Sujilesh K vs State Of Kerala

Citation : 2024 Latest Caselaw 10781 Ker
Judgement Date : 12 April, 2024

Kerala High Court

Sujilesh K vs State Of Kerala on 12 April, 2024

WP(C) No.14971/2024                     1/5

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                      THE HONOURABLE MR.JUSTICE BASANT BALAJI
             Friday, the 12th day of April 2024 / 23rd Chaithra, 1946
                             WP(C).NO.14971 OF 2024(V)
   PETITIONERS:

      1. SUJILESH K., AGED 36 YEARS, S/O. KANARAN, KIZHAKKAYIL HOUSE,
         ADUKKATH P.O., KOZHIKODE, PIN - 673508
      2. STEENA THOMAS, AGED 42 YEARS, KURISINGAL, KAKKAYAM, KOZHIKODE, PIN
         - 673 615
      3. SIMI RAM R.S., AGED 43 YEARS, THADATHIL HOUSE, NANMANDA, KOZHIKODE,
         PIN - 673613
      4. VINEETH THANOOR KARATTIL, AGED 49 YEARS, KOLAKATHODI HOUSE,
         KADALUNDI, CHALIYAM, KOZHIKODE, PIN - 673301
      5. SEENA N.K., AGED 42 YEARS, NELLIYALA KANDY HOUSE, THIKKODI,
         KOZHIKODE, PIN - 673529
      6. SHIJEESH P., AGED 36 YEARS, PADINJARAYIL HOUSE, ARUR P.O.,
         VADAKARA, KOZHIKODE, PIN - 673507
      7. JIPSI R. AGED 34 YEARS MADATHIL HOUSE, PURAMERI P.O., VADAKARA,
         KOZHIKODE, PIN - 673503
      8. SREEKESH K., AGED 42 YEARS, KOOVERI HOUSE, PURAMERI P.O., VADAKARA,
         KOZHIKODE, PIN - 673503
      9. ROOPESWARI T., AGED 38 YEARS, THATTARY HOUSE, VENGERI P.O.,
         KOZHIKODE, PIN - 673010
     10. JISHA K.P., AGED 44 YEARS ADIYOTTIL HOUSE, CHINMAYA SCHOOL ROAD,
         POTTAMMAL, KUTHIRAVATTOM, KOZHIKODE, PIN - 673016
     11. BEENA P.B., AGED 44 YEARS, PALAKARAMBATH, P.C. PALAM P.O.,
         NARIKKUNI, KOZHIKODE, PIN - 673585
     12. ARSHAD M.P., AGED 38 YEARS, M.K. PARAMBA, MUGADAR, KOZHIKODE, PIN -
         673003
     13. DELNA FERNANDEZ, AGED 34 YEARS, KANNAMKULANGARA HOUSE, KOVOOR,
         MEDICAL COLLEGE P.O., KUTTIKKATTOOR, KOZHIKODE, PIN - 673008
     14. SREELATHA PUTHANPURAYIL, AGED 55 YEARS, SREETHEERTHAM, BALUSSERY,
         KOZHIKODE, PIN - 673612
     15. SABITHA NELLIKKAT, AGED 50 YEARS KODAMPATTIL HOUSE, CHERUVANNUR,
         KOLATHARA, KOZHIKODE, PIN - 673655
     16. BABY P., AGED 48 YEARS, GRAMEENA, MUDAMPARAMBATH, CHULLIPARAMBA,
         FAROOK COLLEGE P.O., RAMANATTUKARA, KOZHIKODE, PIN - 673632
     17. RAGI O.P., AGED 45 YEARS, OTHAYOTH HOUSE, MATHUVADATHOOR P.O.,
         VADAKARA, KOZHIKODE, PIN - 673503
     18. SREELATHA P.M., AGED 48 YEARS, ELAVANNA, PERUVAYAL, KOZHIKODE , PIN
         - 673008
     19. SUKESH P. AGED 51 YEARS PUNNOLIL HOUSE, PAYYOLI P.O., KOZHIKODE, PIN
         - 673522
     20. SHAJI M., AGED 47 YEARS, 277A, MAVILARY, CHENGOTTUKAVU, EDAKULAM,
         KOYILANDY, KOZHIKODE, PIN - 673306
     21. DINEESH T., AGED 41 YEARS, THAZHATHADATHIL, CHERUKULATHUR,
         PERUVAYAL, KOZHIKODE, PIN - 673008
     22. MANJUSHA BALAKRISHNAN B.N., AGED 44 YEARS, NADAKKAVIL HOUSE, MELUR
 WP(C) No.14971/2024                     2/5

