Madhusuthanan Unnithan vs Union Of India

Citation : 2024 Latest Caselaw 10783 Ker
Judgement Date : 12 April, 2024

Kerala High Court

Madhusuthanan Unnithan vs Union Of India on 12 April, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MR.JUSTICE BASANT BALAJI
        FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
                         WP(C) NO. 15675 OF 2024
PETITIONERS:

    1        MADHUSUTHANAN UNNITHAN,
             AGED 62 YEARS S/O LATE SUKUMARA PILLAI EX GS - 158825L SUPDT
             BR II OF 1443 BCC (GREF) RESIDING AT KAITHAPUZHA BANGLOW
             KANDALLOOR NORTH P.O. PATTOLI MARKET ALAPPUZHA,
             KERALA, PIN - 690531
    2        VISWANATHAN P
             AGED 61 YEARS
             S/O LATE PADMANABHAN EX GS - 161768A OVERSEER OF 307 SURF
             PL/91 RCC (GREF) RESIDING AT VISHNU BHAVANAM PUTHIYAVILA,
             P O - PATTOLI MARKET ALAPPUZHA, KERALA, PIN - 690531
    3        VISWAMBHARAN J
             AGED 62 YEARS
             S/O LATE GOVINDAN EX GS - 159958N OVERSEER OF 851 DMP/141
             DMC (GREF) RESIDING AT AIKKIRETHU THARAYIL PUTHIYAVILA NORTH
             P.O. PATTOLI MARKET ALAPPUZHA, KERALA, PIN - 690531
    4        SUGATHAN P
             AGED 61 YEARS
             S/O LATE PARAMU K EX GS - 164681K OVERSEER OF 1444 BCC
             (GREF) RESIDING AT LEKSHMI NIWAS PUTHIYAVILA NORTH P.O. -
             PATTOLI MARKET ALAPPUZHA, KERALA, PIN - 690531
    5        VARKEY THOMAS,
             AGED 63 YEARS
             S/O LATE THOMMEN THOMAS EX GS - 161117 K CH/ELECT OF 1086 FW
             (GREF) RESIDING AT PLAPPARAMBIL HOUSE P.O. VAKATHANAM
             KOTTAYAM, KERALA, PIN - 686538
    6        BABU V JOSEPH
             AGED 64 YEARS
             S/O LATE THOMAS JOSEPH EX GS - 159459Y SUPDT BR II OF 373
             RMPL/57 RCC (GREF) RESIDING AT VELUTHEDATHU PARAMPIL P.O. -
             MEENADOM KOTTAYAM, KERALA, PIN - 686516
    7        KARTHIKEYAN P,
             AGED 60 YEARS
             S/O LATE PAPPU N EX GS - 166843 H OVERSEER OF 1532 RMPL/66
             RCC (GREF) RESIDING AT PONNASSERIL HOUSE PUTHIYAVILA, P.O.
             PUTHIYAVILA ALAPPUZHA, KERALA, PIN - 690531
    8        BHADRAN N,
             AGED 62 YEARS
             S/O LATE K NANDANAN EX GS - 160 678M OVERSEER OF 46 BRTF
             RESIDING AT SREEKRISHNA BHAVAN MALAMEL BHAGOM P.O.
             KAREELAKULANGARA ALAPPUZHA, KERALA, PIN - 690572
    9        K K VIJAYAN
             AGED 64 YEARS
             S/O KOCHEN KESAVAN EX GS - 159289A SUPDT BR II OF QCC (P)
             ARUNAK RESIDING AT OOLACKAL HOUSE P.O. THOTTAKAD KOTTAYAM,
             KERALA, PIN - 686539
 WP(C) NO.15675 OF 2024

