Najimudeen Musaliar S vs Hdfc Bank Limited

Citation : 2024 Latest Caselaw 12044 Ker
Judgement Date : 10 May, 2024

Take notes as you read a judgment using our Virtual Legal Assistant and get email alerts whenever a new judgment matches your query (Query Alert Service). Try out our Premium Member Services -- Sign up today and get free trial for one month.

Kerala High Court

Najimudeen Musaliar S vs Hdfc Bank Limited on 10 May, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.17345/2024                        1/3                         Order Date : 10-05-2024

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
              Friday, the 10th day of May 2024 / 20th Vaisakha, 1946
                              WP(C) NO. 17345 OF 2024
   PETITIONER(S)

          NAJIMUDEEN MUSALIAR S, AGED 55 YEARS, S/O. SAINULABDEEN MUSALIAR,
          RESIDING AT SHAFI MANZIL, T.K.M COLLEGE.P.O., KARICODE, KOLLAM, PIN
          - 691005

   RESPONDENT(S)

      1. HDFC BANK LIMITED, REPRESENTED BY ITS MANAGER, VGP BUILDINGS,
         XVI/1539-1302 A,IRUMPUPALAM, KOLLAM., PIN - 691001
      2. AUTHORISED OFFICER, HDFC BANK LIMITED, VGP BUILDINGS, XVI/1539-1302
         A, IRUMPUPALAM, KOLLAM., PIN - 691001

        Writ Petition (Civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay all further proceedings pursuant to Exhibit P4 notice,
   till the disposal of this writ petition, in the interests of justice.
        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.S.ANIL KUMAR (TRIVANDRUM), G.RISHRAJ, SABU C.J & RAHUL A., Advocates
   for the petitioner, the court passed the following:
 WP(C) No.17345/2024                           2/3                             Order Date : 10-05-2024




                            MURALI PURUSHOTHAMAN, J.
                             ----------------------------------------
                               W.P.(C). No. 17345 of 2024
                      -----------------------------------------------------
                        Dated this the 10th day of May, 2024

                                       ORDER

Notice before admission to the respondents by speed post.

Post on 24.05.2024.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SK WP(C) No.17345/2024 3/3 Order Date : 10-05-2024 APPENDIX OF WP(C) 17345/2024 Exhibit P1 A COPY OF THE STATEMENT OF ACCOUNT FOR THE PERIOD FROM 05-08-2017 TO 16-03-2024 Exhibit P2 A COPY OF THE CIRCULAR NO.12/2018 DATED 29-05-2018 ISSUED BY THE DIRECTOR OF CUSTOMS Exhibit P3 A COPY OF THE JUDGMENT IN W.P.(C) NO. 2981 OF 2019 DATED 29-08-2019 OF THIS HON'BLE COURT. Exhibit P4 A COPY OF THE DEMAND NOTICE DATED 05-03-2024 Exhibit P5 A COPY OF THE REPLY DATED 21-04-2024 ISSUED BY THE PETITIONER TO THE 2ND RESPONDENT