IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
WP(C) NO. 16391 OF 2022
PETITIONER/S:
JASMINE MUJEEB, W/O MUJEEB REHMAN, VALIYAVEETTIL
POONTHOPPIL HOUSE, PANNITHADAM P.O., CHINAMANANGAD,
THRISSUR - 680 604.
BY ADV ANUMOD B.NAIR
RESPONDENT/S:
THE SECRETARY
REGIONAL TRANSPORT AUTHORITY, THRISSUR, CIVIL STATION,
AYYANTHOLE, THRISSUR - 680003.
SR.GP:SRI.BIMAL K NATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16391 OF 2022 2
SATHISH NINAN, J.
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W.P.(C) No.16391 OF 2022
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Dated this the 20th day of May, 2022
J U D G M E N T
The petitioner, who is a stage carriage operator, seeks for revision of own timings. She is presently operating with the timings settled on 03.05.2016. Consequent on the introduction of other services and changed circumstances, the timings need to be revised. It is accordingly that Ext.P1 application seeking revision of timings has been submitted, is the contention. The petitioner seeks for an expeditious consideration of the application.
2. Heard the learned counsel for the petitioner and the learned Senior Government Pleader.
Without expressing anything on the merits, the writ petition is disposed of directing the WP(C) NO. 16391 OF 2022 3 respondent to consider and pass appropriate orders on Ext.P1 application with due notice to the affected/interested parties, as expeditiously as possible and at any rate, within a period of two months from the date of receipt of a copy of this judgment.
Sd/-
SATHISH NINAN JUDGE sd WP(C) NO. 16391 OF 2022 4 APPENDIX OF WP(C) 16391/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 9.5.2022.