Shaheer P. K vs Revenue Divisional Officer (Sub ...

Citation : 2024 Latest Caselaw 11161 Ker
Judgement Date : 16 April, 2024

Kerala High Court

Shaheer P. K vs Revenue Divisional Officer (Sub ... on 16 April, 2024

WP(C) No.33533/2023                         1/3                         Order Date : 16-04-2024

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                      THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
             Tuesday, the 16th day of April 2024 / 27th Chaithra, 1946
                      IA.NO.2/2024 IN WP(C) NO. 33533 OF 2023
   APPLICANT/PETITIONER:

          SHAHEER P.K., AGED 41 YEARS, S/O. P.K.ABDUL KHADER, FATHIMA MANZIL,
          CHUNANGAD P.O., OTTAPALAM, PALAKKAD DISTRICT, PIN - 679511

   RESPONDENTS/RESPONDENTS

      1. REVENUE DIVISIONAL OFFICER (SUB COLLECTOR), REVENUE DIVISIONAL
         OFFICE, OTTAPALAM, PALAKKAD DISTRICT, PIN - 679101
      2. VILLAGE OFFICER, AMABALAPPARA II VILLAGE, AMABALAPPARA, PALAKKAD
         DISTRICT, PIN - 679511

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to accept the
   additional documents marked as Exhibits P6 to P13 on file.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and upon hearing the arguments
   of M/S.SANTHEEP ANKARATH & BHAVANA J. MENON, Advocates for the petitioner,
   the court passed the following:
 WP(C) No.33533/2023                                   2/3                                 Order Date : 16-04-2024




                                SHOBA ANNAMMA EAPEN, J.
                           ------------------------------------------------------------
                                            I.A. No.2 of 2024
                                                        in
                                      WP(C) No.33533 of 2023
                           ------------------------------------------------------------
                             Dated this the 16th day of April, 2024


                                                  ORDER

Heard. Allowed. Additional documents are accepted.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE Jvt/16.04.2024 WP(C) No.33533/2023 3/3 Order Date : 16-04-2024 PPENDIX OF WP(C) 33533/2023 EXHIBIT P 1 TRUE COPY OF THE PURCHASE CERTIFICATE DATED 26.8.2013 ISSUED BY THE LAND TRIBUNAL, OTTAPALAM. EXHIBIT P 2 TRUE COPY OF THE APPLICATION DATED 24.8.2017 SUBMITTED BY THE PETITIONER ALONG WITH A RECEIPT ISSUED BY THE AGRICULTURAL ASSISTANT CONCERNED EXHIBIT P 3 PHOTOGRAPHS (5 NOS.) OF THE PROPERTIES INCLUDING A PRINTOUT OF GOOGLE EARTH.

EXHIBIT P 4 TRUE COPY OF STOP MEMO NO. 1296/23/VO DATED 26.9.2023 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P 5 TRUE COPY OF THE EXPLANATION DATED 9.10.2023 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P 6 TRUE COPY OF JUDGMENT DATED 15.2.2024 IN WP(C) NO. 1411 OF 2024 PASSED BY THIS HONOURABLE COURT. EXHIBIT P 7 COPY OF QUESTIONNAIRE DATED 17.10.2023 SUBMITTED BY THE PETITIONER UNDER RIGHT TO INFORMATION ACT. EXHIBIT P 8 TRUE COPY OF ANSWER ISSUED UNDER THE RIGHT TO INFORMATION ACT DATED 28.10.2023 TO THE PETITIONER. EXHIBIT P 9 TRUE COPY OF LETTER DATED 19.10.2023 ISSUED BY THE STATION HOUSE OFFICER, OTTAPALAM POLICE STATION TO THE PETITIONER UNDER RIGHT TO INFORMATION ACT ALONG WITH ITS ENCLOSURES.

EXHIBIT P 10 TRUE COPY OF MAHAZAR SERVED ON THE PETITIONER STATED TO BE PREPARED BY THE VILLAGE OFFICER WITHOUT ANY SPECIFIC DATE AND OBTAINED BY THE PETITIONER UNDER RIGHT TO INFORMATION ACT ALONG WITH COVERING LETTER DATED 08.11.2023.

EXHIBIT P 11 TRUE COPY OF COMPLAINT DATED 9.1.2024 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT ALONG WITH ITS ACKNOWLEDGMENT RECEIPT.

EXHIBIT P 12 TRUE COPY OF THE PETITION DATED 21.10.2023 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT ALONG WITH ITS ACKNOWLEDGMENT RECEIPT.

EXHIBIT P 13 TRUE COPY OF PETITION DATED 5.2.2024 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT ALONG WITH ITS ACKNOWLEDGEMENT RECEIPT