Alphonsa Mathew vs The State Of Kerala

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        THURSDAY, THE 26TH DAY OF MAY 2022 / 5TH JYAISHTA, 1944
                       WP(C) NO. 10115 OF 2022
PETITIONER:

            ALPHONSA MATHEW
            AGED 58 YEARS
            WARD COUNCILOR OF THE 65TH WARD OF CORPORATION,
            D/O. MATHEW, AGED 58,
            EF/4, KSHB, ERANHIPPALAM,
            KOZHIKODE., PIN - 673 006

            BY ADVS.
            T.D.SUSMITH KUMAR
            C.SIVADAS
            T.O.DEEPA
RESPONDENTS:

    1       THE STATE OF KERALA
            REPRESENTED BY SECRETARY TO GOVERNMENT,
            GENERAL EDUCATION DEPARTMENT,
            GOVERNMENT SECRETARIATE,
            THIRUVANANTHAPURAM.PIN - 695 001

    2       SECRETARY TO GOVERNMENT.
            DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT.,
            GOVERNMENT SECRETARIATE,
            THIRUVANANTHAPURAM, PIN - 695 001

    3       DIRECTOR OF WOMEN AND CHILD DEVELOPMENT
            DIRECTORATE OF WOMEN AND CHILD DEVELOPMENT,
            POOJAPPURA, THIRUVANANTHAPURAM, PIN - 695 012

    4       DIRECTOR OF SOCIAL JUSTICE
            DIRECTORATE OF SOCIAL JUSTICE,
            VIKAS BHAVAN,
            THIRUVANANTHAPURAM.PIN - 695 001

    5       DIRECTOR OF EDUCATION
            DIRECTORATE OF EDUCATION, JAGATHY,
            THIRUVANATHAPURAM., PIN - 695 014
 WP(C) NO. 10115 OF 2022
                                2


    6     DISTRICT COLLECTOR
          DISTRICT COLLECTOR OFFICE,
          KOZHIKODE COLLECTORATE,
          CIVIL STATION, KOZHIKODE, PIN - 673 020

    7     KOZHIKODE MUNICIPAL CORPORATION
          BEACH ROAD, KOZHIKODE.
          REPRESENTED BY SECRETARY, PIN - 673 032

    8     DISTRICT WOMEN AND CHILD WELFARE OFFICER
          CIVIL STATION, KOZHIKODE, PIN - 673 020

    9     DISTRICT SOCIAL JUSTICE OFFICER
          CIVIL STATION, KOZHIKODE PIN - 673 020

    10    DISTRICT PROGRAMME OFFICER
          ICDS CELL, CIVIL STATION, KOZHIKODE PIN - 673 020

    11    DEPUTY DIRECTOR OF EDUCATION
          KOZHIKODE. PIN - 673 001

    12    HEAD MISTRESS,
          GOVERNMENT LOWER PRIMARY SCHOOL,
          VELLAYIL EAST, KOZHIKODE. PIN - 673 011

    13    PARENT TEACHER ASSOCIATION
          GOVERNMENT LOWER PRIMARY SCHOOL, VELLAYIL EAST,
          KOZHIKODE., PIN - 673 011

          BY ADV SHRI.V.KRISHNA MENON, SC, KOZHIKODE MUNICIPAL
          CORPORATION


          SRI. B.S. SYAMANTHAK, GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10115 OF 2022
                                       3




                                T.R.RAVI, J.
                     ----------------------------------------
                      WP(C) NO.10115 OF 2022
                    -------------------------------------------
                Dated this the 26th .day of May, 2022

                             JUDGMENT

It is submitted by the counsel for the petitioner that the writ petition has become infructuous.

The writ petition is hence dismissed as infructuous.

Sd/-

T.R.RAVI JUDGE sn