IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
WP(C) NO. 16410 OF 2022
PETITIONER/S:
JAMSHID K.K, S/O.AMMED KUTTY
MEZHUVANGAL, NARIKKUNI
KOZHIKODE - 673585
BY ADV PRASAD CHANDRAN
RESPONDENT/S:
THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
CIVIL STATION, KOZHIKODE - 673 020
SR.GP:SRI.BIMAL K NATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16410 OF 2022 2
SATHISH NINAN, J.
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W.P.(C) No.16410 OF 2022
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Dated this the 20th day of May, 2022
J U D G M E N T
The petitioner, who is a stage carriage operator, seeks for revision of own timings. He is presently operating with the timings settled in 2019. Consequent on the introduction of other services and changed circumstances, the timings need to be revised. It is accordingly that Ext.P2 application seeking revision of timings has been submitted, is the contention. The petitioner seeks for an expeditious consideration of the application.
2. Heard the learned counsel for the petitioner and the learned Senior Government Pleader.
Without expressing anything on the merits, the writ petition is disposed of directing the respondent to consider and pass appropriate WP(C) NO. 16410 OF 2022 3 orders on Ext.P2 application with due notice to the affected/interested parties, as expeditiously as possible and at any rate, within a period of two months from the date of receipt of a copy of this judgment.
Sd/-
SATHISH NINAN JUDGE sd WP(C) NO. 16410 OF 2022 4 APPENDIX OF WP(C) 16410/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TIMINGS ISSUED BY THE RESPONDENT DATED 17.01.2019. EXHIBIT P2 TRUE COPY OF THE REQUEST ALONG WITH PROPOSED TIMINGS SUBMITTED BY THE PETITIOENR FOR REVISION OF TIMING DATED 20.12.2021 OPERATING ON THE ROUTE KOZHIKODE-NARIKUNI-BALUSSERY WITH STAGE CARRIAGE BEARING NO.K. 11/BS 0893