WP(C) NO. 4586 OF 2015 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
WP(C) NO. 4586 OF 2015
PETITIONER/S:
DR.V.C.JAMES
AGED 62 YEARS
S/O.VARGHESE, PROPRIETOR SUKHODAYAM AYURVEDIC
PHARMACEUTICALS & HOSPITALS, KANJIRAPPALLY P.O.,
KOTTAYAM-686507.
BY ADV SRI.AYPE JOSEPH
RESPONDENT/S:
1 DEPUTY TAHASILDAR
REVENUE RECOVERY, KERALA FINANCIAL CORPORATION,
KOTTAYAM-686507.
2 KERALA FINANCIAL CORPORATION
M.C.ROAD, NEAR YMCA, KOTTAYAM DISTRICT-686001.
*3 KERALA STATE FINANCIAL ENTERPRISES
HEAD OFFICE, THRISSUR - 680 020.
*4 CANARA BANK
CENTRAL JUNCTION, CHANGANASSERRY - 686 538.
ADDL.RESPONDENTS 3 AND 4 IMPLEADED AS PER ORDER DATED
30.3.2015 IN IA NO 4346/15
5 DEPUTY TAHASILDAR RR
KANJIRAPPILLY TALUK, KANJIRAPPILLY - 686 507.
ADDL.RESPONDENT 5 IMPLEADED AS PER ORDER DATED
11.8.2015 IN IA NO 11754/2015 IN THE WPC
BY ADVS.
SRI.MANU RAMACHANDRAN, SC, KSFE LTD.
SRI.K.JAJU BABU (SR.)
SRI.BABU VARGHESE SR.
WP(C) NO. 4586 OF 2015 2
SRI.K.JAJU BABU SR.
SRI.ALEXANDER.C.V., SC, KERALA STATE FINANCIAL
ENTERPRISES
SMT.M.U.VIJAYALAKSHMI, SC, KERALA FINANCIAL
CORPORATION
DHANYA P.ASHOKAN
SHRI.M.R.VENUGOPAL, SC, KFC
OTHER PRESENT:
SRI.ARUN SEBASTIAN, SC(KFC)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 4586 OF 2015 3
P.V.KUNHIKRISHNAN, J
--------------------------------------------
W.P.(C.) No. 4586 of 2015
--------------------------------------
Dated this the 20th day of May, 2022
JUDGMENT
The counsel for the petitioner submitted that the matter is settled with the 2nd respondent and time is given for payment by the 2nd respondent. In the light of the same, the counsel for the petitioner submitted that the writ petition can be closed.
Therefore, this writ petition is closed.
SD/-
P.V.KUNHIKRISHNAN JUDGE SKS WP(C) NO. 4586 OF 2015 4 APPENDIX OF WP(C) 4586/2015 PETITIONER EXHIBITS EXHIBIT-P1: TRUE COPY OF THE APPLICATION FILED BEFORE KELSA DATED 11/06/2014.
EXHIBIT-P2: TRUE COPY OF THE PROCEEDINGS IN FILE NO.2374 OF 2014 PENDING BEFORE THE KERALA STATE LEGAL SERVICES AUTHORITY, KOCHI.
EXHIBIT-P3: TRUE COPY OF THE SALE NOTICE BEARING NO.K-9/2009 DATED 01/01/2015 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT-P4: TRUE COPY FO THE REPRESENTATION DATED 02.02.2015 PREFERRED TO THE 1ST RESPONDENT.
EXHIBIT-P5: TRUE COPY FO THE REPRESENTATION PREFERRED BEFORE THE 1ST RESPONDENT DATED 01/01/2015.
EXHIBIT-P6: TRUE COPY OF THE COMMUNICATION DATED 19/01/2015 BEARING NO.KFC/KTM/050182800/1080/2015 ISSUED BY THE 2ND RESPONDENT.
EXT.C1 TRUE COPY OF THE VALUATION REPORT DATED 13.7.2015 WITH RESPECT TO THE BUILDINGS IN PROPERTIES ATTACHED BY THE KERALA FINANCIAL CORPORATION PREPARED BY SRI.V.SANKARANARAYANAN, APPROVED VALUER EXT.C2 TRUE COPY OF THE VALUATION REPORT DATED 13.7.2015 WITH RESPECT TO THE ONE OF THE BUILDINGS IN PROPERTIES ATTACHED BY THE CANARA BANK PREPARED BY SRI.V.SANKARANARAYANAN, APPROVED VALUER WP(C) NO. 4586 OF 2015 5 EXT.C3 TRUE COPY OF THE COMMUNICATION NO.152/15 DATED 15.6.2015 ISSUED BY THE SUB-REGISTRAR, KANJIRAPALLY EXT.C4 TRUE COPY OF THE FIELD SKETCH IN SY.NO. 21 OF THE KANJIRAPALLY VILLAGE EXT.C5 TRUE COPY OF THE VALUATION REPORT DATED 15.2.2016 PREPARED BY SRI.V.SANKARANARAYANAN, APPROVED VALUER RESPONDENT'S EXHIBITS : NIL