IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
WP(C) NO. 8311 OF 2014
PETITIONER:
O.J.ALICE, '
W/O LATE V.M. AUGUSTINE,
VETTICKAL HOUSE, KAKKAVAYAL P.O.,
WAYANAD DISTRICT, PIN: 673 122.
BY ADV SRI.M.C.JOHN
RESPONDENTS:
1 THE DIVISIONAL FOREST OFFICER
(AUTHORISED OFFICER), SOUTH WAYANAD DIVISION,
KALPETTA, WAYANAD, PIN: 676 001.
2 THE MUTTIL GRAMA PANCHAYATH
REPRESENTED BY SECRETARY, MUTTIL P.O.,
WAYANAD, PIN: 673 122.
BY ADVS.
SRI. T.P. SAJAN, SPECIAL GOVERNMENT PLEADER (FORESTS)
SRI.A.S.BENOY
SRI.A.K.SRINIVASAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 8311 OF 2014
2
JUDGMENT
Dated this the 31st day of May, 2022 The petitioner has filed a memo not pressing the writ petition.
The memo is recorded and the writ petition closed accordingly.
Sd/-
V.G.ARUN JUDGE NB/31-5 WP(C) NO. 8311 OF 2014 3 APPENDIX OF WP(C) 8311/2014 PETITIONER'S EXHIBITS EXHIBIT P1 TRUE COPY OF THE LICENCE NO.DFO/SWD/ 11 A/10/2013 DATED 20/02/2013 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF CIRCULAR NO.2184/R.C. 3/10/LAD DATED 2/3/2010 ISSUED BY THE GOVERNMENT. EXHIBIT P3 TRUE COPY OF RECEIPT NO.78 DATED 17/2/2011 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P4 TRUE COPY OF G.O.(RT) NO.540/2013 /LAD DATED 02/03/2013 ISSUED BY THE LOCAL ADMINISTRATION. EXHIBIT P5 TRUE COPY OF G.O.(RT) NO.553/2014/L.A.D DATED 26/02/2014 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P6 TRUE COPY OF ACKNOWLEDGMENT NO.3224/13 DATED 15/02/2014 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P7 TRUE COPY OF COMMUNICATION NO.BI-3224/13 DATED 06/03/2014 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.
EXHIBIT P8 TRUE COPY OF NOTICE NO.G2-1650/14 DATED 13/03/2014 ISSUED BY 1ST RESPONDENT. EXHIBIT P9 TRUE COPY OF RECEIPT NO.192/13-14 ISSUED BY THE 1ST RESPONDENT.
RESPONDENTS' EXHIBITS: NIL TRUE COPY P.A. TO JUDGE