Nadukkandy N.K. Gopalakrishnan vs Meethala Makkat Achuthan

RSA No.373/2021                                        1/1

                               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                 PRESENT
                                  THE HONOURABLE MRS. JUSTICE SHIRCY V.
                           Friday, the 20th day of May 2022 / 30th Vaisakha, 1944
                                    IA.NO.1/2021 IN RSA NO. 373 OF 2021
                                   AS 31/2008 OF SUB COURT, KOYILANDY
                                 OS 49/2005 OF MUNSIFF COURT, KOYILANDY
   APPELLANTS/APPELLANTS/DEFENDANT 1 TO 4:

      1. NADUKKANDY N.K. GOPALAKRISHNAN,AGED 60 YEARS,S/O. RAGHAVAN NAIR, NADUVANNUR
          AMSOM DESOM, KOYILANDY TALUK, KOZHIKODE DISTRICT.
      2. NADUKKANDY N.K. CHANDRAN, AGED 55 YEARS,S/O. RAGHAVAN NAIR, NADUVANNUR AMSOM
          DESOM, KOYILANDY TALUK, KOZHIKODE DISTRICT.
      3. NADUKKANDY N.K. SURESH, AGED 50 YEARS, S/O. RAGHAVAN NAIR, NADUVANNUR AMSOM
          DESOM, KOYILANDY TALUK, KOZHIKODE DISTRICT.
      4. P.K. SAJEEVAN, AGED 55 YEARS, S/O. NARAYANAN NAIR, PEETTAKANDY HOUSE, NADUVANNUR
          AMSOM DESOM, KOYILANDY TALUK, KOZHIKODE DISTRICT.

   RESPONDENTS/RESPONDENTS:

      1. MEETHALA MAKKAT ACHUTHAN,AGED 60 YEARS,S/O. ANDI, NADUVANNUR AMSOM DESOM,
          KOYILANDY TALUK, KOZHIKODE DISTRICT, PIN-673 614
      2. BALUSSERY BLOCK PANCHAYATH UNDER SECRETARY, BALUSSERY BLOCK PANCHAYATH,
          KOZHIKODE DISTRICT, PIN-673 612
      3. NARAYANAN, AGED 62 YEARS,S/O. KUMARAN, NADUVANNUR AMSOM DESOM, KOYILANDY
          TALUK, KOZHIKODE DISTRICT, PIN-673 614

          Application praying that in the circumstances stated in the affidavit filed therewith the High
   Court be pleased to stay the operation of Judgment and decree dated 23.01.2021 in AS No. 31/2008
   on the file of the Subordinate Judge's Court,Koyilandy and Judgment and decree dated 03.07.2007 in
   OS No 49/2005 on the file of the Munsiff's Court,Koyilandy pending disposal of the above Regular
   Second Appeal.
          This Application again coming on for orders, upon perusing the application and the affidavit
   filed in support thereof and this Court's order dated 06.04.2022 and upon hearing the arguments of
   SRI K.P.SUDHEER & SRI.J.RAMKUMAR, Advocates for the petitioners and of SRI.K.A.SALIL
   NARAYANAN, Advocate for Respondent No 1, the court passed the following:

                                                  ORDER

Take steps to R2 and R3.

Post on 25.05.2022.

Interim order is extended till 25.05.2022.

Sd/- SHIRCY V. JUDGE 20-05-2022 /True Copy/ Assistant Registrar