GOVERNMENT PLEADER FOR R5

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay all further proceedings pursuant to Ext. P-1 order, pending
   disposal of the Writ Appeal.
        This Writ Appeal coming on for orders on 14/05/2024 upon perusing
   the appeal memorandum, the court on the same day passed the following:
                                      ORDER

Admit.

Respondents entered appearance. All further proceedings pursuant to Ext.P1 will stand stayed for a period of one month. Post after two weeks.

Sd/- T.R.RAVI JUDGE Sd/- HARISANKAR V. MENON JUDGE 14-05-2024 /True Copy/ Assistant Registrar WA No.627/2024 2/2 EXHIBIT P1 PHOTOCOPY OF ORDER DT. 18.07.2022 U/S 73[09] FOR 2017.18