Kerala High Court
Kishore Thanaji Hasbe vs Assistant Commissioner Of Income Tax on 12 April, 2024
Author: A.K.Jayasankaran Nambiar
Bench: A.K.Jayasankaran Nambiar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
Friday, the 12th day of April 2024 / 23rd Chaithra, 1946
WA NO. 560 OF 2024
(ARISING FROM JUDGMENT DATED 21.03.2024 IN WP(C) 24826/2021 OF THIS COURT)
APPELLANT(S)/PETITIONER:
KISHORE THANAJI HASBE,AGED 36 YEARS,MAHALAKSHMI JEWELLERS,HARBHAT
ROAD,SANGLI,MAHARASHTRA,PIN-416416.
BY.ADVS.M/S. P.RAGHUNATHAN & PREMJIT NAGENDRAN
RESPONDENT(S)/RESPONDENT:
1. ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1,AAYAKAR
BHAVAN,NORTH BLOCK,NEW ANNEXE
BUILDING,MANANCHIRA,CALICUT,PIN-673001.
2. INCOME TAX OFFICER,AAYAKAR BHAVAN,SANGLI,PIN-414416.
3. PRINCIPAL COMMISSIONER OF INCOME TAX 12,SADHU VASWANI
SQUARE,PUNE,PIN-411004.
4. DIRECTOR GENERAL OF INCOME TAX,AARYA BHANGI PINNACLE S.A
ROAD,KOCHI,PIN-682020.
5. THE ASSISTANT COMMISSIONER OF CUSTOMS,CUSTOMS PREVENTIVE
DIVISION,KANNUR,PIN-670009.
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay all further proceedings pursuant to Exts. P-24 to P-29 assessment
orders as well as Exts. P-14 to P-16 notices for AY 2021.22, pending
disposal of the writ appeal.
This Writ Appeal again coming on for orders on 12.04.2024, upon
perusing the appeal memorandum and this court's order dated 11.04.2024,
the court passed the following:
DR. A.K.JAYASANKARAN NAMBIAR
&
SYAM KUMAR V.M., JJ.
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WA No.560 of 2024
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Dated this the 12th day of April, 2024
ORDER
Dr. A.K.Jayasankaran Nambiar, J.
Admit. The learned Standing Counsel takes notice for all the respondents.
Post on 29.05.2024.
There will be an interim stay of all further proceedings pursuant to Exts.P24 to 29 assessment orders as well as Exts.P14 to P16 notices for the Assessment year 2021-2022, pending disposal of the Writ Appeal.
Sd/-
DR. A.K.JAYASANKARAN NAMBIAR JUDGE Sd/-
SYAM KUMAR V.M. JUDGE mns