Kerala High Court
Biju J. Thadikkal vs The State Of Kerala on 28 June, 2024
Author: Murali Purushothaman
Bench: Murali Purushothaman
WP(C) No.36141/2018 1/4 Order Date : 28-06-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
Friday, the 28th day of June 2024 / 7th Ashadha, 1946
WP(C) NO. 36141 OF 2018
PETITIONER:
BIJU J. THADIKKAL, AGED 52 YEARS, S/O JACOB T.P., THADIKKAL HOUSE,
POST- TRIPUNITHURA, ERNAKULAM DIST-682301.
RESPONDENTS:
1. THE STATE OF KERALA, REP BY PRINCIPAL SECRETARY TO GOVERNMENT LOCAL
SELF GOVERNMENT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
2. THE DIRECTOR OF URBAN AFFAIRS,DEPARTMENT OF URBAN AFFAIRS, MUSEUM.
P.O., THIRUVANANTHAPURAM, PIN-695033.
3. THE SECRETARY, TRIPUNITHURA MUNICIPALITY, LAYAM ROAD, THRIPUNITHURA
P.O., ERNAKULAM DISTRICT, PIN-682301
Writ Petition (Civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to issue an interim direction staying all further proceedings
including coercive steps if any, initiated by the respondent No.3 pursuant
to Exhibits P1 to P1(q) demand Notices, pending disposal of this Writ
Petition (civil).
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
30.11.2018 and upon hearing the arguments of M/S K.RAKESH ROSHAN &
SMT.THUSHARA.V, Advocates for the petitioner and of GOVERNMENT PLEADER for
R1 & R2, the court passed the following:
WP(C) No.36141/2018 2/4 Order Date : 28-06-2024
MURALI PURUSHOTHAMAN, J.
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W.P.(C) Nos.6203 OF 2019, 36141 of 2018, 37231
of 2018, 38843 of 2018,4701 of 2019, 5836 of 2019
& W.P.(C) No.24436 of 2019
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Dated this the 28th day of June, 2024
ORDER
Post on 15.07.2024.
The pleadings to be completed in the meantime.
Sd/-
MURALI PURUSHOTHAMAN JUDGE al/-.
WP(C) No.36141/2018 3/4 Order Date : 28-06-2024 APPENDIX OF WP(C) 36141/2018 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 9/8/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/495 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 9/8/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/496 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 9/8/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/497 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 9/8/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/498 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 3/10/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/499F EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 9/8/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/490 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 9/8/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/489 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 9/8/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/491 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 9/8/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/492 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 9/8/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/493 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 9/8/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/494 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 3/10/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/499D EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 3/10/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/499A EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 9/8/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/498 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 9/8/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/487 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 9/8/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/488 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 3/10/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/499E WP(C) No.36141/2018 4/4 Order Date : 28-06-2024 EXHIBIT P1 TRUE COPY OF THE DEMAND NOTICE DATED 3/10/2018 ISSUED BY THE 3RD RESPONDENT WITH RESPECT TO BUILDING DOOR NO.20/499D EXHIBIT P2 TRUE COPY OF THE TAX RECEIPT ISSUED TO HIM FOR PAYMENT OF TAX FOR THE 2ND HALF OF 2017-2018 EXHIBIT P3 TRUE COPY OF THE GOVERNMENT ORDER NO.144/15/LSGD DATED 27/04/2015 ISSUED BY THE 1ST RESPONDENT EXHIBIT P4 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP(C) NO.6772/2017 DATED 04/08/2017 EXHIBIT P5 TRUE COPY OF THE ONE SUCH INTERIM ORDERS PASSED BY THIS HON'BLE COURT, IN WP (C) NO. 13031/2018 DATED 12/4/2018