IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
WP(C) NO. 16765 OF 2022
PETITIONERS:
1 K.KRISHNAKUMAR
AGED 54 YEARS
S/O. K. JANARDHANAN NAIR, KRISHNA KRIPA, ARAANI,
KAVALAPPARA P.O, PALAKKAD DISTRICT, PIN - 679523.
2 T.K. HAMEED
AGED 65 YEARS
S/O. T.K. ABDUL RAHIMAN, THONIKKADAVIL HOUSE,
KULAPPULLY, SHORNUR, PALAKKAD DISTRICT, PIN - 679122.
3 P.M. MURALEEDHARAN,
AGED 68 YEARS
S/O.K.K. UNNI NAIR, KUTTIKATTIL HOUSE, CHUDUVALATHOOR,
SHORNUR, PALAKKAD DISTRICT, PIN - 679121.
BY ADV NIREESH MATHEW
RESPONDENTS:
1 THE STATION HOUSE OFFICER
SHORNUR POLICE STATION, SHORNUR P.O,
PALAKKAD DISTRICT, PIN - 679123.
2 THE DEPUTY SUPERINTENDENT OF POLICE,
O/O. THE DEPUTY SUPERINTENDENT OF POLICE, SHORNUR,
PALAKKAD DISTRICT, PIN - 679123.
3 STATE OF KERALA,
REPRESENTED BY SECRETARY (HOME), GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001.
4 M. MURALEEDHARAN,
S/O. NARAYANAN NAIR, PRESIDENT,
KERALEEYA AYURVEDA SAMAJAM, SHORNUR P.O,
PALAKKAD DISTRICT, PIN - 679123.
SRI.T.K.SHAJAHAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2022, ALONG WITH WP(C).16673/2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) Nos.16765 & 16673 OF 2022
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
WP(C) NO. 16673 OF 2022
PETITIONER:
KERALEEYA AYURVEDA SAMAJAM
SHORANUR P.O., PALAKKAD DISTRICT, PIN 679123,
REPRESENTED BY ITS PRESIDENT.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
NISHA GEORGE
REGINALD VALSALAN
RESPONDENTS:
1 THE DEPUTY SUPERINTENDENT OF POLICE,
SHORNUR, PALAKKAD DISTRICT - 679121
2 CIRCLE INSPECTOR OF POLICE,
SHORNUR, PALAKKAD DISTRICT-- 679121
3 K. KRISHNAKUMAR,
AGED 54 YEARS
S/O. LATE JANARDHANAN NAIR,
KIZHAKKETTIL KRISHNA KRIPA, ARANI, KAVALAPPARA P.O.,
SHORNUR - 679121. PALAKKAD DISTRICT.
4 T.K. HAMEED,
S/O. T.K. ABDUL RAHIMAN, THONIKKADAVIL HOUSE,
KULAPPULLI, SHORANUR - 679122, PALAKKAD DISTRICT.
5 P.M. MURALEEDHARAN,
S/O. LATE K.K. UNNI NAIR, KUTTIKKATTIL HOUSE,
CHUNDAVALATHUR, SHORNUR, PALAKKAD DISTRICT - 679121.
SRI.T.K.SHAJAHAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2022, ALONG WITH WP(C).16765/2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) Nos.16765 & 16673 OF 2022
3
JUDGMENT
[WP(C) Nos.16765/2022, 16673/2022] Dated this the 31st day of May, 2022 It is submitted by the learned counsel for the petitioners that the annual general body meeting was conducted on 27.05.2022, without incident.
In the above view of the matter, these writ petitions have become infructuous. These writ petitions are, accordingly, closed.
Sd/-
ANU SIVARAMAN JUDGE NP WP(C) Nos.16765 & 16673 OF 2022 4 APPENDIX OF WP(C) 16765/2022 PETITIONERS' EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE NOTICE DATED 09.05.2022 ISSUED BY THE PRESIDENT, KERALEEYA AYURVADA SAMAJAM.
Exhibit P2 TRUE PHOTOCOPY OF THE PETITION DATED 21.05.2022 SUBMITTED BEFORE THE 1ST RESPONDENT.
Exhibit P3 TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT DATED 21.05.2022 ISSUED FROM THE OFFICE OF THE 1ST RESPONDENT.
Exhibit P4 TRUE PHOTOCOPY OF THE JUDGMENT DATED 16.11.2021 IN WP(C) NO. 23327/2021 PASSED BY THIS HON'BLE COURT.
RESPONDENTS' EXHIBITS: NIL WP(C) Nos.16765 & 16673 OF 2022 5 APPENDIX OF WP(C) 16673/2022 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE AGENDA OF THE MANAGING COMMITTEE MEETING HELD ON 16.7.2021. Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 14.09.2021 IN I.A.NO. 2 OF 2021 IN W.P.(C) NO. 1986 OF 2021 PASSED BY THIS HON'BLE COURT.
Exhibit P3 TRUE COPY OF THE JUDGMENT DATED 24.11.2021 IN W.P.(C) NO. 1986 OF 2021 PASSED BY THIS HON'BLE COURT.
Exhibit P4 TRUE COPY OF THE REQUEST SUBMITTED BY PETITIONER BEFORE THE DISTRICT COLLECTOR DATED 04.12.2021.
Exhibit P5 TRUE COPY OF THE ORDER NO. DCPKD/1858/2020/35 DATED 13.12.2021 ISSUED BY THE DISTRICT DISASTER MANAGEMENT AUTHORITY. Exhibit P6 TRUE COPY OF THE JUDGMENT DATED 06.04.2022 IN W.P.(C) NO. 30372 OF 2021 PASSED BY THIS HON'BLE COURT.
Exhibit P7 TRUE COPY OF THE GENERAL BODY NOTICE DATED 09.05.2022 ISSUED BY THE PETITIONER SAMAJAM. Exhibit P8 TRUE COPY OF THE REQUEST DATED 19.05.2022 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT.
Exhibit P9 TRUE COPY OF THE RECEIPT CONFIRMING THE REQUEST DATED 19.5.2022.
RESPONDENTS' EXHIBITS: NIL