Kerala High Court
M/S Anika Auto Speare Parts Wholesale ... vs Union Of India on 15 February, 2024
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
WP(C) NO. 5865 OF 2024
PETITIONER/S:
M/S ANIKA AUTO SPEARE PARTS WHOLESALE AND RETAILS
768H, ANIKA AUTO SPEARE PARTS,7 VADASSERY, KAVANOOR,
MALAPPURAM DISTRICT, REPRESENTED BY ITS PROPRIETOR
JABIR M.T., PIN - 673639
BY ADVS.
K.MOHAMMED RAFEEQ
BIBIN MATHEW
P.M.MATHEW
AMARNATH R LAL
SANALDEV E.P.
VISHNUMAYA ANANDAN
FIDA P.
SONYMON ANTONY
AJMAL V. KARIM
RESPONDENT/S:
1 UNION OF INDIA
HIGH COURT OF KERALA, PIN - 682031
2 ICICI BANK
NILAMBUR BRANCH, GIFT LAND TOWERS, MAIN ROAD,
MALAPPURAM DISTRICT, REPRESENTED BY ITS BRANCH MANAGER,
PIN - 679329
3 BRANCH MANAGER
NILAMBUR BRANCH, GIFT LAND TOWERS, MAIN ROAD,
MALAPPURAM DISTRICT., PIN - 679329
S.MANU - DSGI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 5865 OF 2024 2
JUDGMENT
After arguing this matter for some time, the learned counsel for the petitioner sought permission to withdraw this Writ Petition.
This request is granted. Consequently, this Writ Petition is dismissed as having been withdrawn.
Sd/-
DEVAN RAMACHANDRAN JUDGE MC/16.2 WP(C) NO. 5865 OF 2024 3 APPENDIX OF WP(C) 5865/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE EMAIL EXTRACTION OF THE COMMUNICATION FROM THE BANK REGARDING UNUSUAL TRANSACTION INVOLVING THE PETITIONER'S BANK ACCOUNT. Exhibit-P2 TRUE COPY OF THE REPRESENTATION VIA EMAIL DATED 13.01.2024 SUBMITTED BY THE PETITIONER BEFORE THE THIRD RESPONDENT.