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Kerala High Court
Nazeer A. M vs The Regional Transport Officer (Rto) on 10 May, 2024
Author: Murali Purushothaman
Bench: Murali Purushothaman
WP(C) No.17492/2024 1/3 Order Date : 10-05-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
Friday, the 10th day of May 2024 / 20th Vaisakha, 1946
WP(C) NO. 17492 OF 2024
PETITIONER:
NAZEER A.M., AGED 38 YEARS,S/O. MUHAMMEDKUTTY, AMBAZHATHINAL,
NADACKAL P.O, ERATTUPETTA, KOTTAYAM, PIN - 683587
RESPONDENTS:
1. THE REGIONAL TRANSPORT OFFICER (RTO), 2ND FLOOR, CIVIL STATION,
KAKKANAD, VAZHAKKALA, ERNAKULAM, PIN - 682030
2. ICICI BANK LTD., EMGEE SQUARE BUILDING, M.G. ROAD, KOCHI
,REPRESENTED BY ITS MANAGER, PIN - 682035
3. FAYAS MUHAMMED KASIM, VELLEPERAMBIL (H), VRINDAVAN ROAD,
CHACKARAPARAMBU, THAMMANAM,KOCHI, PIN - 682032
Writ Petition (Civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the 1st respondent to process Ext. P-3 application,
pending disposal of this Writ Petition (Civil).
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S.B.PRAMOD, ATHUL M.V. & P.V.MATHEW (POWANCHIRA), Advocates for the
petitioner, the court passed the following:
WP(C) No.17492/2024 2/3 Order Date : 10-05-2024
MURALI PURUSHOTHAMAN, J.
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W.P.(C). No. 17492 of 2024
-----------------------------------------------------
Dated this the 10th day of May, 2024
ORDER
Admit.
Learned Government Pleader takes notice for 1 st respondent. Issue notice by speed post to respondents 2 and 3.
Post on 24.05.2024.
Sd/-
MURALI PURUSHOTHAMAN JUDGE SK WP(C) No.17492/2024 3/3 Order Date : 10-05-2024 APPENDIX OF WP(C) 17492/2024 Exhibit P-1 A TRUE COPY OF THE ORDER DATED 26.03.2024 IN S. A. NO.
134/2024 PASSED BY THE DRT- 1 ERNAKULAM. Exhibit P-2 A TRUE COPY OF THE ASSET DELIVERY LETTER DATED 28.03.2024 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.
Exhibit P-3 A TRUE COPY OF THE APPLICATION DATED 05.04.2024 FOR ISSUANCE OF A FRESH CERTIFICATE OF REGISTRATION SUBMITTED BY THE 2ND RESPONDENT BEFORE THE 1ST RESPONDENT.
Exhibit P-4 A TRUE COPY OF THE COVERING LETTER DATED 05.04.2024 SUBMITTED BY THE 2ND RESPONDENT BEFORE THE 1ST RESPONDENT.
Exhibit P-5 A TRUE COPY OF THE LETTER 25.04.2024 ISSUED BY THE 1ST RESPONDENT TO THE JOINT RTO, PALA . Exhibit P-6 A TRUE COPY OF THE JUDGMENT DATED 23.04.2024 IN W. P. (C). NO. 16427/2024 PASSED BY THIS HON'BLE COURT.