Kerala High Court
Mohanachandran Nair vs The Registrar Of Co-Operative ... on 5 April, 2024
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
WP(C) NO. 2223 OF 2014
PETITIONER:
MOHANACHANDRAN NAIR, S/O RAMANKUTTY NAIR, AGED 51,
KUNCHU VEEDU, PUNNAVILA, KALLIYOOR P.O,
THIRUVANANTHAPURAM
BY ADVS.
SRI.K.B.PRADEEP
SRI.ASHOK SURESH
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
THIRUVANANTHAPURAM - 695001
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIESG0
THIRUVANANTHAPURAM 695 001
3 ASST.REGISTRAR OF CO-OPERATIVE
SOCIETYTHIRUVANANTHAPURAM 695 042
4 KALLIYOOR SERVICE CO-OPERATIVE BANK LTD NO
1234KALLIYOOR P.OREPRESENTED BY ITS SECRETARY 695 042
BY ADV SRI.SUMAN CHAKRAVARTHY
OTHER PRESENT:
SR GP SRI T K VIPINDAS
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR HEARING ON
05.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2223 OF 2014
2
JUDGMENT
Learned counsel for the petitioner submits that the writ petition may be ordered to be closed. Ordered accordingly.
Sd/-
sab AMIT RAWAL
JUDGE
WP(C) NO. 2223 OF 2014
3
APPENDIX OF WP(C) 2223/2014 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PERMISSION DATED 13-12-2011 EXHIBIT P2 TRUE COPY OF THE PUBLICATION MADE ON NEWS PAPER ON 3-2-2012 EXHIBIT P3 TRUE COPY OF THE COMPLAINT DT 3-1-2013 EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DT 25-1-2013 EXHIBIT P5 TRUE COPY OF THE JUDGMENT DT 4- 12-2013 IN WPC NO 3025/2013 IN WPC NO 3025/2013 EXHIBIT P6 TRUE COPY OF THE WRITTEN OBJECTION DATED 12-12-2013 FILED BY THE PETITIONER EXHIBIT P7 TRUE COPY OF THE ORDER DATED 15-01-2014