Kerala High Court
Arjun B.G vs Velinalloor Grama Panchayat on 27 June, 2024
Author: V.G.Arun
Bench: V.G.Arun
WA NO. 818 & 836 OF 2024
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
&
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
WA NO. 818 OF 2024
AGAINST THE JUDGMENT DATED 07.06.2024 IN WP(C) NO.20501 OF
2024 OF HIGH COURT OF KERALA
APPELLANT(S)/PETITIONER:
ARJUN B.G.,
AGED 30 YEARS
S/O BHASKARAN,ANUGRAHAM, KAMBALAKKAD P.O,
KARIMBETTA, WAYANAD, PIN - 673122
BY ADV JOMY K. JOSE
RESPONDENT(S)/RESPONDENTS:
1 DISTRICT LEVEL FACILITATION AND MONITORING
COMMITTEE, KOLLAM,
REPRESENTED BY ITS CHAIRMAN, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM, PIN - 691013
2 DISTRICT CO-ORDINATOR, SUCHITWA MISSION,
4TH FLOOR, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 ENVIRONMENTAL ENGINEER,
KERALA STATE POLLUTION CONTROL BOARD, USHAS
BUILDING, ANDAMUKKAM, KOLLAM, PIN - 691001
BY ADVS.
ADV.T.NAVEEN (B/O)
SR.GP.K.P.HARISH
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
WA NO. 818 & 836 OF 2024
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27.06.2024, ALONG WITH WA.836/2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WA NO. 818 & 836 OF 2024
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
&
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
WA NO. 836 OF 2024
AGAINST THE JUDGMENT DATED 07.06.2024 IN WP(C) NO.17328 OF
2024 OF HIGH COURT OF KERALA
APPELLANT/(:)/PETITIONER
ARJUN B.G., AGED 29 YEARS
S/O BHASKARAN, ANUGRAHAM, KAMBALAKKAD P.O,
KARIMBETTA, WAYANAD, PIN - 673122
BY ADV JOMY K. JOSE
RESPONDENT(S)/RESPONDENTS:
1 VELINALLOOR GRAMA PANCHAYAT,
REPRESENTED BY ITS SECRETARY, OYOOR P.O, KOLLAM,
PIN - 691510
2 THE SECRETARY, VELINALLOOR GRAMA PANCHAYAT,
OYOOR P.O, KOLLAM, PIN - 691510
3 ENVIRONMENTAL ENGINEER, KOLLAM,
KERALA STATE POLLUTION CONTROL BOARD, USHAS
BUILDING, ANDAMUKKAM, KOLLAM, PIN - 691001
4 DISTRICT LEVEL FACILITATION AND MONITORING
COMMITTEE, KOLLAM, REPRESENTED BY ITS
CHAIRMAN,COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
5 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
6 K.BENNIAM ,
WA NO. 818 & 836 OF 2024
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S/O KUNJUKUNJU, MERLIN BHAVAN, KARAKKAL,
ARKKANNOOR P.O., KOLLAM * IMPLEADED AS PER ORDER
DATED 29-5-2024 IN I.A.NO. 2/2024 IN WP(C) NO.
17328/2024, PIN - 691533
BY ADVS.ADV.S.BIJU(B/O)
ADV.T.NAVEEN(B/O)
SRI. K.P.HARISH, SENIOR GOVERNMENT PLEADER(B/O)
ADV.S.SHAJI(B/O)
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
27.06.2024, ALONG WITH WA.818/2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WA NO. 818 & 836 OF 2024
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JUDGMENT
A.J.DESAI, CJ.
Today when the matter is taken up, learned Counsel for the appellant sought permission to withdraw the writ appeals.
Permission granted. The writ appeals are dismissed as withdrawn.
Sd/-
A.J.DESAI CHIEF JUSTICE Sd/-
V.G.ARUN JUDGE uu 27.06.2024