Kerala High Court
Sudharma vs Mumthaz A M on 11 April, 2024
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA, 1946
CON.CASE(C) NO. 723 OF 2024
AGAINST THE JUDGMENT DATED 14.11.2023 IN WP(C) NO.34198 OF
2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
SUDHARMA
AGED 51 YEARS
W/O CHANDRASENAN,
7/220 THAYYILCHIRA, NEHRU TROPHY WARD,
AVALOOKKUNNU.P.O., ALAPPUZHA, PIN - 688006
BY ADV ARAVIND GHOSH
RESPONDENT/1ST RESPONDENT:
MUMTHAZ A M
SECRETARY,
ALAPPUZHA MUNICIPALITY,
CCSB ROAD, ALAPPUZHA, PIN - 688001
BY ADV.
AZAD BABU R, STANDING COUNSEL
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
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BECHU KURIAN THOMAS, J.
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Con. Case(C). No.723 of 2024
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Dated this the 11th day of April, 2024
JUDGMENT
The learned counsel for the respondent submitted that the judgment dated 14.11.2023 in W.P.(C).No.34198 of 2023 has been complied with.
The aforesaid submission is recorded. Since nothing further survives for consideration, this contempt case is closed.
Sd/-
BECHU KURIAN THOMAS JUDGE Jka/11.04.24.
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APPENDIX OF CON.CASE(C) 723/2024 PETITIONER'S ANNEXURES Annexure-A1 THE CERTIFIED COPY OF THE JUDGMENT IN WP(C) NO.34198/2023 PASSED BY THIS HONOURABLE COURT ON 14/11/2023 Annexure-A2 THE TRUE COPY OF THE POSTAL RECEIPT DATED 8/12/2023 FOR THE ISSUANCE OF ANNEXURE A1 JUDGMENT TO THE 1ST RESPONDENT Annexure-A3 THE TRUE COPY OF THE DEMAND NOTICE ISSUED TO THE PETITIONER BY THE RESPONDENT DATED 27/01/2024