Kerala High Court
A.K.Muhammed Kunju vs The Local Self Govt. Department on 2 August, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE EASWARAN S.
FRIDAY, THE 2ND DAY OF AUGUST 2024/11TH SRAVANA, 1946
WP(C)NO.31799 OF 2016
PETITIONER:
A.K.MUHAMMED KUNJU
AGED 46 YEARS,
GOVT.CONTRACTOR, A-CLASS,
REG.NO.4/BSC/E, 08-09, KAYAMKULAM,
RESIDING AT AYIRATHU HOUSE,
KANNAMPALLY BHAGAM,KAYAMKULAM-690502.
BY ADVS.
SRI.M.M.HUSAIN
SRI.K.A.MANZOOR ALI
RESPONDENTS:
1 THE LOCAL SELF GOVT. DEPARTMENT,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695001
2 THE KAYAMKULAM MUNICPALITY,
REPRESENTED BY ITS SECRETARY, KAYAMKULAM-690502
3 THE SECRETARY,
KAYAMKULAM MUNICIPALITY, MUNICIPAL OFFICE,
KAYAMKULAM-690502
4 THE MUNICIPAL ENGINEER,
KAYAMKULAM MUNICIPALITY, MUNICIPAL OFICE,
KAYAMKULAM-690502
BY ADV RAJAN T R
SR GP SRI T K VIPINDAS, SRI. T.R RAJAN- SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
02.08.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) No. 31799 of 2016
2
EASWARAN S., J.
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W.P. (C) No. 31799 of 2016
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Dated this the 2nd day of August, 2024
JUDGMENT
It is pointed out that the writ petitioner has expired. Accordingly writ petition is dismissed as abated.
Sd/-
EASWARAN S. JUDGE ASV W.P.(C) No. 31799 of 2016 3 APPENDIX OF WP(C) 31799/2016 PETITIONER EXHIBITS EXHIBIT P1: TRUE COPY OF THE LETTER DATED 17.11.2014 ISSUED BY THE MUNICIPAL ENGINEER, KAYAMKULAM MUNICIPALITY TO THE PETITIONER.
EXHIBIT P2: TRUE COPY OF THE REPLY DATED 1.12.2014 FILED BY THE PETITIONER BEFORE THE CHAIRPERSON, KAYAMKULAM MUNICIPALITY.
EXHIBIT P3: TRUE COPY OF THE LETTER DATED 4.2.2015 SUBMITTED TO THE 3RD RESPONDENT BY THE PETITIONER.
EXHIBIT P4: TRUE COPY OF THE MINUTES OF THE MUNICIPAL COUNCIL DATED 19.2.2015.
EXHIBIT P4(A): TRUE COPY OF THE INTIMATION DATED 10.4.2015 ISSUED BY THE SECRETARY.
EXHIBIT P5: A TRUE COPY OF THE LETTER DATED 15.7.2016 SUBMITTED BY THE PETITIONER TO THE IST RESPONDENT.