Kerala High Court
Mathew Veerapally vs The District Collector, ... on 28 June, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADHA, 1946
WP(C) NO. 10106 OF 2018
PETITIONER:
MATHEW VEERAPALLY
AGED 59 YEARS, S/O.LATE V.M.BABY, VEERAPPALLIL
HOUSE, PANNIVIZHA, ADOOR VILLAGE, ADOOR THALUK.
BY ADVS.
SRI.RINNY STEPHEN CHAMAPARAMPIL
SMT.ASHA ELIZABETH MATHEW
RESPONDENTS:
1 THE DISTRICT COLLECTOR, PATHANAMTHITTA
2 THE REVENUE DIVISIONAL OFFICER
RDO OFFICE, ADOOR-689 694.
3 THE TAHASILDAR
TALUK OFFICE, ADOOR-689 694.
4 THE AGRICULTURAL OFFICER
AGRICULTURAL OFFICE, ADOOR-689 694.
5 V.K.MATHEW
VATTVELIL VADAKKETHIL, PANNIVIZHA, ADOOR
P.O.,PATHANAMTHITTA-689 694.
6 PONNAMMA VARGHESE AGED 62 YEARS
VATTAVELIL, PANNIVIZHA, ADOOR P.O,PATHANAMTHITTA-
689 694.
BY ADVS.
SRI.A.BALAGOPALAN
SMT.V.DEEPA
SRI.M.N.MANMADAN
SRI.A.RAJAGOPALAN
SRI.R.SURAJ KUMAR
SRI.SUNIL J.CHAKKALACKAL
SMT.P.SEENA
WP(C) Nos. 10106 & 20023 of 2018
2
OTHER PRESENT:
SRI.B.S.SYAMANTAK, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2024, ALONG WITH WP(C).20023/2018, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos. 10106 & 20023 of 2018
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADHA, 1946
WP(C) NO. 20023 OF 2018
PETITIONER:
MATHEW VEERAPPALLY
VEERAPPALLIL HOUSE, PANNIVIZHA, ADOOR VILLAGE, ADOOR
TALUK.
BY ADVS.
SRI.RINNY STEPHEN CHAMAPARAMPIL
SMT.ASHA ELIZABETH MATHEW
RESPONDENTS:
1 THE DISTRICT COLLECTOR, PATHANAMTHITTA
COLLECTORATE, PATHANAMTHITTA
PIN-689 001.
2 THE REVENUE DIVISIONAL OFFICER
RDO OFFICE, ADOOR
PIN-689 694.
3 THE TAHASILDAR
TALUK OFFICE, ADOOR
PIN-689 694.
4 THE AGRICULTURAL OFFICER
AGRICULTURAL OFFICE, ADOOR
PIN- 689 694.
5 V.K MATHEW
VATTAVELIL VADAKKETHIL, PANNIVIZHA, ADOOR
P.O,PATHANAMTHITTA -
PIN-689 694.
6 PONNAMMA VARGHESE
AGED 62 YEARS
AGED 62 YEARS, VATTAVELIL,PANNIVIZHA, ADOOR
P.O,PATHANAMTHITTA
PIN- 689 694.
WP(C) Nos. 10106 & 20023 of 2018
4
BY ADVS.
B.S.SYAMANTHAK, GOVERNMENT PLEADER
SRI.A.BALAGOPALAN
SUNIL J.CHAKKALACKAL
SRI.SOJO J.KALLIDUKIL
SMT.P.SEENA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2024, ALONG WITH WP(C).10106/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) Nos. 10106 & 20023 of 2018
5
P.V. KUNHIKRISHNAN, J.
-----------------------------------
W.P.(C).Nos.10106 & 20023 of 2018
-----------------------------------
Dated this the 28th day of June, 2024
JUDGMENT
When these Writ Petitions is came up for consideration, the counsel for the petitioner submitted that the petitioner in these cases are no more and this Writ Petition can be closed, and the rights of the legal heirs, if any, may be left open.
