Kerala High Court
Abdurahiman K vs The State Of Kerala on 12 April, 2024
WPC.No.35023/23 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 35023 OF 2023
PETITIONER:
ABDURAHIMAN K,
AGED 57 YEARS,
S/O.AHAMMED, HEADMASTER (RETD.),M.I.A.M. UPPER
PRIMARY SCHOOL,CHERUVATTOOR, KONDOTTY,MALAPPURAM
DIST., RESIDING AT KAVATE HOUSE, MUNDUMUZHI,
VAZHAKKAD P.O., MALAPPURAM, PIN - 673 640.
BY ADVS.GEORGE ABRAHAM
JOBY D JOSEPH
MARY CATHERINE PRIYANKA P.S.
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY, HIGHER EDUCATION
DEPARTMENT,GOVT. SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001.
2 DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695 014.
3 DEPUTY DIRECTOR OF EDUCATION,
MALAPPURAM, PIN - 676 505.
4 ASSISTANT EDUCATIONAL OFFICER,
KONDOTTY, MALAPPURAM DISTRICT, PIN - 673 640.
BY SRI.PREMCHAND R.NAIR, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC.No.35023/23 2
JUDGMENT
Today when the matter came up for consideration, the learned counsel for the petitioner submitted that, the pensionary benefits which he was entitled, to have already been disbursed. In such circumstances, further orders in this writ petition is not necessary.
Accordingly, this writ petition is closed.
Sd/-
ZIYAD RAHMAN A.A. JUDGE DG/12.4.24 WPC.No.35023/23 3 APPENDIX OF WP(C) 35023/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE ORDER ISSUED BY THE DEPUTY DIRECTOR OF EDUCATION, MALAPPURAM DATED 19.09.2023 Exhibit P2 A TRUE COPY OF THE STATEMENT OF FIXATION OF PAY IN THE RESIDENCY HIGHER GRADE OF PRIMARY HEADMASTERS DATED 30/9/2019 Exhibit P3 A TRUE COPY OF THE STATEMENT OF FIXATION OF PAY IN THE H.M. SCALE DATED 30/9/2019 Exhibit P4 A TRUE COPY OF THE STATEMENT OF FIXATION OF PAY GRANTED BY THE ASSISTANT EDUCATIONAL OFFICER, KONDOTTY Exhibit P5 A TRUE COPY OF THE STATEMENT SHOWING NOTIONAL FIXATION OF PAY IN THE SELECTION GRADE DATED 30/9/2019 Exhibit P6 A TRUE COPY OF THE STATEMENT OF FIXATION OF PAY IN THE H.M. SCALE AS PER THE FIRST HIGHER GRADE DATED 30/9/2019 Exhibit P7 A TRUE COPY OF THE STATEMENT SHOWING THE NOTIONAL FIXATION OF PAY IN THE SENIOR GRADE IN FAVOUR OF THE PETITIONER DATED 30/9/2019 Exhibit P8 A COPY OF THE STATEMENT OF FIXATION OF PAY IN THE REVISED SCALE DATED 30/9/2019 Exhibit P9 A COPY OF THE CIRCULAR NO.108/J1/2018/G.EDN. ISSUED BY THE GENERAL EDUCATION DEPARTMENT DATED 08.03.2019 Exhibit P10 A COPY OF G.O.(P)NO.90/2019/FIN DATED WPC.No.35023/23 4 18.07.2019 Exhibit P11 A COPY OF THE CIRCULAR NO.J1/237/2019/G.EDN DATED 17.02.2021 Exhibit P12 A COPY OF THE DRAFT PENSION BOOK PREPARED BY THE PETITIONER DATED 26/10/2022 Exhibit P13 A COPY OF THE JUDGMENT DATED 14/2/2022 IN WP(C)NO.3926 OF 2021 Exhibit P14 A COPY OF THE STATEMENT OF FIXATION OF PAY IN THE RESIDENCY SENIOR GRADE ISSUED BY THE 4TH RESPONDENT DATED 30/9/2019 Exhibit P15 A COPY OF THE ORDER, G.O(RT) NO.
1039/2024/GEDN DATED 6/2/2024 ISSUED BY THE 1ST RESPONDENT RESPONDENT ANNEXURES ANNEXURE R3(a) True Copy of the Judgment in W.A .No.2230/2019 dated 16/02/2024.