Kaumari vs Seema

OP(C) No.878/2022                              1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                           PRESENT


                          THE HONOURABLE MR. JUSTICE A. BADHARUDEEN



                    Thursday, the 26th day of May 2022 / 5th Jyaishta, 1944


                                    OP(C) NO. 878 OF 2022


OS 267/2017 OF MUNSIFF COURT,KATTAPPANA, IDUKKI

   PETITIONER/ PETITIONER/ DEFENDANT:

          KAUMARI AGED 70 YEARS W/O. RAGHUNATHA PANICKER, RESIDING AT NANNATTU
          HOUSE, CHOTTUPARA KARA, PARATHODU VILLAGE, UDUMBANCHOLA TALUK,
          IDUKKI DISTRICT,, PIN - 685552



   RESPONDENTS/ RESPONDENTS/ RESPONDENTS/ PLAINTIFFS:

       1. SEEMA W/O. LATE PRASANNAN, KANJIRAKKATTU HOUSE, AMARAVATHY, KUMALY
          KARA, KUMALY VILLAGE, PEERMADE TALUK, PIN - 685509
       2. SOJA D/O. LATE PRASANNAN, KANJIRAKKATTU HOUSE, AMARAVATHY, KUMALY
          KARA, KUMALY VILLAGE, PEERMADE TALUK, PIN-685509
       3. SONU S/O. LATE PRASANNAN, (MINOR) KANJIRAKKATTU HOUSE, AMARAVATHY
          KUMALY KARA, KUMALY VILLAGE,PEERMADE TALUK, PIN-685509, REPRESENTED
          BY SEEMA, W/O. LATE PRASANNAN, KANJIRAKKATTU HOUSE, AMARAVATHY,
          KUMALY KARA, KUMALY VILLAGE, PEERMADE TALUK, PIN - 685509


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in OS No. 267/2017 of the Munsiff Court,
   Kattappana pending disposal of this OP(C).


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   Sri. GEORGE SEBASTIAN, Advocate for the petitioner, the court passed the
   following:
 OP(C) No.878/2022                             2/2




                                       O R D E R

Heard.

Issue notice to the respondents by speed post as well as by serving copy of this petition to the counsel appearing for the respondents before the court below.

Post on 13-06-2022.

Pronouncement of judgment in OS No. 267/2017 before the Munsiff court, Kattappana shall stand stayed till then.

Sd/- A. BADHARUDEEN JUDGE 26-05-2022 /True Copy/ Assistant Registrar