Therefore, these Writ Petitions are closed leaving open the rights of the legal heirs, if any.
Sd/-
P.V. KUNHIKRISHNAN JUDGE SSG WP(C) Nos. 10106 & 20023 of 2018 6 APPENDIX OF WP(C) 10106/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 10-04-2017 OF ADOOR VILLAGE.
EXHIBIT P2 A TRUE COPY OF THE COMPLAINT DATED 21-02- 2017 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT EXHIBIT P3 A TRUE COPY OF THE COMPLAINT DATED 20-03- 2017 SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT.
EXHIBIT P4 A TRUE COPY OF THE REPORT DATED 22-03-2017 SUBMITTED BY THE 4TH RESPONDENT BEFORE THE 2ND RESPONDENT.
EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 29-03-2017 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P6 A TRUE COPY OF REPORT APPEARED IN THE MANGALAM DAILY DATED 15-05-2017.
EXHIBIT P7 A TRUE COPY OF THE REPRESENTATION SUBMITTED THE PETITIONER BEFORE THE 1ST RESPONDENT.
EXHIBIT P8 A TRUE COPY OF THE REPRESENTATION DATED 08- 01-2018 SUBMITTED BY THE PETITIONER.
EXHIBIT P9 A TRUE COPY OF THE REPORT DATED 19-01-2018 SUBMITTED BY THE 2ND RESPONDENT BEFOE THE 1ST RESPONDENT.
WP(C) Nos. 10106 & 20023 of 2018 7 APPENDIX OF WP(C) 20023/2018 PETITIONER'S EXHIBITS EXHIBIT P1 A TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 10/04/2017 OF ADOOR VILLAGE.
EXHIBIT P2 A TRUE COPY OF THE COMPLAINT DATED 21/02/2017 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
EXHIBIT P3 A TRUE COPY OF THE COMPLAINT DATED 20/03/2017 SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT.
EXHIBIT P4 A TRUE COPY OF THE REPORT DATED 22/03/2017 SUBMITTED BY THE 4TH RESPONDENT BEFORE THE 2ND RESPONDENT.
EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 29/03/2017 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P6 A TRUE COPY OF REPORT APPEARED IN THE MANGALAM DAILY DATED 15/05/2017.
EXHIBIT P7 A TRUE COPY OF THE REPRESENTATION SUBMITTED THE PETITIONER BEFORE THE 1ST RESPONDENT.
EXHIBIT P8 A TRUE COPY OF THE REPRESENTATION DATED 08/01/2018 SUBMITTED BY THE PETITIONER.
EXHIBIT P9 A TRUE COPY OF THE REPORT DATED 19/01/2018 SUBMITTED BY THE 2ND RESPONDENT BEFORE THE 1ST RESPONDENT.
EXHIBIT P10 A TRUE COPY OF THE COMPLAINT DATED 08/06/2017 SUBMITTED BY SMT. MARIYAMMA, BEFORE THE 2ND RESPONDENT.
EXHIBIT P11 A TRUE COPY OF THE NOTICE DATED WP(C) Nos. 10106 & 20023 of 2018 8 17/07/2017 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P12 A TRUE COPY OF THE COMPLAINT DATED 13/09/2017 SUBMITTED BEFORE THE 2ND RESPONDENT.
EXHIBIT P13 A TRUE COPY OF THE COMPLAINT DATED 08/01/2018 SUBMITTED BEFORE THE 1ST RESPONDENT.
EXHIBIT P14 PHOTOGRAPHS SHOWING THE ILLEGALLY CONVERTED PADDY LAND.
EXHIBIT P15 A TRUE COPY OF THE INTERIM ORDER DATED 04/04/2018 IN WP(C) NO. 10106/2018.
EXHIBIT P16 A TRUE COPY OF THE NOTICE DATED 10/05/2018 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P17 A TRUE COPY OF THE ORDER DATED 15/05/2018 ISSUED BY THE 2ND RESPONDENT. WP(C) Nos. 10106 & 20023 of 2018 9