Kerala High Court
Sajitkumar M vs The Secretary on 30 April, 2024
Author: Kauser Edappagath
Bench: Kauser Edappagath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
TUESDAY, THE 30TH DAY OF APRIL 2024 / 10TH VAISAKHA, 1946
WP(C) NO. 16748 OF 2024
PETITIONER :-
SAJITKUMAR M., AGED 39 YEARS
S/O PRABHAKARAN NAIR, MACHINGAL HOUSE,
MANNENGODE P.O., VANDUMTHAA, PALAKKAD, PIN - 679307
BY ADV LAVARAJ M.G.
RESPONDENT :-
THE SECRETARY,
REGIONAL TRANSPORT AUTHORITY, REGIONAL TRANSPORT
OFFICE, CIVIL STATION P.O., PALAKKAD, PIN - 678001
SRI. TONY AUGUSTINE-GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16748 OF 2024
2
JUDGMENT
The petitioner is a stage carriage operator operating service on the route Shornur - Mannarkkad with registration No.KL 09 AR 1661. The petitioner filed Ext.P3 request seeking revision of timings of his service. The limited prayer of the petitioner is to give a direction to the respondent to consider and pass orders on Ext.P3.
Having heard the learned counsel for the petitioner and the learned Government Pleader, this writ petition is disposed of directing the respondent to consider and pass orders on Ext.P3, after hearing the petitioner and the affected parties, within a period of two months from the date of receipt of a copy of this judgment.
Sd/-
DR. KAUSER EDAPPAGATH JUDGE SMA WP(C) NO. 16748 OF 2024 3 APPENDIX OF WP(C) 16748/2024 PETITIONER EXHIBITS :-
Exhibit P1 TRUE COPY OF THE REGULAR PERMIT ON THE ROUTE SHORNUR-MANNARKKAD IN RESPECT OF KL 09 AR 1661 DATED 21.10.2023 Exhibit P2 TRUE COPY OF THE TIME SHEET ISSUING TIMINGS TO THE PETITIONER'S SERVICE DATED 16.7.1999 Exhibit P3 TRUE COPY OF THE REQUEST MADE BY THE PETITIONER TO THE RESPONDENT DATED 02.04.2024 Exhibit P4 TRUE COPY OF THE JUDGMENT IN WP[C] NO.29822/2023 DATED 12.9.2023