Kerala High Court
Anilkumar vs The Authorized Officer on 23 April, 2024
Author: N.Nagaresh
Bench: N.Nagaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 23RD DAY OF APRIL 2024 / 3RD VAISAKHA, 1946
WP(C) NO. 15806 OF 2024
PETITIONER:
ANILKUMAR,
AGED 56 YEARS
S/O RAVI,KUNNUMPURATH HOUSE,
PALVELICHAM P.O, BAVALI,
PAYYAMPALLY, WAYANAD, PIN - 670 646.
BY ADV M.R.SASITH
RESPONDENT/S:
THE AUTHORIZED OFFICER,
CANARA BANK,PAYYAMPALLY BRANCH,
PAYYAMPALLY, WAYANAD, PIN - 670 646.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) 15806/2024
2
N. NAGARESH, J
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W.P.(C).No.15806 of 2024
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Dated this the 23rd day of April, 2024
JUDGMENT
The learned counsel for the petitioner seeks permission to withdraw this writ petition with liberty to approach this Court again.
Reserving the said liberty, this writ petition is dismissed as withdrawn.
sd/-
N.NAGARESH JUDGE AMV/24/04/2024