Kerala High Court
Karunya Educational Trust vs State Of Kerala on 12 April, 2024
Author: T.R.Ravi
Bench: T.R.Ravi
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 22709 OF 2023
PETITIONER:
KARUNYA EDUCATIONAL TRUST
REPRESENTED BY ITS CHAIRMAN, CHAIKOTTUKONAM,
KEEZHKOLLA, AMARAVILA POST, NEYYATINKARA,
THIRUVANANTHAPURAM DISTRICT - 685 122
RESIDING AT OLATHANNI, NEYYATINKARA,
THIRUVANANTHAPURAM DISTRICT., PIN - 685 122.
BY ADV
N.KRISHNA PRASAD
RESPONDENT:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF HEALTH AND FAMILY WELFARE,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
PIN - 695 001.
2 DIRECTOR OF HEALTH SERVICES
OFFICE OF THE DIRECTOR OF HEALTH SERVICES,
GENERAL HOSPITAL ROAD, VANCHIYOOR,
THIRUVANANTHAPURAM., PIN - 695 013.
BY ADV
P.S. APPU. GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.04.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C) No.22709 of 2023
:2:
JUDGMENT
Dated this the 12th day of April, 2024 The petitioner has filed I.A No.3/2024 seeking to close the writ petition in the light of Ext.P8 with liberty to approach this Court in future. The said I.A has been allowed by a separate order.
Hence, the writ petition is closed.
Sd/-
T.R. RAVI JUDGE AMR W.P.(C) No.22709 of 2023 :3: APPENDIX OF WP(C) 22709/2023 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF G.O.(MS).NO.338/2008/H&FWD DATED 05.07.2008.
Exhibit P2 TRUE COPY OF THE LETTER OF THE FIRST RESPONDENT DATED 31.08.2009.
Exhibit P3 TRUE COPY OF THE LETTER DATED 23.09.2009.
Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED 01.01.2011.
Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 5.3.2018 IN W.P (C) NO. 28653 OF 2017.
Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED 25.8.2020.
Exhibit P7 TRUE COPY OF THE COMMUNICATION DATED 4.3.2023 BY THE DISTRICT MEDICAL OFFICER (HEALTH) THIRUVANANTHAPURAM TO THE SECOND RESPONDENT.
Exhibit P8 TRUE COPY OF G.O (MS) NO.64/2024 H & FWD DATED 15.3.2024.