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Kerala High Court
Senthil . V.J vs The Sundram Home Finance Limited on 10 May, 2024
Author: Murali Purushothaman
Bench: Murali Purushothaman
WP(C) No.17235/2024 1/3 Order Date : 10-05-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
Friday, the 10th day of May 2024 / 20th Vaisakha, 1946
WP(C) NO. 17235 OF 2024
PETITIONER:
SENTHIL . V.J AGED 43 YEARS AGED 43 YEARS, S/O V.L. JOSE, RESIDING
AT VENATTUPARAMBIL HOUSE, MELEPPURAM, PUTHENKAVU P.O, CHENGANNUR,
ALAPPUZHA DISTRICT, PIN - 689123
RESPONDENTS:
1. THE SUNDRAM HOME FINANCE LIMITED KAYAMKULAM BRANCH, REPRESENTED BY
ITS CHIEF MANAGER, 2ND FLOOR, CENTRE POINT, K.P. ROAD, KAYAMKULAM
P.O, ALAPPUZHA DISTRICT, PIN - 690502
2. THE AUTHORISED OFFICER (CHIEF MANGER) SUNDARAM HOME FINANCE LIMITED,
NO.21, PATULLOS ROAD, CHENNAI, PIN - 680002
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation and implementation of exhibit p-3 notice
pending disposal of this writ petition.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
JOMY GEORGE, R.PADMARAJ, M.J.BENNY, R.AJITH KUMAR [V.K.EDOM], SAJEEVAN
V.T., CHITRA N. DAS, RISHAB S., RONA ANN SIBY, ASWIN ASHOK V., ANJALI G
KUTTY & RINNU UDAYAN, Advocates for the petitioner, the court passed the
following:
WP(C) No.17235/2024 2/3 Order Date : 10-05-2024
MURALI PURUSHOTHAMAN, J.
---------------------------------------------
W.P (C) No.17235 of 2024
-------------------------------------------------
Dated this the 10th day of May, 2024
ORDER
Petitioner to serve a copy of the writ petition on Adv.Varghese C.Kuriakose. Show the name of Adv.Varghese C.Kuriakose in the cause list.
Post on 14.05.2024.
Sd/-
MURALI PURUSHOTHAMAN JUDGE akv WP(C) No.17235/2024 3/3 Order Date : 10-05-2024 APPENDIX OF WP(C) 17235/2024 Exhibit -P1 TRUE COPY OF THE NOTICE DATED 01.10.2022 ISSUED BY THE RESPONDENT TO THE PETITIONER. Exhibit P2 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP(C) NO.5555 OF 2023 DATED 01.03.2023 Exhibit P3 TRUE COPY OF THE NOTICE DATED 16.04.2024 ISSUED BY THE ADVOCATE COMMISSIONER