                                 2

    10      T BABUKUTTAN PILLAI,
            AGED 61 YEARS
            S/O LATE S THANKAPPAN PILLAI EX GS- 160309 P SUPDT BR
            II OF HQ CE (P) SAMPARK RESIDING AT KARTHIKA P.O.
            PERUMON, PERINAD KOLLAM, KERALA, PIN - 691601
    11      SIVADASAN K
            AGED 63 YEARS
            S/O LATE KUNJUPILLA R EX GS - 161442K OVERSEER OF 476
            RMPL/91 RCC (GREF) RESIDING AT HARIPPATTU
            THARATHEKKATHIL KANDALLOOR SOUTH, P.O. KANDALLOOR
            ALAPPUZHA, KERALA, PIN - 690535
    12      VIJAYAPPAN K K,
            AGED 63 YEARS
            S/O KUTTY EX GS - 162017L OVERSEER OF 91 RCC (GREF)
            RESIDING AT CHITHIRALAYAM P.O. ERICKAVU, VIA -
            KARTHIKAPPALLY ALAPPUZHA, KERALA, PIN - 690516
    13      SALINAKUMAR M R
            AGED 61 YEARS
            S/O RAMAKRISHNA KURUP EX GS - 166933 K OVERSEER OF 79
            RCC (GREF) RESIDING AT MADAPPURACKAL HOUSE P.O.
            THAYAMKARY ALAPPUZHA, KERALA, PIN - 689573
    14      K SIVANKUTTY
            AGED 61 YEARS
            S/O LATE K BALAKRISHNAN EX GS - 159477 F SUPDT BR II OF
            1547 SIS (GREF) RESIDING AT VRINDAVANAM, P.O.
            KANNANAKUZHY ALAPPUZHA, KERALA, PIN - 690505
    15      M R PRADEEP,
            AGED 63 YEARS
            S/O LATE K K RAJAPPAN EX GS - 159583A SUPDT BR II OF
            373 RMPL/57 RCC (GREF) RESIDING AT MELEMUKKATHU HOUSE
            P.O. MADAMON, RANNI - PERUNAD PATHANAMTHITTA, KERALA,
            PIN - 689711
    16      VARGHESE CHERIAN,
            AGED 67 YEARS
            S/O LATE P C VARGHESE EX GS - 158898X SUPDT BR II OF
            500 RMPL CARE 89 RCC (GREF) RESIDING AT SHIJI BHAVEN,
            P.O. - MAROOR ELAMANNUR (VIA) PATHANAMTHITTA KERALA,
            PIN - 691524
    17      SASINDRAN S
            AGED 60 YEARS
            S/O SREEDHARAN K EX GS - 161464H SUPDT BR II OF 360
            RMPL/58 RCC (GREF) RESIDING AT SREEPADAM HOUSE
            PATHIYANKARA P.O.. THRIKKUNNAPPUZHA ALAPPUZHA, KERALA,
            PIN - 690515
    18      SASI P S,
            AGED 66 YEARS
            S/O P SUKUMARAN EX GS - 158581H SUPDT BR II OF 407
            RMPL/112 RCC (GREF) RESIDING AT SMRITHI BHAVANAM P.O.
 WP(C) NO.15675 OF 2024

                                 3

            KUTHIRAPPANTHI KOLLAM, KERALA, PIN - 690523
    19      C RAVINDRAN,AGED 61 YEARS
            S/O LATE T KUMARAN NAIR EX GS - 158316M SUPDT BR II OF
            469 RMPL/84 RCC (GREF) RESIDING AT CHANGATH HOUSE
            KANAYAM, P.O. KANAYAM PALAKKAD, KERALA, PIN - 679122
    20      LALJI N,AGED 61 YEARS,S/O RAJAN P EX GS - 166819M
            OVERSEER OF 1420 RSTC/87 RCC (GREF) RESIDING AT
            AMPADIYIL KALLICKAD, P.O. ARATTUPUZHA ALAPPUZHA,
            KERALA, PIN - 690535
    21      JAGANMAYAN P,AGED 58 YEARS
            S/O LATE K K PURUSHOTHAMAN EX GS - 161457M SUPDT BR II
            OF HQ 36 BRTF RESIDING AT ANJALI NIVAS P.O. MUHAMMA
            ALAPPUZHA, KERALA, PIN - 688525
    22      GOPIKUTTAN B,AGED 60 YEARS
            S/O LATE BHASKARAN N EX GO - 5628M AE (CIV) OF HQ CE
            (P) SAMPARK RESIDING AT CHANDRODAYAM MYNAGAPPALLY, P.O.
            NORTH MYNAGAPPALLY KOLLAM, KERALA, PIN - 690519
    23      MATHEW A G,AGED 63 YEARS
            S/O LATE A P GEORGE KUTTY EX GS - 161462X SUPDT BR II
            OF HQ 752 BRTF ADASSERI KUTTIYIL P.O. NJAKKANAL, VIA -
            KRISHNAPURAM OACHIRA, KOLLAM KERALA, PIN - 690533
    24      UDAYA KUMAR M,
            AGED 59 YEARS
            S/O MADHAVAN PILLAI EX GS - 162461F SUPDT BR II OF 441
            RMPL/96 RCC (GREF) RESIDING AT KUSHA NIVAS, VATTATHARA
            P.O. MUKUNDAPURAM, CHAVARA KOLLAM, KERALA, PIN - 691585
    25      SIVADASAN N,AGED 63 YEARS
            S/O NANU EX GS - 161439 K OVERSEER OF 389 RMPL/ 66 RCC
            (GREF) RESIDING AT SOUMYA BHAVANAM P.O. KUNNAM
            MAVELIKARA, ALAPPUZHA KERALA, PIN - 690108
    26      ANIL KUMAR, AGED 60 YEARS
            S/O GOPINATHAN ACHARY EX GS - 166266F OVERSEER OF 130
            RCC (GREF) RESIDING AT PUNNAKKUZHIYIL PRAYAR NORTH,
            P.O. PRAYAR PUTHUPPALLY ALAPPUZHA, KERALA, PIN - 690547
    27      M SOMAN,AGED 59 YEARS
            S/O LATE MADHAVAN EX GS - 168477H OVERSEER OF 14 BRTF
            RESIDING AT BINDU BHAVANAM AYICKAD, P.O. - CHEPPAD
            ALAPPUZHA KERALA, PIN - 690507
    28      S VIJAYA DAS,AGED 63 YEARS
            S/O LATE SANKARAN EX GS - 159956H OVERSEER OF 400
            RMPL/112 RCC (GREF) RESIDING AT VIPIN NIVAS KANDALLOOR
            NORTH P.O. PATTOLI MARKET ALAPPUZHA KERALA, PIN -
            690531
    29      S UNNIKRISHNAN,AGED 62 YEARS
            S/O LATE SIVASANKARA PILLAI EX GS - 161107A SUPDT BR II
            OF 498 RMPL/91 RCC (GREF) RESIDING AT KRISHNA KRIPA
            P.O. NILAMEL KOLLAM, KERALA, PIN - 691535
 WP(C) NO.15675 OF 2024

