Janeesh P.S vs The Thrissur Corporation

Kerala High Court

Janeesh P.S vs The Thrissur Corporation on 5 April, 2024

WP(C) No.14183/2024                        1/4                       Order Date : 05-04-2024

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.


                 Friday, the 5th day of April 2024 / 16th Chaithra, 1946


                                WP(C) NO. 14183 OF 2024

   PETITIONER:

          JANEESH P.S., AGED 45 YEARS, S/O. SHAMSUDEEN, PANKATTAYAL HOUSE,
          POOTHOLE P.O., THRISSUR DISTRICT, KERALA, PIN - 680004

   RESPONDENTS:

      1. THE THRISSUR CORPORATION, REPRESENTED BY ITS SECRETARY, CORPORATION
         OFFICE, THRISSUR DISTRICT, KERALA, PIN - 680001
      2. THE SECRETARY, THRISSUR CORPORATION, CORPORATION OFFICE, THRISSUR
         DISTRICT, KERALA, PIN - 680001
      3. JOHITH JOHNSON, S/O. JOHNSON K.L., 34/1423-A GLORIA, MAMATHA NAGAR
         ROAD, NEAR EDAPALLY CHURCH, ERNAKULAM DISTRICT, KERALA (SOUGHT TO BE
         IMPLEADED)
      4. ANTO T. ANTONY, S/O. ANTONY T.K., THALAKKOTTOR HOUSE, ERAVU P.O.,
         THRISSUR DISTRICT, KERALA (SOUGHT TO BE IMPLEADED)


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the respondents to permit the petitioner to conduct
   functions on 07/04/2024 and 13/04/2024 or till the finalization of the
   application for license, pending final disposal of the writ petition.


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S M.R.DHANIL & SENITTA P. JOJO, Advocates for the petitioner,SRI.
   SANTHOSH P.PODUVAL,Advocate for R1 & R2 and of SRI. NIDHEESH, Advocate for
   R3 & R4, the court passed the following:
 WP(C) No.14183/2024                         2/4                        Order Date : 05-04-2024



                                    MOHAMMED NIAS C.P, J.
                           ========================
                                W.P.(C.) No. 14183 of 2024
                           ========================
                            Dated this the 5th day of April, 2024


                                          ORDER

This is an application to implead the applicant as additional respondents 3 and 4.

Heard. Allowed.

The Registry is directed to make necessary changes in the cause title.

Learned Standing Counsel takes notice for the respondents.

There will be a direction to the respondents to permit the petitioner to conduct the functions on 07.04.2024 and 13.04.2024 on the petitioner remitting Rs.4 lakhs on or before 07.04.2024, and the balance Rs. 4 lakhs on or before 12.04.2024. It is made clear that no further permissions shall be granted till the corporation takes a decision as directed in the judgment dated 01.04.2024 in W.P.(C.) No.13270 of 2024.

Post on 04.06.2024 along with W.P.(C) 13270/2024 SD/- MOHAMMED NIAS C.P JUDGE LU WP(C) No.14183/2024 3/4 Order Date : 05-04-2024 BAIL APPL. NO. 8612 OF 2023 2 WP(C) No.14183/2024 4/4 Order Date : 05-04-2024 APPENDIX OF WP(C) 14183/2024 Exhibit P1 TRUE COPY OF THE 'UDYAM' REGISTRATION CERTIFICATE DATED 05/10/2021 Exhibit P2 TRUE COPY OF THE KLU ORDER BY REVENUE DIVISIONAL OFFICER, DATED 28/11/2015 Exhibit P3 TRUE COPY OF THE NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 28/02/2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF THE APPLICATION FOR LICENSE SUBMITTED BY THE PETITIONER DATED 05/05/2023, WITH THE ENDORSEMENT AND ACKNOWLEDGMENT OF THE 2ND RESPONDENT DATED 06/05/2023 Exhibit P5 TRUE COPY OF THE NOTICE DATED 27/10/2023 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 30/10/2023 IN WP(C) NO. 9621/2023 Exhibit P7 TRUE COPY OF THE NOTICE DATED 06/11/2023 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED 04/12/2023 IN WP(C) NO. 9621/2023 Exhibit P9 TRUE COPY OF THE ORDER OF THE TAHASILDAR DATED 29/11/2023 Exhibit P10 TRUE COPY OF THE NO OBJECTION CERTIFICATE ISSUED BY THE DEPARTMENT OF FIRE AND RESCUE SERVICES DATED 18/05/2023 Exhibit P11 TRUE COPY OF THE NO OBJECTION CERTIFICATE COMPLETION ISSUED BY THE DEPARTMENT OF FIRE AND RESCUE SERVICES DATED 13/02/2024 Exhibit P12 TRUE COPY OF THE CONSENT TO OPERATE ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD DATED 23/03/2024 Exhibit P13 TRUE COPY OF THE INTERIM ORDER DATED 01/04/2024 IN WP(C) NO. 13270/2024 Exhibit P14 TRUE COPY OF THE PRINT OUT OF THE WEDDING INVITATION CARD BEARING DATE 07/04/2024 Exhibit P15 TRUE COPY OF THE PRINT OUT OF THE WEDDING INVITATION CARD BEARING DATE 13/04/2024