Rahim.C vs The Secretary, Regional Transport ...

Citation : 2024 Latest Caselaw 11876 Ker
Judgement Date : 3 May, 2024

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Kerala High Court

Rahim.C vs The Secretary, Regional Transport ... on 3 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
   FRIDAY, THE 3RD DAY OF MAY 2024 / 13TH VAISAKHA, 1946
                      WP(C) NO. 16865 OF 2024
PETITIONER:

         RAHIM.C
         AGED 30 YEARS
         S/O ABDUL KAREEM, CHONACHIKKAL HOUSE,
         NARIYAKKAMPOYIL, KALIKAVU, MALAPPURAM,
         PIN - 676525
         BY ADV K.V.GOPINATHAN NAIR


RESPONDENT:

         THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
         MALAPPURAM
         CIVIL STATION RD, UP HILL,MALAPPURAM,
         PIN - 676505

OTHER PRESENT:

         GP SRI. RIYAL DEVASSY



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.05.2024,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 16865 OF 2024

                                 - : 2 :-




                          JUDGMENT

Petitioner is a stage carriage operator, bearing registration No.KL 09/KG 1363, operating service on the route Vazhikkadavu- Perinthalmanna. By Ext.P2, the respondent allowed the joint application for transfer of permit in favour of the petitioner. However, the transfer has not been endorsed so far. The petitioner has also given Ext.P3 representation to the respondent to effect endorsement of the transfer in favour of the petitioner. It is in these circumstances, the petitioner approached this Court.

Having heard the learned counsel for the petitioner and the learned Government Pleader, this writ petition is disposed of with a direction to the respondent to endorse the transfer of permit in favour of the petitioner provided the conditions mentioned in Ext.P2 are complied.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE AS WP(C) NO. 16865 OF 2024

- : 3 :-

APPENDIX OF WP(C) 16865/2024 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE REGULAR PERMIT DATED

02.12.2023 WHICH IS AT PRESENT VALID UP TO 05.05.2026 EXHIBIT P2 TRUE COPY OF THE DECISION OF THE REGIONAL TRANSPORT AUTHORITY DATED 18.12.2023 EXHIBIT P3 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER DATED 12.04.2024