Lukmanul Hakeem P.P vs Hariprasad

Con.Case(C) No.917/2022                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
              Tuesday, the 31st day of May 2022 / 10th Jyaishta, 1944
             CONTEMPT CASE(C) NO. 917 OF 2022(S) IN WP(C) 27055 /2021
   PETITIONER/PETITIONER:

           LUKMANUL HAKEEM P.P., S/O. LATE ABDUL RAHMAN,
           AGED 24 YEARS, PUTHAN PEEDIYAKKAL HOUSE,
           VALLAPUZHA P.O., PATTAMBI TALUK,
           PALAKKAD DISTRICT, PIN - 679 336.

         BY ADV. SRI.SANTHEEP ANKARATH.

   RESPONDENT/4TH RESPONDENT:


           HARIPRASAD, ASSISTANT ENGINEER,
           OFFICE OF THE ASSISTANT ENGINEER,
           PUBLIC WORKS DEPARTMENT, ROADS NO. 1 SECTION,
           PALAKKAD - 678 001.

         BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   31.05.2022, the court on the same day passed the following:

                                              ORDER

The respondent will file an affidavit about the alleged violation of the directions in the judgment.

Post on 10/06/2022.

Sd/- P.V.KUNHIKRISHNAN JUDGE 31-05-2022 /True Copy/ Assistant Registrar