Kerala High Court
Majeed vs Additional District Magistrate on 6 May, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 6TH DAY OF MAY 2022 / 16TH VAISAKHA, 1944
WP(C) NO. 15470 OF 2022
PETITIONERS:
1 MAJEED
AGED 60 YEARS, KOTTAKUDIYIL HOUSE, MULAVOOR, PULINCHUVADU,
MULAVOOR P.O., ERNAKULAM DISTRICT.
2 NASEERA,
W/O. MAJEED, KOTTAKUDIYIL HOUSE, MULAVOOR, PULINCHUVADU,
MULAVOOR P.O., ERNAKULAM DISTRICT.
BY ADV BINU PAUL
RESPONDENTS:
1 ADDITIONAL DISTRICT MAGISTRATE
CIVIL STATION, KAKKANAD, ERNAKULAM-682037.
2 REVENUE DIVISIONAL OFFICER,
REVENUE DIVISION OFFICE, MUVATTUPUZHA, PIN-686673.
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, CIVIL STATION, KAKKANAD,
ERNAKULAM-682037.
4 THE DEPUTY SUPERINTENDENT OF POLICE,
OFFICE OF THE DEPUTY SUPERINTENDENT OF POLICE,
MUVATTUPUZHA, ERNAKULAM DISTRICT-683544.
5 STATION HOUSE OFFICER,
MUVATTUPUZHA POLICE STATION, MUVATTUPUZHA, ERNAKULAM
DISTRICT-683544.
6 KERALA STATE POLLUTION CONTROL BOARD,
PATTOM P.O., THIRUVANANTHAPURAM-695004.
7 SECRETARY,
PAIPRA GRAMA PANCHAYATH, PANCHAYATH ROAD, PAIPRA,
MUVATTUPUZHA, PIN-686673.
OTHER PRESENT:
SC,T.NAVEEN,
SC,C.A NAVAS,
GP REKHA C.NAIR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) No.15470 of 2022 -2-
GOPINATH P., J.
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W.P.(C) No.15470 of 2022
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Dated this the 06th day of May, 2022
JUDGMENT
The above writ petition is dismissed as withdrawn with liberty to the petitioner to approach this Court again, if necessary.
Sd/-
GOPINATH P.
JUDGE Skk/6.5.22