         P.O., KOYILANDY, KOZHIKODE, PIN - 673306
     23. SUJITH KUMAR MOTTEMMAL, AGED 46 YEARS, EDACHERY P.O., KOZHIKODE ,
         PIN - 673502
     24. VASANTHAKUMARI M.K., AGED 57 YEARS, POYILIL HOUSE, KODASSERY,
         ATHOLI, KOZHIKODE, PIN - 673315
     25. RAJESWARI T.M., AGED 44 YEARS, VIYYURKULANGARA, KOLLAM P.O.,
         KOYILANDY, KOZHIKODE, PIN - 673307
     26. SHEEJA V.K. AGED 48 YEARS PULIKKOOL PARAMBIL, KUNNATHARA P.O.,
         ULLIYERI, KOZHIKODE, PIN - 673620
     27. SHEREENA A.K. AGED 44 YEARS THERUVINKATTIL, BALUSSERY P.O.,
         KOZHIKODE, PIN - 673612
     28. SHEEJA C.M. AGED 49 YEARS VADAKKE THEKYEDATH HOUSE, PARAMBATH,
         THALAKKULATHUR P.O., KOZHIKODE, PIN - 673317
     29. ROSHNI C. AGED 46 YEARS KUNHIKOOLOTH HOUSE, VADAKKUMBAD P.O.,
         THAMARASSERY, KOZHIKODE, PIN - 673508

   RESPONDENTS:

      1. STATE OF KERALA REPRESENTED BY THE SECRETARY, CO-OPERATIVE
         DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695
         001
      2. KOZHIKODE DISTRICT CO-OPERATIVE BANK REPRESENTED BY ITS REGIONAL
         MANAGER, REGIONAL OFFICE, KALLAYI, KOZHIKODE, PIN - 673 003
      3. REGISTRAR OF CO-OPERATIVE SOCIETIES JAWAHAR SAHAKARANA BHAVAN,
         D.P.I. JUNCTION, JAGATHY, THIRUVANANTHAPURAM, PIN - 695 014
      4. KERALA STATE CO-OPERATIVE BANK LTD. (KERALA BANK) REPRESENTED BY ITS
         CHIEF EXECUTIVE OFFICER, COBANK TOWER, PALAYAM, THIRUVANANTHAPURAM,
         PIN - 695 033
      5. KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY,
         P.S.C. OFFICE, PATTOM, THIRUVANANTHAPURAM, PIN - 695004

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the 5th respondent to proceed with Ext.P6 except 83
   vacancies already reported from the erstwhile District Co-operative Bank,
   Kozhikode pending disposal of the Writ Petition.
        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.K.P.SATHEESAN (SENIOR ADVOCATE) along with P.MOHANDAS (ERNAKULAM),
   K.SUDHINKUMAR, SABU PULLAN, GOKUL D. SUDHAKARAN, R.BHASKARA KRISHNAN,
   BHARATH MOHAN, Advocates for the petitioners, the court passed the
   following:
 WP(C) No.14971/2024                                3/5
          WPC 14971 and 15103 of 2024                 -1-




                                    BASANT BALAJI, J.
              - - - - - - - - - - - - - - -- - - -- - - - - - - - - - -- - - - - - - - -
            I.A. Nos.1 of 2024 in WP© No.14971 and 15103 of 2024
             - - - - - - - - - - - - - - - - -- - - - - - - - - - - - - - - - - - - - - -
                                            ORDER

(Dated this the 12th day of April 2024) The I.A. are Allowed Writ Petitions.

2. As per Ext. P2, there was a direction to the respondent Kozhikode District Co-operative Bank to report 83 vacancies to the PSC and it was clear that the PSC need not advise any candidte without determination of actual number of vacancies by this court. Subsequently the above writ petitions were disposed of by judgment dated 12.7.2022 and learned single judge of this Court passed the following order:

"Finally, it does not require this Court to say specifically but, as regards the vacancies that have already been reported on the orders of this Court, the sole factum of the expiry of the Rank List will not stand in the way of the petitioners being granted benefits; provided they are found eligible based on the ranking in the said List, as also other criteria and qualifications as are imperative."
WP(C) No.14971/2024 4/5 WPC 14971 and 15103 of 2024 -2-

3. Now Ext. P7 is issued on 09/04/2024 for the post of Clerk/Cashier in the Kerala State Co-operative Bank Ltd and the last date is fixed for 15/05/2024. Therefore, there will be an interim direction to the respondent KPSC not to fill up the 83 vacancies already reported to the PSC earlier.

Sd/ BASANT BALAJI, JUDGE.

dl/ 12-04-2024 /True Copy/ Assistant Registrar WP(C) No.14971/2024 5/5 APPENDIX OF WP(C) 14971/2024 Exhibit -P2 TRUE COPY OF THE ORDER DATED 7-11-2019 IN W.P.(C)NO.

26491/2017

Exhibit-P7 TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE 5TH RESPONDENT AS CATEGORY NO. 063/2024 DATED 09-04-2024 EXHIBIT P6 TRUE COPY OF THE PUBLICATION MADE BY THE 5TH RESPONDENT AS NO.P.R.(1)9597/2024/G.W/11 DATED 18-03-2024.

12-04-2024 /True Copy/ Assistant Registrar