Abdul Kareem C.H vs Athika

Citation : 2022 Latest Caselaw 5975 Ker
Judgement Date : 31 May, 2022

Kerala High Court
Abdul Kareem C.H vs Athika on 31 May, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
        TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
                       OP (MAC) NO. 55 OF 2022
PETITIONER/SECOND RESPONDENT:

            ABDUL KAREEM C.H.,
            AGED 35 YEARS,
            SON OF C.H.ABBAS,
            RESIDING AT BAYADI HOUSE,
            KUDALMARKALA VILLAGE AND POST,
            MANJESHWAR TALUK, KASARAGOD DISTRICT., PIN - 671323

            BY ADVS.
            T.MADHU
            C.R.SARADANAN
            SHAHID AZEEZ
            JIBY ANTONY
            RESHMA SANTHOSH
            RENJISH S. MENON


RESPONDENTS/CLAIMANTS AND RESPONDENTS 1,3 AND 4:

    1       ATHIKA,
            AGED 52 YEARS,
            WIFE OF H.P. MOHAMMED, RESIDING AT PACHANI HOUSE,
            HEROOR VILLAGE AND POST, MANJESHWAR TALUK,
            KASARAGOD DISTRICT., PIN - 671324

    2       AYSHATH MURSHIDA,
            AGED 24 YEARS,
            D/O.H.P.MUHAMMED, RESIDING AT PACHANI HOUSE,
            HEROOR VILLAGE AND POST, MANJESHWAR TALUK,
            KASARAGOD DISTRICT., PIN - 671324

    3       HAVVAMATH MURSHEEDA,
            AGED 19 YEARS,
            D/O.H.P.MUHAMMED, RESIDING AT PACHANI HOUSE,
            HEROOR VILLAGE AND POST, MANJESHWAR TALUK,
            KASARAGOD DISTRICT., PIN - 671324

    4       AVAMMA,
            AGED 88 YEARS,
            RESIDING AT PACHANI HOUSE, HEROOR VILLAGE AND POST,
            MANJESHWAR TALUK, KASARAGOD DISTRICT, PIN - 671324
 OP (MAC) NO. 55 OF 2022             -2-



   5      IBRAHIM ISHAK
          SON OF ABDUL RAHIMAN, SHANTHIGURI HOUSE,
          BEKUR VILLAGE AND POST, MANJESHWAR TALUK,
          KASARAGOD DISTRICT., PIN - 671324

   6      NEW INDIA ASSURANCE COMPANY LTD.,
          MICRO OFFICE, GULF PLAZA, KAIKAMBA, UPPALA,
          MANJESHWAR TALUK, KASARAGOD DISTRICT.,
          PIN - 671323

   7      YUSUF MUNEER, AGED 32 YEARS,
          SON OF H.P.MUHAMMED, RESIDING AT PACHANI HOUSE,
          HEROOR VILLAGE AND POST, MANJESHWAR TALUK,
          KASARAGOD DISTRICT., PIN - 671324


OTHER PRESENT:

              SRI LAL K JOSEPH, SC


       THIS    OP   (MAC)   HAVING        COME   UP   FOR   ADMISSION   ON
31.05.2022,      THE   COURT   ON    THE     SAME     DAY   DELIVERED   THE
FOLLOWING:
 OP (MAC) NO. 55 OF 2022     -3-



                          JUDGMENT

Learned counsel for the petitioner seeks permission to withdraw the original petition. Permission is granted. Accordingly, this original petition is dismissed as withdrawn.

Sd/-

AMIT RAWAL JUDGE vv