WP(C) No.13713/2022 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
Wednesday, the 4th day of May 2022 / 14th Vaisakha, 1944
WP(C) NO. 13713 OF 2022(L)
PETITIONER:
SOBU P.B, AGED 38 YEARS, SON OF DASAN, 14/288, LEENA HUT,
CHULLIKKAL, THOPPUMPADY, KOCHI, PIN - 682005
RESPONDENTS:
1. STATE OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF TRANSPORT
GOVT. SECRETARIAT THIRUVANANTHAPURAM- 695001
2. THE TRANSPORT COMMISSIONER, TRANSPORT COMMISSIONERATE 2ND FLOOR,
TRANS TOWERS VAZHUTHACAUD, THYCAUD P.O THIRUVANANTHAPURAM, PIN -
695014
3. THE REGIONAL TRANSPORT OFFICER, REGIONAL TRANSPORT OFFICE CIVIL
STATION, KALPETTA, WAYANAD, PIN - 673122
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the respondents 1 and 2 to consider Exhibit P4
representations submitted by the petitioner herein and take appropriate
measures, within a time frame fixed by this Court or as expeditiously as
possisble, until the final disposal of writ petition, so as to secure the
ends of justice.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S.RAHUL SASI, NEETHU PREM, VIVEK.P.K, & MANU K. MURALI, Advocates for
the petitioner, the court passed the following:-
P.T.O.
WP(C) No.13713/2022 2/3
GOPINATH.P, J
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WP(C) No.13713 of 2022
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Dated this the 4th day of May, 2022
ORDER
Taking note of Ext.P5 judgment of this court, there will an interim order that the petitioner shall be permitted to pay the motor vehicle tax due on vehicle bearing registration No.KL-12- E-4505 for the period from 01-04-2021 to 30-06-2021 in 6 monthly installments, the first of which shall be paid on or before 10-05-2022 and the subsequent installment shall be paid on or before 10th day of every succeeding month. It is made clear that if any earlier installment facility was given to the petitioner and that was defaulted, the benefit of this order will not be available to the petitioner. The petitioner shall remit the dues in installments as above without fail.
Sd/-
GOPINATH P.
JUDGE
amk
04-05-2022 /True Copy/ Assistant Registrar
WP(C) No.13713/2022 3/3
APPENDIX OF WP(C) 13713/2022
Exhibit P4 TRUE COPY OF THE REPRESENTATIONS DATED 04.03.2022
SUBMITTED BY THE PETITIONER HEREIN TO THE 1ST RESPONDENT Exhibit P5 THE CERTIFIED COPY OF THE ORDER DATED 23.02.2022 IN W.P.(C) NO. 6010 OF 2022