Kerala High Court
K.K.Chacko vs Panachikkad Grama Panchayat on 11 April, 2024
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
WP(C) No.9293/2018 1/5 Order Date : 11-04-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
Thursday, the 11th day of April 2024 / 22nd Chaithra, 1946
WP(C) NO. 9293 OF 2018
PETITIONERS
1. K.K.CHACKO, K.P.RUBBERS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM DISTRICT
2. K.K.CHACKO, SIYA RUBBERS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
3. ACHAMMAKUTTY CHACKO, KOCHUPURAKAL RUBBERS, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT
4. DITTU JOHN, DIJO RUBBERS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
5. XAVIER THOMAS KONDODY, SAMSON CHEMICAL INDUSTRIES, I.D.PLOT,
POOVANTHURUTHU, KOTTAYAM DISTRICT.
6. T.C.FRANCIS, MARY MATHA ASSOCIATES, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
7. JAMY JOSEPH, STEELIND PRODUCTS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
8. MATHEW JOSEPH, ESSGEE RUBBERS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
9. K.P.BABU, A PLUS B, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM DISTRICT.
10. USHA ABRAHAM, POLAR RUBBER PRODUCTS, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
11. P.C.RARICHAN, SUPER TOUCH PAINTS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
12. T.C.JOSEPH, THALIKAPARAMBIL POLYMERS, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
13. REKHA REBECCA CHERIAN, MASCOT MATS, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
14. JIJI CHERIAN, DOLPHINE RUBBER PRODUCTS, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
15. SAJI CHERIAN, CONTINENTAL POLYMERS, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
16. T.C.JOSEPH DOLPHIN RUBBERS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
17. KUNJUMOL CHERIAN, THALIKAPARAMBIL RUBBER INDUSTRIES, I.D.PLOT,
POOVANTHURUTHU, KOTTAYAM DISTRICT.
18. T.J.CHERIAN, CHERISON RUBBER PRODUCTS, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
19. RANI K.ANDREWS, DOLPHIN POLYMERS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
20. JIJI CHERIAN, ROHAN RUBBERS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
21. HELEN ZUCHARIAH, CARMEL FIBRE TECH, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
22. T.C.JOSEPH, DOLPHIN RUBBER INDUSTRIES, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
23. BINO GEORGE, THONDUKANDATHIL RUBBER INDUSTRIES, I.D.PLOT,
WP(C) No.9293/2018 2/5 Order Date : 11-04-2024
POOVANTHURUTHU, KOTTAYAM DISTRICT.
24. M.K.NANAPPAN, PRIYA RUBBER WORKS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
25. K.Y.EASSO KULANGARA RUBBERS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
26. K.Y.EASSO, ST.GEORGE RUBBER INDUSTRIES, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
27. THOMAS JOHN KULANGARA, CONSOLIDATED ROCK PRODUCTS, I.D.PLOT,
POOVANTHURUTHU, KOTTAYAM DISTRICT.
28. ANU JACOB, ROYAL RUBBERS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
29. KURAIN P.THOMAS PERINCHENT INDUSTRIES, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
30. KURIAN P.THOMAS, MATHA RUBBER INDUSTRIES, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
31. K.V.THOMAS, TEE KAY RUBBERS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
32. KURIAN P.THOMAS, PERINCHERIL RUBBERS, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
33. SALEENA P.ABRAHAM, CINO RUBBER PRODUCTS, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
34. JACOB CHACKO, THUMBAYIL RUBBERS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
35. ABY MATHEW, ST.GEORGE INDUSTRIES, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
36. GEORGE P.THOMAS, T.J.P.EXPORTS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
37. ASWATHY JACOB, T.J.P.INDUSTRIES, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
38. M.P.MUSTHAFA, MENMA CURRY POWER, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
39. SAJEEVAN THOMAS, KALARICKAL RUBBER WORKS, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
40. GIBIN BABY, CEEKAY POLYMERS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
41. SALAMMA SABU, GRACE RUBBERS, I.D.PLOT, POOVANTHURUTHU, KOTTAYAM
DISTRICT.
42. SABU GRACE, TERRA INTERLOCK WALL BRICKS, I.D.PLOT, POOVANTHURUTHU,
KOTTAYAM DISTRICT.
RESPONDENTS
1. PANACHIKKAD GRAMA PANCHAYAT, REPRESENTED BY ITS SECRETARY,
PANACHIKKAD, KOTTAYAM-686533.
2. THE GENERAL MANAGER, DISTRICT INDUSTRIES CENTRE, KOTTAYAM-682102.
3. THE DIRECTOR OF INDUSTRIES, THIRUVANANTHAPURAM-695001.
4. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
INDUSTRIES AND COMMERCE, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
Writ Petition (Civil) praying inter alia that in the circumstances
WP(C) No.9293/2018 3/5 Order Date : 11-04-2024
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation and implementation of Ext. P4 communication
dated 4-1-2018 issued by the 1st Respondent to the Petitioners pending
disposal of this Wirt Petition in the interest of justice.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S. S.SUJIN & NITA.N.S., Advocates for the petitioners and
SRI.NANDAGOPAL S.KURUP, Advocate for R1 and of GOVERNMENT PLEADER for R2
to R4, the court passed the following:
WP(C) No.9293/2018 4/5 Order Date : 11-04-2024
DINESH KUMAR SINGH, J.
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W.P (C.) No.22067 of 2011, 10485 of 2015, 40201 of 2016,
19313 & 21094 of 2017, 9293,13719 & 13760 of 2018,
1628, 17755 & 23358 of 2019, 19860 of 2021, 3671 &
11694 of 2022
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Dated this the 11th day of April, 2024
ORDER
Ms. Jasmin M.M, learned Government Pleader submits that in all these petitions, the common question of law and fact is involved. A Counter affidavit has been filed in one of the writ petitions ie, W.P(C.) No.40201 of 2016, and the said counter affidavit is adopted in all other writ petitions. She does not wish to file separate counter affidavit in each the petitions.
The learned Senior counsel for the petitioners submits that he would like to file reply to the counter affidavit within a period of four weeks.
Post on 27.05.2024.
Sd/-
DINESH KUMAR SINGH JUDGE AP WP(C) No.9293/2018 5/5 Order Date : 11-04-2024 APPENDIX OF WP(C) 9293/2018 EXHIBIT P1- TRUE COPY OF THE G.O.(MS)400/1979 DATED 27/11/1979. EXHIBIT P2- TRUE COPY OF THE AGREEMENT DATED 05/02/1998. EXHIBIT P3- TRUE COPY OF THE JUDGMENT IN OP.35764/2002 DATED 08/03/2009.
EXHIBIT P4- TRUE COPY OF THE COMMUNICATION DATED 04/01/2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS.