Kerala High Court
Dr.P. Mohandas vs 1. Ambedkar Memorial Trust For ... on 11 April, 2024
Author: Kauser Edappagath
Bench: Kauser Edappagath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA, 1946
OP(C) NO. 853 OF 2024
IA 1/2023 IN OS NO.1399 OF 2023 OF RENT CONTROL COURT,
THIRUVANANTHAPURAM
PETITIONERS/PETITIONERS/PLAINTIFFS:
1 DR.P. MOHANDAS
AGED 66 YEARS
S/O. PARAMU, 'AKSHAYA', KOLLAKA P.O.,
KARUNAGAPPALLY, KOLLAM, PIN - 690536
2 V. RAJENDRAN
AGED 54 YEARS
S/O. VELUTHAKUNJU, 'NARAYANIYAM', MOTTACKAL,
TEVALAKKARA P.O., KOLLAM, PIN - 690524
3 R. PRADEEP KUMAR
AGED 53 YEARS
S/O. RAMAN, 'SREENANDANAM', VENGARA, THODIYOOR
P.O., KARUNAGAPPALLY, KOLLAM, PIN - 690518
4 N. THANKAPPAN
AGED 64 YEARS
S/O. NARAYANAN, KAVUMMURIYIL, VAZHAMUTTOM (EAST)
P.O., MALLASSERY (VIA), PATHANAMTHITTA, PIN -
689646
5 G. SUREHDRAN
AGED 78 YEARS
S/O. GOPALAN, INDIRA BHAVAN, ISWARIYA NAGAR,
NEELESWARAM P.O., KOTTARAKKARA, KOLLAM - 691 505
S/O. GOPALAN, INDIRA BHAVAN, ISWARIYA NAGAR,
NEELESWARAM P.O., KOTTARAKKARA, KOLLAM, PIN -
691505
O.P.(C).No.853/2024
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6 DR. SAGAR T
AGED 55 YEARS
S/O. THANKACHAN, ABHI ADARSH, GSSNRA 112, NCC
ROAD, PEROORKADA P.O., THIRUVANANTHAPURAM, PIN -
695005
7 DR.V. SREEDEVAN
AGED 66 YEARS
S/O. VELAYUDHAN, SREESYLAM, CMC 17, CHERTHALA,
ALAPPUZHA, PIN - 688524
8 DR.T.A. VASU
AGED 66 YEARS
S/O. AYYAPPAN, HARIPADAM, TC. 27/297, THARA 282,
KUNNUKUZHI, VANCHIYOOR, THIRUVANANTHAPURAM, PIN -
695035
9 DR.M.K. GEETHA DEVI
AGED 64 YEARS
D/O. KUTTAPPAN, AKSHAYA, KOLLAKKA P.O.,
KARUNAGAPPALLY, KOLLAM, PIN - 690536
10 K. VALSAKUMARI
AGED 64 YEARS
D/O. MATHAI OUSEP, BODHI, CEYLON KAVALA,
THALAYOLAPPARAMBU P.O., KOTTAYAM, PIN - 686605
11 AATHIRA K VIJAYAN
AGED 35 YEARS
D/O. KAPPIL VIJAYAN, SAHASRARA, REMABHAVAN,
PUTHIYAVILA, PATTOLI MARKET, ALAPPUZHA, PIN -
690531
12 RENJITH RAJ
AGED 37 YEARS
S/O. RAJAN AKKARAPADAM, KRISHNA, KIZHEKKE NADA,
VAIKOM P.O., KOTTAYAM, PIN - 686141
O.P.(C).No.853/2024
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13 REVEENDRAN A
AGED 66 YEARS
S/O. AYYAPPAN, BAITHNOOR HOUSE, DR. A.P.J NAGAR,
NEAR MARKET, THAZHAMEL, ANCHAL P.O., KOLLAM, PIN -
691306
14 RAJAN AKKARAPADAM
AGED 70 YEARS
S/O. AYYAPPAN, BAITHNOOR HOUSE, DR. A.P.J NAGAR,
NEAR MARKET, THAZHAMEL, ANCHAL P.O., KOLLAM, PIN -
691306
15 V. RENGANATH
AGED 62 YEARS
S/O. K VASU, MELETHIL VEEDU, VALANCHOZHI,
MALLASSERY P.O., PATHANAMTHITTA, PIN - 689646
16 N. GOPI
AGED 66 YEARS
S/O. K. NARAYANAN, CHITHRANGALY, KOTTAVATTOM P.O.,
ELAMPEL (VIA), KOLLAM, PIN - 691322
BY ADVS.M.UNNIKRISHNAN
NARAYANI HARIKRISHNAN
RESPONDENTS/COUNTER PETITIONERS/DEFENDANTS:
1 AMBEDKAR MEMORIAL TRUST FOR EDUCATION AND CULTURE
ETN- 39, TC 24/1958 (1), 'SINDOORAM', K. ANIRUDHAN
ROAD, GOVT. WOMENS COLLEGE, THYCAUD P.O.,
THIRUVANANTHAPURAM REPRESENTED BY ITS GENERAL
