Abbas P.A vs The Secretary

Citation : 2024 Latest Caselaw 11726 Ker
Judgement Date : 25 April, 2024

Kerala High Court

Abbas P.A vs The Secretary on 25 April, 2024

WP(C) No.16494/2024                           1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
             Thursday, the 25th day of April 2024 / 5th Vaisakha, 1946
                            WP(C) NO. 16494 OF 2024(J)
   PETITIONERS:

      1. ABBAS P.A., AGED 63 YEARS, PLAMOOTTIL, KAVUMKARA KARA, VELLURKUNNAM
         VILLAGE, MUVATTPUZHA., PIN - 686673
      2. ASEEB P.A., AGED 36 YEARS, PLAMOOTTIL, KAVUMKARA KARA, VELLURKUNNAM
         VILLAGE, MUVATTUPUZHA REPRESENTED BY POWER OF ATTORNEY HOLDER AND
         FATHER ABBAS P.A.,1ST PETITIONER, PIN - 696673

   RESPONDENTS:

      1. THE SECRETARY, TALUK LEGAL SERVICES COMMITTEE, MUVATTUPUZHA,
         ERNAKULAM DISTRICT, PIN - 686661
      2. SHEREEF P.A., AGED 71 YEARS, ALGOSAL HOUSE, ALISSERI KARA, ALAPPUZHA
         WEST VILLAGE, ALAPPUZHA, PIN - 688012
      3. SADIQ C.ABBAS, AGED 30 YEARS, CHALIKKANDAHIL HOUSE, KAVUMKARA,
         VELLURKUNNAM VILLAGE, MUVATTUPUZHA, PIN - 686673


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation of Ext.P6 award and Ext.P9 judgment till
   the disposal of this Writ Petition


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   SRI. KALAM PASHA B. Advocate for the petitioners, the court passed the
   following:

                                          ORDER

Notice on admission to respondents 2 and 3 by speed post.

The learned Government Pleader shall get instruction in the matter. There shall be an interim order as prayed for for a period of three weeks.

Post on 24-05-2024.

Sd/- ZIYAD RAHMAN A.A. JUDGE 25-04-2024 /True Copy/ Assistant Registrar WP(C) No.16494/2024 2/2 APPENDIX OF WP(C) 16494/2024 Exhibit P6 THE TRUE COPY OF THE AWARD DATED 9.3.2024 PASSED BY THE LOK ADALAT, MUVATTUUZHA Exhibit P9 THE TRUE COPY OF THE JUDGMENT IN O.S.23/2023 OF THE SUB COURT, MUVATTUPUZHA DATED 11.3.2024