IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
CON.CASE(C) NO. 529 OF 2022
AGAINST THE JUDGMENT DATED 03.12.2021 IN WP(C) 8152/2021 OF HIGH
COURT OF KERALA
PETITIONER/PETITIONER IN WP(C):
AIRPORT GOLF VIEW HOTELS & SUITS PVT LTD.
NEDUMBASSERY, ERNAKULAM, REPRESENTED BY ITS DIRECTOR,
SRI.C.B.PARDHANANI, AGED 81 YEARS, S/O.B.H.PARDHANANI
NOW RESIDING AT HOTEL AIRPORT GOLF VIEW HOTELS &
SUITES, NEDUMBASSERY, ERNAKULAM - 683 585.
BY ADV M.G.KARTHIKEYAN
RESPONDENTS/RESPONDENTS 1 TO 3 IN WP(C):
1 K.R.JYOTHILAL I.A.S
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
SECRETARY TAXES (A) DEPARTMENT, GOVT. SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 AANANDAKRISHNAN S. I.P.S.
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
EXCISE COMMISSIONER, COMMISSIONERATE OF EXCISE, EXCISE
HEAD QUARTERS, NANDAVANAM, THIRUVANANTHAPURAM - 695
033.
3 PRADEEP
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
DEPUTY COMMISSIONER OF EXCISE, KACHERIPADY, ERNAKULAM,
PIN - 682 018.
SMT.K.G. SAROJINI-GP
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 31.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2
CON.CASE(C) NO. 529 OF 2022
Sathish Ninan, J.
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Cont.Case (C).No.529 of 2022
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Dated this the 31st day of May, 2022
JUDGMENT
It is reported that the direction in the judgment has since been complied with. The contempt case is closed.
Sd/-
Sathish Ninan, Judge rsr 3 CON.CASE(C) NO. 529 OF 2022 APPENDIX OF CON.CASE(C) 529/2022 PETITIONER ANNEXURES Annexure A TRUE PHOTOCOPY OF THE JUDGMENT DATED 31/07/2017 IN WP(C) NO.9535/2011 PASSED BY THIS HON'BLE COURT.
Annexure B TRUE PHOTOCOPY OF TE ORDER DATED 11/11/2021 IN C.M.APPL.NO.1/2021 IN WA NO.1454/2021 PASSED BY THIS HON'BLE COURT.
Annexure C TRUE PHOTOCOPY OF THE JUDGMENT DATED 11/11/2021 IN WA NO.1454/2021 PASSED BY THIS HON'BLE COURT.
Annexure D CERTIFIED COPY OF THE JUDGMENT DATED 03/12/2021 IN WP(C) NO.8152/2021 PASSED BY THIS HON'BLE COURT.
Annexure E PHOTOCOPY OF THE COVERING LETTER 07/12/2021 SENT TO THE RESPONDENTS.