IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 10TH DAY OF MAY 2022 / 20TH VAISAKHA, 1944
OP(C) NO. 819 OF 2022
AGAINST THE ORDER/JUDGMENT IN OS 785/2020 OF PRINCIPAL
MUNSIFF COURT ,NEYYATTINKARA
OS 785/2020 OF PRINCIPAL MUNSIFF COURT ,NEYYATTINKARA
PETITIONER/PETITIONER IN I.A.NO.12/2022/DEFENDANT:
KRISHNAKUMAR, AGED 54, S/O. LAKSHMANA NADAR,
RESIDING AT PAZHANJIVILA, KANJIRAMKULAM POST-
695524, KANJIRAMKULAM VILLAGE, NEYYATTINKARA,
THIRUVANANTHAPURAM, PIN - 695524
BY ADV JOSEPH T.JOHN
RESPONDENT/RESPONDENT/PLAINTIFF:
MALLIKA, AGED 74, D/O. DAICY,
RESIDING AT MEDAYIL PUTHANVEEDU, PERUMKADAVILA
POST-695124,
PERUMKADAVILA VILLAGE, NEYYATTINKARA,
THIRUVANANTHAPURAM
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
10.05.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP(C) NO. 819 OF 2022 2
O.P.(C) No.819 of 2022
JUDGMENT
The petitioner has approached this Court seeking a limited relief. He seeks for a direction to the Munsiff's Court, Neyyanttinkara to consider and pass orders on Ext.P7 application filed by him for modification of the temporary injunction order (Ext.P3) on 24.05.2022 to which date O.S.No.785 of 2020 has been listed before that Court.
Having regard to the facts and circumstances of the case and taking note of the fact that Ext.P7 application was filed in the month of January 2022, this Original Petition is disposed of directing the Munsiff's Court, Neyyattinkara to consider and pass orders on Ext.P7, without undue delay.
Sd/-
GOPINATH P., JUDGE.
Mn OP(C) NO. 819 OF 2022 3 APPENDIX OF OP(C) 819/2022 PETITIONER EXHIBITS Exhibit1 TRUE COPY OF THE PLAINT IN O.S.NO.785/2020 BEFORE THE MUNSIFF COURT NEYYATTINKARA DATED 9-10-2020 Exhibit2 TRUE COPY OF THE INJUNCTION PETITION IN I.A.NO.1/2020 IN O.S.NO.785/2020 BEFORE THE MUNSIFF'S COURT NEYYATTINKARA DATED 16-9-2020 Exhibit-P3 TRUE COPY OF THE INJUNCTION ORDER IN I.A.NO.1/2020 IN O.S.NO,785/2020 BEFORE THE PRINCIPAL MUNSIFF'S COURT NEYYATTINKARA DATED 14-10-2020 Exhibit-P4 TRUE COPY OF THE OBJECTION IN INJUNCTION PETITION I.A.NO.1/2020 IN O.S.NO. 785/2020 BEFORE THE MUNSIFF'S COURT NEYYATTINKARA, DATED 23-10-2020 Exhibit-P5 TRUE COPY OF THE ORDER IN I.A.NO.1/2020 IN O.S.NO.785/2020 BEFORE THE PRINCIPAL MUNSIFF'S COURT NEYYATTINKARA, DATED 2- 11-2020 Exhibit6 TRUE COPY OF THE WRITTEN STATEMENT IN O.S.NO.785/2020 BEFORE THE MUNSIFF COURT NEYYATTINKARA, DATED 10-1-2022 Exhibit-P7 TRUE COPY OR THE I.A.NO.12/2022 IN O.S.NO.785/2020 BEFORE THE MUNSIFF'S COURT NEYYATTINKARA, DATED 10-1-2022