Majeed vs Additional District Magistrate

Citation : 2022 Latest Caselaw 5147 Ker
Judgement Date : 6 May, 2022

Kerala High Court
Majeed vs Additional District Magistrate on 6 May, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                THE HONOURABLE MR. JUSTICE GOPINATH P.

          FRIDAY, THE 6TH DAY OF MAY 2022 / 16TH VAISAKHA, 1944

                         WP(C) NO. 15470 OF 2022

PETITIONERS:
     1    MAJEED
          AGED 60 YEARS, KOTTAKUDIYIL HOUSE, MULAVOOR, PULINCHUVADU,
          MULAVOOR P.O., ERNAKULAM DISTRICT.

     2       NASEERA,
             W/O. MAJEED, KOTTAKUDIYIL HOUSE, MULAVOOR, PULINCHUVADU,
             MULAVOOR P.O., ERNAKULAM DISTRICT.

             BY ADV BINU PAUL


RESPONDENTS:
    1    ADDITIONAL DISTRICT MAGISTRATE
         CIVIL STATION, KAKKANAD, ERNAKULAM-682037.

     2       REVENUE DIVISIONAL OFFICER,
             REVENUE DIVISION OFFICE, MUVATTUPUZHA, PIN-686673.

     3       THE DISTRICT GEOLOGIST,
             DEPARTMENT OF MINING AND GEOLOGY, CIVIL STATION, KAKKANAD,
             ERNAKULAM-682037.

     4       THE DEPUTY SUPERINTENDENT OF POLICE,
             OFFICE OF THE DEPUTY SUPERINTENDENT OF POLICE,
             MUVATTUPUZHA, ERNAKULAM DISTRICT-683544.

     5       STATION HOUSE OFFICER,
             MUVATTUPUZHA POLICE STATION, MUVATTUPUZHA, ERNAKULAM
             DISTRICT-683544.

     6       KERALA STATE POLLUTION CONTROL BOARD,
             PATTOM P.O., THIRUVANANTHAPURAM-695004.

     7       SECRETARY,
             PAIPRA GRAMA PANCHAYATH, PANCHAYATH ROAD, PAIPRA,
             MUVATTUPUZHA, PIN-686673.


OTHER PRESENT:
          SC,T.NAVEEN,
          SC,C.A NAVAS,
          GP REKHA C.NAIR

         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON

06.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.15470 of 2022                    -2-




                             GOPINATH P., J.
                           -------------------------------
                           W.P.(C) No.15470 of 2022
                      --------------------------------------
                     Dated this the 06th day of May, 2022



                                  JUDGMENT

The above writ petition is dismissed as withdrawn with liberty to the petitioner to approach this Court again, if necessary.

Sd/-

GOPINATH P.

JUDGE Skk/6.5.22