Kerala High Court
Sumesh K.P vs Kerala Veterinary And Animal Sciences ... on 12 April, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 13996 OF 2017
PETITIONER:
SUMESH K.P
AGED 33 YEARS, KOOVAPARAMBIL HOUSE, VELLANIKKARA P.O.,
CHIRAKKODE, THRISSUR DISTRICT, PIN - 680 654.
BY ADV SMT.K.R.KRISHNAKUMARI
RESPONDENTS:
1 KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY
REPRESENTED BY ITS REGISTRAR, POOKODE,
WAYANAD DISTRICT-673 596.
2 THE REGISTRAR
KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
POOKODE, WAYANAD DISTRICT, PIN -673 596.
BY ADVS.
SMT.AYSHA YOUSEFF, SC, KERALA VETERINARY AND ANIMAL
SCIENCES
SRI. MANU GOVIND, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 13996 OF 2017
2
P.V.KUNHIKRISHNAN, J.
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W.P.(C) No.13996 of 2017
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Dated this the 12th day of April, 2024
JUDGMENT
When this writ petition came up for consideration, the learned Standing Counsel appearing for the 1st respondent submitted that similar cases are dismissed by this Court and the writ appeal is also dismissed. Ext.R1(a) is the judgment.
Therefore, it is submitted that, the writ petition is infructuous. If that be the case, nothing survives in this case.
Therefore, this writ petition is dismissed.
Sd/-
P.V.KUNHIKRISHNAN nvj JUDGE WP(C) NO. 13996 OF 2017 3 APPENDIX OF WP(C) 13996/2017 PETITIONER EXHIBITS EXHIBIT-P1 TRUE COPY OF THE NOTIFICATION NO. KVASU-
GA/2444/2013(1) DATED 26/02/2014 ISSUED BY THE 2ND RESPONDENT` EXHIBIT-P2 TRUE COPY OF THE COUNTER FOIL DATED 16/11/2014 ISSUED BY THE DIRECTOR OF LBS CENTRE FOR SCIENCE AND TECHNOLOGY EXHIBIT-P3 TRUE COPY OF THE ORDER NO. UUVHK/6/2014- 15 DATED 09/03/2015 ISSUED BY THE IST RESPONDENT UNIVERSITY EXHIBIT-P4 TRUE COPY OF THE JUDGMENT DATED 29/02/2016 IN W.P(C) 4895/2016 EXHIBIT-P5 TRUE COPY OF THE JUDGMENT DATED 22/09/2016 IN W.P(C) 30633/2016 EXHIBT-P6 TRUE COPY OF THE JUDGMENT OF A DIVISION BENCH DATED 30/09/2016 IN W.A 1921/2016 AND CONNECTED CASES EXHIBIT-P7 TRUE COPY OF THE JUDGMENT DATED 28/10/2016 IN W.P(C) 31556/2016 EXHIBIT-P8 TRUE COPY OF THE ORDER DATED 19/01/2017 IN W.P(C) 34799/2016 AND CONNECTED CASES EXHIBIT-P9 TRUE COPY OF THE ORDER NO.
KVASU/GA/L/3595/2016 DATED 03/04/2017 ISSUED BY THE 2ND RESPONDENT.
RESPONDENT EXHIBITS Exhibit R1(a) PHOTO COPY OF THE JUDGEMENT IN WA.1608/2018 DATED 31/07/2017.
//TRUE COPY// PA TO JUDGE