Jose vs State Of Kerala

Kerala High Court

Jose vs State Of Kerala on 12 April, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                       PRESENT
 THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
 FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA,
                        1946
                WP(C) NO. 6306 OF 2018
PETITIONERS:

   1     JOSE
         AGED 50 YEARS, S/O. KUNJU VAREED,
         KANJOOKKARAN,POTTA P.O,CHALAKKUDY 680 722
   2     RADHAKRISHNAN
         AGED 52 YEARS,S/O.NARAYANAN K.V,ANURAH
         HOUSE, GURUVAYOORAPPAN COLLEGE
         P.O,MATHARA, KOZHIKODE, PIN 673 014
   3     MOHANA KURUP
         AGED 58 YEARS, S/O. M.K PARAMESHWARA
         PANICKER,DEVAMOHANAM, KAITHA SOUTH,
         CHETTIKULANGARA,MAVELIKARA 690 106
         BY ADV SRI.B.RENJITHKUMAR


RESPONDENTS:

   1     STATE OF KERALA
         REP. BY ITS SECRETARYDEPARTMENT OF
         INDUSTRIAL TRAINING,THIRUVANANTHAPURAM
         695 001
   2     KERALA EX-SERVICEMEN WELFARE
         REHABILITATION CORPORATION
         REPRESENTED BY ITS MANAGING
         DIRECTORKEXCON, OPP.AMRITHA HOTEL,THYCAUD,
         THIRUVANANTHAPURAM 695 001
   3     UNION OF INDIA
         REP.BY ITS SECRETARYMINISTRY OF HEALTH
         INDUSTRIES & PUBLIC ENTERPRISES,DEPARTMENT
         OF PUBLIC ENTERPRISES, 14TH BLOCK,CGO
         COMPLEX, LODHI ROAD, NEW DELHI-1
   4     PRASAR BHARATHI BRAODCASTING CORPORATION
         REPRESENTED BY ITS CHIEF EXECUTIVE, NEW
         DELHI 110 001
   5     THE DIRECTOR GENERAL
         ALL INDIA RADIO,AKASHWANI BHAVAN, NEW
         DELHI 110 001
 WPC No.6306/2018

                               2



         6      THE DIRECTOR
                ALL INDIA RADIO,THIRUVANANTHAPURAM 695
                008
         7      THE DEPUTY DIRECTOR GENERAL
                ALL INDIA RADIO,PATHIRAPPALLY P.O,
                ALAPPUZHA 688 521
         8      THE DIRECTOR
                ALL INDIA RADIO,RAMAVARMAPURAM P.O,
                THRISSUR 680 631
         9      THE DIRECTOR
                ALL INDIA RADIO,MANJEERI, MALAPPURAM 676
                122
        10      THE DIRECTOR
                ALL INDIA RADIO,PALLIKUNNU(SU OFFICER),
                KANNUR 670 004
        11      THE DIRECTOR
                ALL INDIA RADIO,DEVIKULAM, IDUKKI 685 613
        12      THE STATION ENGINEER
                ALL INDIA RADIO,BEACH ROAD, KOZHIKODE 673
                032
                BY ADVS.
                SRI.R.S.KALKURA, SC, KEXCON
                SRI.SUVIN R.MENON, CGC
                BY G.P. SRI. DHEERAJ



             THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
     ADMISSION ON 12.04.2024, THE COURT ON THE SAME DAY
     DELIVERED THE FOLLOWING:
 WPC No.6306/2018

                                3




                            JUDGMENT

It is submitted by the learned counsel for the petitioners that the writ petition has become infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.12.04.2024.

APPENDIX OF WP(C) 6306/2018 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE OFFICIAL MEMORANDUM DATED 4-10-2005 EXHIBIT P2 TRUE COPY OF THE GOVERNMENT ORDER DATED 4-5-2005 ISSUED BY THE 2ND RESPONDENT EXHIBIT P3 TRUE COPY OF THE CIRCULAR DATED 12-12-2005 ISSUED BY THE 2ND RESPONDENT RESPONDENT ANNEXURES ANNEXURE TRUE COPY OF AGREEMENT OF R4(A): CONTRACT DATED 1/4/2017 ENTERED INTO BETWEEN AIR, THRISSUR AND KEXCON ANNEXURE TRUE COPY OF THE COMMUNICATION R4(B): DATED 7/2/2018 ISSUED BY THE OFFICE OF DIRECTOR GENERAL, ALL INDIA RADIO.

ANNEXURE TRUE COPY OF THE COMMUNICATION R4(C): DATED 19/2/2018 ISSUED BY THE OFFICE OF DIRECTORATE GENERAL, ALL INDIA RADIO.