                                       4

     30      JOSEPH JOHN,AGED 63 YEARS
             S/O LATE KURIAN ULAHANNAN EX GS - 160551K SUPDT BR II
             OF 389 RMPL/66 RCC (GREF) RESIDING AT OVELIL HOUSE P.O.
             KURUMPAANADOM, CHANGANASERRY KOTTAYAM KERALA, PIN -
             686536
     31      O C CHACKO,AGED 61 YEARS
             S/O K C CHACKO EX GS - 160545W SUPDT BR II OF 301
             SPL/110 RCC (GREF) RESIDING AT KEECHERIL HOUSE P.O. -
             THENHIPALAM MALAPPURAM KERALA, PIN - 673636
     32      C VIJAYAN,AGED 73 YEARS
             S/O LATE CHANDRASEKHARAN EX GS - 153708W OVERSEER OF
             458 RMPL/53 RCC (GREF) RESIDING AT SYAMALALAYAM
             (MAVILA) P.O. MAROOR, VIA - ELAMANNOOR PATHANAMTHITTA
             KERALA, PIN - 691524
           BY ADVS.
           R.PRADEEP KUMAR
           U.BALAGANGADHARAN


RESPONDENTS:

     1     UNION OF INDIA
           THE SECRETARY MINISTRY OF DEFENCE (BORDER ROADS)
           GOVT OF INDIA, SOUTH BLOCK, NEW DELHI, PIN - 110001
     2     THE DIRECTOR GENERAL OF BORDER ROADS
           SEEMASADAKBHAWAN, RING ROAD NARAINA, DELHI CANTT.,
           NEW DELHI, PIN - 110010
     3     THE PRINCIPAL CONTROLLER OF DEFENCE
           ACCOUNTS (PENSIONS) DRAUPADIGHAT, ALLAHABAD UTTAR
           PRADESH, PIN - 211014
     4     THE PAO (GREF)
           DIGHI CAMP, PUNE MAHARASHTRA, PIN - 410015

             SCGC SRI. T.C KRISHNA



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   12.04.2024,    THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.15675 OF 2024

                                     5


                             JUDGMENT

(Dated this the 12th day of April, 2024) The petitioners are retired persons from General Reserve Engineer Force (GREF). They are aggrieved by the non disbursal of arrears of pay and allowances consequent upon the pay revision with effect from 01/01/1996. The petitioners have produced Exts.P3 to P5 judgments of High Court of Gauhati and in implementation of the said directions, Ext. P6 is ordered to those persons.

2. The petitioner seeks a disposal of Ext.P7 in the light of the Exts. P3 to P5 and P6. Petitioners herein are similarly situated persons.

3. Having heard the learned CGC for the respondents and the nature of the limited prayer of the petitioner, I direct the 2nd respondent or any competent WP(C) NO.15675 OF 2024 6 officer to take up Ext.P7 and pass appropriate orders, taking into consideration Exts. P3 to P6 and pass appropriate orders within a period of two months from the date of receipt of a copy of this judgment.

The Writ Petition is disposed of accordingly.

Sd/-

BASANT BALAJI JUDGE sms WP(C) NO.15675 OF 2024 7 APPENDIX OF WP(C) 15675/2024 PETITIONER EXHIBITS Exhibit P 1 A TRUE COPY OF THE LETTER NO.

BRDB/03/191/2007/GE-1DATED 25.02.2009 ISSUED BY THE 1ST RESPONDENT ALONG WITH TYPED COPY Exhibit P 2 A TRUE COPY OF ORDER DATED 25.10.2013 OF THE 1ST RESPONDENT Exhibit P 3 A TRUE COPY OF THE JUDGMENT DATED 18.02.2020IN WPC 1537/2015 OF HON'BLE HIGH COURT OF GUWAHATI Exhibit P 4 A TRUE COPY OF JUDGEMENT DATED 24.09.2021 IN WA 104/2020 OF HON'BLE HIGH COURT OF GUWAHATI Exhibit P 5 A TRUE COPY OF JUDGMENT DATED 23.11.2021 IN WPC 6603/2014 OF HON'BLE HIGH COURT OF GUWAHTI Exhibit P 6 A TRUE COPY OF LETTER DATED 21.03.2024 OF CE (P) UDAYAK LETTER ALONG WITH ITS ENCLOSURES Exhibit P 7 A TRUE COPY OF THE ONE OF THE REPRESENTATION DATED 09.03.2024 SUBMITTED BY THE 1ST PETITIONER