Kerala High Court
T A Abbas vs The Vazhakulam Grama Panchayath on 23 April, 2024
Author: N.Nagaresh
Bench: N.Nagaresh
WP(C) No.16275/2024 1/3 Order Date : 23-04-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
Tuesday, the 23rd day of April 2024 / 3rd Vaisakha, 1946
WP(C) NO. 16275 OF 2024
PETITIONER:
1. T A ABBAS, AGED 55 YEARS, S/O ALIYAR, THARAKANDATHILHOUSE ,
THOTTUMUGAM P.O, ALUVA , ERNAKULAM DISTRICT, PIN - 683105
2. ABDUL JABBAR, AGED 60 YEARS, S/O ALIYAR, THARAKANDATHILHOUSE
,THOTTUMUGAM P.O , ALUVA, ERNAKULAM DISTRICT, PIN - 683105
3. T.A.SAJID, AGED 50 YEARS, S/O ALIYAR, THARAKANDATHILHOUSE
,THOTTUMUGAM P.O , ALUVA, ERNAKULAM DISTRICT, PIN - 683105
4. NASEERA V A, AGED 43 YEARS, W/O T.A SAJID, THARAKANDATHILHOUSE
,THOTTUMUGAM P.O , ALUVA, ERNAKULAM DISTRICT, PIN - 683105
5. NASNA ABBAS, AGED 46 YEARS, W/O TA. ABBAS, THARAKANDATHILLLOUSE ,
THOTTUMUGAM P.O, ALUVA ,ERNAKULAM DISTRICT, PIN - 683105
RESPONDENTS:
1. THE VAZHAKULAM GRAMA PANCHAYATH REPRESENTED BY SECRETARY,MARAMPALLY
P.O., ALUVA , PIN - 683107
2. SECRETATRY, VAZHAKULAM GRAMA PANCHAYATH, MARAMPALLY PO, ALUVA , PIN
- 683107
3. DISTRICT COLLECTOR ERNAKULAM, CIVIL STATION, KAKKANAD, PIN - 682031
4. TAHSILDAR KUNNATHUNAD, PERUMBAVOOR, PIN - 682034
5. VILLAGE OFFICER, VAZHAKKULAM VIUAGE ERNAKULAM, PIN - 683107
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to issue a direction to the 2nd respondent to immediately consider
ext p10 application and dispose the same dehores ext.p16` within a time
frame as fixed by this hon'ble court, pending disposal of the above writ
petition, in the interest of justice.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S. AYSHA YOUSEFF, MOLLY JACOB, JOBI.A.THAMPI, C.M.EBRAHIM, SHOUKATH
HUSAIN, AKHEELA FARZANA & FAREEDA HANNA, Advocates for the petitioners,
the court passed the following:
WP(C) No.16275/2024 2/3 Order Date : 23-04-2024
N.NAGARESH, J.
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W.P.(C) No.16275 of 2024
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Dated this the 23rd day of April, 2024
ORDER
Petitioners to serve hard copy of the writ petition on the Standing Counsel for the Grama Panchayat.
2. Standing Counsel for the Grama Panchayat to file statement.
Post on 20.05.2024.
Sd/-
N.NAGARESH JUDGE spk WP(C) No.16275/2024 3/3 Order Date : 23-04-2024 APPENDIX OF WP(C) 16275/2024 Exhibit P1 TRUE COPY OF THE SALE DEED NO.1955/2021 DATED 2.9.2021 Exhibit P2 TRUE COPY OF THE SALE DEED NO. 1954/2021 DATED 2.9.2021 Exhibit P3 TRUE COPY OF THE SALE DEED NO. 2885/ 1/2021 DATED 7.9.2021 Exhibit P4 TRUE COPY OF THE LATEST TAX RECEIPTS IN RESPECT OF EXT PI PROPERTY DATED 28.06.2023 Exhibit P5 TRUE COPY OF THE LATEST TAX RECEIPTS FOR EXT P2 PROPERTY DATED 11.07.2023 Exhibit P6 TRUE COPY OF THE LATEST TAX RECEIPTS OF EXT P3 PROPERTY DATED 01.07.2023 Exhibit P7 TRUE COPY OF THE JUDGMENT IN W.P.(C). NO. 24984/2013 DATED 11.10.2013 Exhibit P8 TRUE COPY OF THE JUDGMENT IN W.P.(C) NO. 29012/2022 DATED 26.10.2022 Exhibit P9 TRUE COPY OF THE ORDER DATED 16.08.2023 PAASED BY THE 3RD RESPONDENT Exhibit P10 TRUE COPY OF THE APPLICATION FOR BUILDING PERMIT SUBMITTED BY THE PETITIONERS DATED 16/09/2023 Exhibit P11 TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT DATED 18.09.2023 ISSUED BY THE PANCHAYATH Exhibit P12 TRUE COPY OF THE RECEIPT TOWARDS THE APPLICATION FEE ISSUED BY THE 1ST RESPONDENT DATED 18.09.2023 Exhibit P13 TRUE COPY OF THE LETTER DATED 10.10.2023 ISSUED BY THE 1ST RESPONDENT DATED 10.10.2023 Exhibit P14 TRUE COPY OF EXPLANATION SUBMITTED BY THE PETITIONERS TO THE SECRETARY DATED 16.02.2023 Exhibit P15 TRUE COPY OF THE LETTER ISSUED BY THE DISTRICT COLLECTOR DATED 04.11.2023 Exhibit P16 TRUE COPY OF THE LETTER ISSUED BY THE 2NDRESPONDENT TO THE PETITIONERS DATED 13.03.2024