Kerala High Court
Mansoor Ibrahim M.V vs The Branch Manager on 23 April, 2024
Author: N. Nagaresh
Bench: N.Nagaresh
WP(C) No.12311/2024 1/3 Order Date : 23-04-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
Tuesday, the 23rd day of April 2024 / 3rd Vaisakha, 1946
IA.NO.1/2024 IN WP(C) NO. 12311 OF 2024
PETITIONER:
MANSOOR IBRAHIM M.V, AGED 52 YEARS, S/O. IBRAHIM, ZUHARAMANZIL,
KANNADIPARAMBA, NARATH, KANNUR, PIN - 670601
RESPONDENTS:
1. THE BRANCH MANAGER, CANARA BANK, KATTAMPALLY BRANCH, KUTHIRATHADAM
ROAD, KANNUR DIST, PIN- 670015
2. THE AUTHORIZED OFFICER, CANARA BANK, KATTAMPALLY BRANCH,
KUTHIRATHADAM ROAD, KANNUR DIST, PIN - 670015
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to receive additional
exhibit .
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of M/S. C.K.SREEJITH, SUDHEESH KUMAR M.S., K.L. ARYA VENU & KOZHIPURATH
PRASEETHA GOPALAKRISHNAN, Advocates for the petitioner, the court passed
the following:
WP(C) No.12311/2024 2/3 Order Date : 23-04-2024
N. NAGARESH, J
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I.A.No.1 of 2024
in
W.P.(C).No.12311 of 2024
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Dated this the 23rd day of April, 2024
ORDER
This is an application to accept additional documents.
Heard. Allowed.
sd/-
N.NAGARESH JUDGE AMV/24/04/2024 WP(C) No.12311/2024 3/3 Order Date : 23-04-2024 APPENDIX OF WP(C) 12311/2024 Exhibit P1 THE TRUE COPY OF THE JUDGMENT IN W.P. (C) NO.
29210/2022 ON THE FILE OF HON'BLE HIGH COURT, ERNAKULAM Exhibit P2 THE TRUE COPY OF THE JUDGMENT IN W.P. (C) NO.
34748/2022 ON THE FILE OF HON'BLE HIGH COURT, ERNAKULAMDT. 9/12/2022 Exhibit P3 THE TRUE COPY OF THE SALE NOTICE DT. 25/8/2023 Exhibit P4 THE TRUE COPY OF THE SALE NOTICE DT. 22/2/2024 Exhibit P5 TRUE COPY OF THE COVERING LETTER TO SALE NOTICE ISSUED ISSUED BY THE 2ND RESPONDENT DATED 5/4/2024