C.L.Anto vs State Of Kerala

Citation : 2022 Latest Caselaw 5374 Ker
Judgement Date : 20 May, 2022

Kerala High Court
C.L.Anto vs State Of Kerala on 20 May, 2022
WP(C) NO. 21420 OF 2012            1



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                          WP(C) NO. 21420 OF 2012
PETITIONER/S:

               C.L.ANTO,CHIEF PROMOTER, NATIONAL ENERGY AND WASTE
               MANAGEMENT, MULTIPURPOSE CO-OPERATIVE SOCIETY
               (KERALA) LTD. (NEWSCO) (PROPOSED) INDU VILLA, I.Q.
               ROAD CHALAKUDY P.O., THRISSUR DISTRICT 680 307

               BY ADV C.L.ANTO (PARTY IN PERSON)



RESPONDENT/S:

      1        STATE OF KERALA, REPRESENTED BY ITS SECRETARY,
               DEPARTMENT OF LOCAL SELF GOVERNMENT, GOVERNMENT
               SERETARIAT, THIRUVANANTHAPURAM 695 014 REPRESENTED
               BY ITS EXECUTIVE DIRECTOR

      2        SUCHITWA MISSION LOCAL SELF GOVERNEMNT DEPARTMENT,
               GOVERNMENT OF KERALA, PANAVILA JUNCTION, THYCAUD
               P.O., THIRUVANANTHAPURAM 695 014 REPRESENTED BY ITS
               EXECUTIVE DIRECTOR.

      3        THE SECRETARY, THALASSERY MUNICIPALITY, THALASSERY
               670 101

      4        THE SECRETARY, NORTH PARAVUR MUNICIPALITY, NORTH
               PARAVUR 683 513

      5        AGRICULTURAL OFFICER, KODAKARA PANCHAYATH, KODAKARA
               680 684

      6        THE SECRETARY, IRINJALAKUDA MUNICIPALITY,
               IRINJALAKUDA 680 121

              BY ADVS.
 WP(C) NO. 21420 OF 2012                 2


              SR.GOVERNMENT PLEADER, SMT.DEEPA NARAYANAN
              SRI.K.K.CHANDRAN PILLAI SR.
              GOVERNMENT PLEADER
              SRI.I.V.PRAMOD
              SRI.A.S.SAJUSH PAUL



OTHER PRESENT:

               SMT.DEEPA NARAYANAN, SR.GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   20.05.2022,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 21420 OF 2012              3




                        P.V.KUNHIKRISHNAN, J
                  --------------------------------------------
                      W.P.(C.) No. 21420 of 2012
                     --------------------------------------
                 Dated this the 20th day of May, 2022


                                JUDGMENT

When this writ petition came up for consideration, there is no representation for the petitioner. On the last posting date also, there was no representation. Probably, the prayers in this writ petition may have become infructuous and that may be the reason why the petitioner is not appearing.

Therefore, this writ petition is dismissed for non- prosecution.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS