Kerala High Court
Nimna. C P vs The District Collector on 30 April, 2024
Author: Kauser Edappagath
Bench: Kauser Edappagath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
TUESDAY, THE 30TH DAY OF APRIL 2024 / 10TH VAISAKHA, 1946
WP(C) NO. 16508 OF 2024
PETITIONER:
NIMNA. C P,AGED 37 YEARS
W/O. BINEESH. A V, CHITHIRA, SREEPURI ROAD,
MANNUR, KOZHIKODE DISTRICT, PIN - 673328
BY ADV BINIYAMIN K.S.
RESPONDENTS:
1 THE DISTRICT COLLECTOR,
CIVIL STATION KOZHIKODE, WAYANAD ROAD,
ERANHIPPALAM, KOZHIKODE DISTRICT, PIN - 673020
2 THE REVENUE DIVISIONAL OFFICER,
VADAKARA REVENUE DIVISIONAL OFFICE, PUTHIYAPPU,
VADAKARA, KOZHIKODE DISTRICT, PIN - 673101
3 THE TAHSILDAR,
KOYILANDI TALUK OFFICE, MINI CIVIL STATION,
KOYILANDI, KOZHIKODE DISTRICT, PIN - 673305
4 THE VILLAGE OFFICER,
ERAVATTUR VILLAGE OFFICE, KALLODE, PERAMBRA,
KOZHIKODE DISTRICT, PIN - 673525
5 THE AGRICULTURAL OFFICER,
PERAMBRA KRISHI BHAVAN, PERAMBRA, KOZHIKODE
DISTRICT, PIN - 673525
SRI. TONY AUGUSTINE-GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 30.04.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) No.16508/2024
-:2:-
J U D G M E N T
The petitioner submitted Ext.P3 Form 5 application online for removal of the entry of the property from the data bank as per Rule 4(d) of the Kerala Conservation of Paddy Land and Wet Land Rules, 2008 on 16/2/2024 before the 2 nd respondent. The limited prayer of the petitioner is to give a direction to the 2 nd respondent to dispose of the same in accordance with law.
Having heard the learned counsel for the petitioner as well as the learned Government Pleader, this writ petition is disposed of directing the 2nd respondent to consider and pass orders on Ext.P3 application in accordance with law within a period of three months from the date of receipt of a copy of this judgment.
Sd/-
DR. KAUSER EDAPPAGATH JUDGE Rp WP(C) No.16508/2024 -:3:- APPENDIX OF WP(C) 16508/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE TAX RECEIPT BEARING NO. KL11022807381/2023 DATED 23/08/2023 Exhibit-P2 TRUE COPY OF THE RELEVANT EXTRACT OF THE PUBLISHED DATA BANK WITH GAZETTE NO 595/11/GP-33 DATED 24/03/2012 Exhibit-P3 TRUE COPY OF THE FORM 5 APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 16.02.2024