Kerala High Court
Jayesh S. Pillai vs Soumya S. Pillai on 25 April, 2024
Author: V.G.Arun
Bench: V.G.Arun
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
&
THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
THURSDAY, THE 25TH DAY OF APRIL 2024 / 5TH VAISAKHA, 1946
OP (FC) NO. 275 OF 2024
AGAINST OPHMA NO.1020 OF 2021 OF FAMILY COURT, MAVELIKKARA
PETITIONER/1ST RESPONDENT:
JAYESH S. PILLAI
AGED 38 YEARS
S/O S. SOMASUNDARAN PILLAI, 'JAYASADAN', KARAVALOOR P.O.,
PUNALUR, KOLLAM DISTRICT, REPRESENTED BY HIS DULY
CONSTITUTED POWER OF ATTORNEY RAHUL K. AGED 39, S/O
KRISHNANKUTTY, 'KRISHNAVILASOM', KURUVIKONAM, AREEPLACHY
P.O., ANCHAL, KOLLAM DISTRICT, PIN - 691333
BY ADV HAIRA
RESPONDENT/PETITIONER:
SOUMYA S. PILLAI
KAMALA BHAVAN, TULAMPARAMBU NORTH, MANNARASALA P.O.,
HARIPPAD, ALAPPUZHA DISTRICT, KERALA,, PIN - 690514
THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON 25.04.2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP (FC) NO. 275 OF 2024
2
JUDGMENT
V.G.ARUN (J) The learned counsel for the petitioner submits that, certified copy of the order was issued on 23.04.2024 and the original petition is posted to 29.04.2024.
2. Insofar as the certified copy was issued only on 23.04.2024, the further proceedings in the original petition before the Family Court shall stand deferred by one week, so as to provide the petitioner an opportunity to challenge the order. The original petition is closed with the above observation and reserving the petitioner's liberty to challenge the order.
SD/-
V.G.ARUN JUDGE SD/-
M.B. SNEHALATHA JUDGE rp OP (FC) NO. 275 OF 2024 3 APPENDIX OF OP (FC) 275/2024 PETITIONER EXHIBITS Exhibit P 1 TRUE PHOTOSTAT COPY OF THE OP (HMA). NO.1020 OF 2021 FILED BY THE RESPONDENT BEFORE THE FAMILY COURT, MAVELIKKARA DATED 30/7/2021 Exhibit P 2 TRUE PHOTOSTAT COPY OF THE OBJECTION FILED BY THE PETITIONER DATED 3/10/2023 Exhibit P 3 TRUE PHOTOSTAT COPY OF I.A.NO. 3 OF 2024 FILED BY THE RESPONDENT ON THE FILES OF FAMILY COURT MAVELIKARA DATED 1-3-2024 Exhibit P 4 TRUE PHOTOSTAT COPY OF THE OBJECTION IN I.A.NO. 3 OF 2024 FILED BY THE PETITIONER ON THE FILES OF FAMILY COURT MAVELIKARA DATED 6/3/2024 Exhibit P 5 TRUE COPY OF THE CERTIFIED COPY OF THE B DIARY PROCEEDINGS OF THE FAMILY COURT SHOWING THE ORDER PASSED BY THE FAMILY COURT DATED 05-03-2024 IN ALLOWING EXHIBIT P3