Airport Golf View Hotels & Suits ... vs K.R.Jyothilal I.A.S

Citation : 2022 Latest Caselaw 5915 Ker
Judgement Date : 31 May, 2022

Kerala High Court
Airport Golf View Hotels & Suits ... vs K.R.Jyothilal I.A.S on 31 May, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
        TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
                     CON.CASE(C) NO. 529 OF 2022
 AGAINST THE JUDGMENT DATED 03.12.2021 IN WP(C) 8152/2021 OF HIGH
                           COURT OF KERALA
PETITIONER/PETITIONER IN WP(C):

            AIRPORT GOLF VIEW HOTELS & SUITS PVT LTD.
            NEDUMBASSERY, ERNAKULAM, REPRESENTED BY ITS DIRECTOR,
            SRI.C.B.PARDHANANI, AGED 81 YEARS, S/O.B.H.PARDHANANI
            NOW RESIDING AT HOTEL AIRPORT GOLF VIEW HOTELS &
            SUITES, NEDUMBASSERY, ERNAKULAM - 683 585.

            BY ADV M.G.KARTHIKEYAN



RESPONDENTS/RESPONDENTS 1 TO 3 IN WP(C):

    1       K.R.JYOTHILAL I.A.S
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
            SECRETARY TAXES (A) DEPARTMENT, GOVT. SECRETARIAT,
            THIRUVANANTHAPURAM - 695 001.

    2       AANANDAKRISHNAN S. I.P.S.
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
            EXCISE COMMISSIONER, COMMISSIONERATE OF EXCISE, EXCISE
            HEAD QUARTERS, NANDAVANAM, THIRUVANANTHAPURAM - 695
            033.

    3       PRADEEP
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
            DEPUTY COMMISSIONER OF EXCISE, KACHERIPADY, ERNAKULAM,
            PIN - 682 018.




            SMT.K.G. SAROJINI-GP


THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 31.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                  2
CON.CASE(C) NO. 529 OF 2022




                        Sathish Ninan, J.
                 ==============================
                  Cont.Case (C).No.529 of 2022
                   ==========================
              Dated this the 31st day of May, 2022

                              JUDGMENT

It is reported that the direction in the judgment has since been complied with. The contempt case is closed.

Sd/-

Sathish Ninan, Judge rsr 3 CON.CASE(C) NO. 529 OF 2022 APPENDIX OF CON.CASE(C) 529/2022 PETITIONER ANNEXURES Annexure A TRUE PHOTOCOPY OF THE JUDGMENT DATED 31/07/2017 IN WP(C) NO.9535/2011 PASSED BY THIS HON'BLE COURT.

Annexure B TRUE PHOTOCOPY OF TE ORDER DATED 11/11/2021 IN C.M.APPL.NO.1/2021 IN WA NO.1454/2021 PASSED BY THIS HON'BLE COURT.

Annexure C TRUE PHOTOCOPY OF THE JUDGMENT DATED 11/11/2021 IN WA NO.1454/2021 PASSED BY THIS HON'BLE COURT.

Annexure D CERTIFIED COPY OF THE JUDGMENT DATED 03/12/2021 IN WP(C) NO.8152/2021 PASSED BY THIS HON'BLE COURT.

Annexure E PHOTOCOPY OF THE COVERING LETTER 07/12/2021 SENT TO THE RESPONDENTS.