SECRETARY - SRI. GOPI. K., PIN - 695014
2 K. MURALI
AGED 74 YEARS
S/O. KANNAN, PRESIDENT, AMBEDKAR MEMORIAL TRUST
FOR EDUCATION AND CULTURE, CHIRAPPILLIYIL, PNRA
98A, CHURCH ROAD, POOJAPPURA P.O.,
THIRUVANANTHAPURAM, PIN - 695012
O.P.(C).No.853/2024
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3 GOPI K
AGED 65 YEARS
S/O. KANNAN, GENERAL SECRETARY, AMBEDKAR MEMORIAL
TRUST FOR EDUCATION AND CULTURE, PRA-127 A,
POOJAPPURA. P.O., THIRUVANANTHAPURAM, PIN - 695012
4 DR.A. GOPIKKUTTAN
AGED 68 YEARS
S/O. AYYAPPAN, TREASURER, AMBEDKAR MEMORIAL TRUST
FOR EDUCATION AND CULTURE, 'DHANUS', TC 6/2423/1,
ETTAYURKONAM, KURUVIKADU, VATTIYOORKAVU P.O,
THIRUVANANTHAPURAM, PIN - 695013
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
11.04.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(C).No.853/2024
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JUDGMENT
This original petition has been filed for expeditious disposal of I.A.No.1/2023 in O.S.No.1399/2023 on the files of the Munsiff's Court (RCC), Thiruvananthapuram.
2. I.A.No.1/2023 is an application filed under Order XXXIX Rule 1 of the Code of Civil Procedure. A report has been called for from the learned Munsiff. The said report coupled with Ext.P8 copy of the proceedings paper would show that the application was heard and posted for orders as early as on 4.12.2023. Thereafter, it was again adjourned for several times. However, orders have not been passed so far. The learned Munsiff has stated in the report that now the application has been posted to 22.5.2024 for orders. Since the court closes for summer vacation, no direction can be given to dispose of the same before vacation.
Hence, this original petition is disposed of, with a direction to the learned Munsiff to dispose of I.A.No.1/2023, positively, on 22.5.2024.
sd/-
DR. KAUSER EDAPPAGATH JUDGE kp O.P.(C).No.853/2024 -:6:- APPENDIX OF OP(C) 853/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PLAINT IN OS 1399/2023 ON THE FILE OF THE MUNSIFF COURT (RENT CONTROL COURT) THIRUVANANTHAPURAM DATED 10.07.2023 FILED BY THE PETITIONERS Exhibit P2 TRUE COPY OF THE IA 1/2023 IN OS 1399/2023 DATED 10.07.2023 FILED BY THE PETITIONERS Exhibit P3 TRUE COPY OF THE OBJECTION FILED BY THE DEFENDANTS 1 TO 3 TO IA 1/2023 DATED 10.08.2023 Exhibit P4 TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE 4TH DEFENDANT TO THE IA 1/2023 DATED 16.08.2023 Exhibit P5 TRUE COPY OF THE REPLY AFFIDAVIT DATED 07.09.2023 FILED BY THE PLAINTIFFS Exhibit P6 TRUE COPY OF THE ADDITIONAL COUNTER AFFIDAVIT FILED BY THE 3RD DEFENDANT DATED 09.10.2023 Exhibit P7 TRUE COPY OF THE WRITTEN STATEMENT SUBMITTED BY THE DEFENDANTS 1 TO 3 DATED AUGUST 2023 Exhibit P8 TRUE COPY OF THE B DIARY DATED 24.02.2024 ISSUED FROM THE MUNSIFF'S (RENT CONTROL) COURT, THIRUVANANTHAPURAM