Kerala High Court
James Jacob vs The Chief Manager on 19 April, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
FRIDAY, THE 19TH DAY OF APRIL 2024 / 30TH CHAITHRA, 1946
WP(C) NO. 16215 OF 2024
PETITIONER:
JAMES JACOB
AGED 56 YEARS
SON OF CHACKO, JEERAKATHIL HOUSE,
NJANDUPURA P.O., ELIKULAM VILLAGE,
KANJIRAPPALLY TALUK, KOTTAYAM DISTRICT,
KERALA, PIN - 686 577
BY ADV LUKE J CHIRAYIL
RESPONDENT:
THE CHIEF MANAGER
THE SOUTH INDIAN BANK LTD., 1ST FLOOR,
REGENCY SQUARE, K.K. ROAD, COLLECTORATE P.O.,
KOTTAYAM DISTRICT, KERALA, PIN - 686 002
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO.16215 of 2024
2
JUDGMENT
Dated this the 19th day of April, 2024 When the case is taken up, the counsel for the petitioner seeks permission to withdraw the writ petition.
The writ petition is hence dismissed as withdrawn.
Sd/-
SHOBA ANNAMMA EAPEN JUDGE sn