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Kerala High Court
Ramseena Najas vs The Deputy Commissioner Of Customs on 10 May, 2024
Author: Murali Purushothaman
Bench: Murali Purushothaman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 10TH DAY OF MAY 2024 / 20TH VAISAKHA, 1946
WP(C) NO. 16882 OF 2024
PETITIONER:
RAMSEENA NAJAS, AGED 29 YEARS,
PARAMBATH HOUSE, CHERAPURAM P.O,
VELOM, KOZHIKODE, PIN - 673507.
BY ADVS.
JAVAD MOIDU
JIJO JOSE
ABHISHEK
RESPONDENTS:
1 THE DEPUTY COMMISSIONER OF CUSTOMS,
AIR INTELLIGENCE UNIT, CALICUT INTERNATIONAL AIRPORT,
KARIPUR, MALAPPURAM DISTRICT,
KERALA, PIN - 673647.
2 JOINT COMMISSIONER,
OFFICE OF THE COMMISSIONER OF CENTRAL GST,
CENTRAL EXCISE & CUSTOMS, (CUSTOMS PREVENTIVE),
C.R. BUILDINGS, MANANCHIRA RD, KOZHIKODE,
KERALA, PIN - 673001.
SRI SREELAL N WARRIER,
SC FOR CENTRAL BOARD OF EXCISE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16882 OF 2024
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JUDGMENT
The learned counsel for the petitioner submits that the redemption fee and the penalty have already been paid. This is recorded.
Consequently, the Writ Petition is closed.
Sd/-
MURALI PURUSHOTHAMAN JUDGE akv WP(C) NO. 16882 OF 2024 -3- APPENDIX OF WP(C) 16882/2024 PETITIONER EXHIBITS EXHIBIT P1 A TRUE AND CORRECT COPY OF THE SEIZURE MEMO DATED 06.08.2020 ISSUED BY THE DEPUTY COMMISSIONER OF CUSTOMS, AIR INTELLIGENCE UNIT, CALICUT AIRPORT EXHIBIT P2 THE TRUE AND CORRECT COPY OF THE LETTER DATED 19.04.2023 ISSUED BY THE MR. JAYAPRAKASH K.N, SUPERINTENDENT OF CUSTOMS EXHIBIT P3 A TRUE AND CORRECT COPY OF THE RECORD OF THE PERSONAL HEARING DATED 26.07.2023 ISSUED BY JOINT COMMISSIONER, CUSTOMS PREVENTIVE, KOZHIKODE.
EXHIBIT P4 THE ORDER NO. OIO 165/2023/JC/AP/CLT DATED 15.09.2023 PASSED BY THE JOINT COMMISSIONER, CUSTOMS PREVENTIVE, KOZHIKODE.
EXHIBIT P5 A TRUE AND CORRECT COPY OF THE REVIEW REPORT DATED 16.02.2024 ISSUED BY THE SUPERINTENDENT (REVIEW CELL), COCHIN EXHIBIT P6 THE TRUE AND CORRECT COPY OF THE APPLICATION DATED 28.03.2024 PRESENTED BY THE REPRESENTATIVE OF THE PETITIONER EXHIBIT P7 THE COPY OF THE REMINDER EMAIL SENT TO DEPUTY COMMISSIONER, KARIPUR ON 05.04.2024 AND COPY OF THE REMINDER LETTER WITH TRACK CONSIGNMENT ON 08.04.2024 ADDRESSED TO RESPONDENT NO.
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